Manikanta.K vs The District Police Chief
2021 Latest Caselaw 14473 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
                                    &
              THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
        TUESDAY, THE 13TH DAY OF JULY 2021 / 22ND ASHADHA, 1943
                        WP(CRL.) NO. 169 OF 2021
PETITIONER:

            MANIKANTA.K., AGED 32 YEARS, S/O.K.MOHAN KUMAR,
            KUMARA MANDIRAM HOUSE, KARUVATTA, ADOOR P.O.,
            ADOOR TALUK, PATHANAMTHITTA DISTRICT-691 523.

            BY ADVS.
            MANU RAMACHANDRAN
            M.KIRANLAL
            R.RAJESH (VARKALA)
            T.S.SARATH
            SAMEER M NAIR


RESPONDENTS:

    1       THE DISTRICT POLICE CHIEF,
            PATHANAMTHITTA, PATHANAMTHITTA DISTRICT-689 645.

    2       THE STATION HOUSE OFFICER,
            POLICE STATION OF ADOOR,
            PATHANAMTHITTA DISTRICT-691 523.

    3       SHAJI, AGED ABOUT 50 YEARS
            S/O.BHASKARAN, 'KARTHIKA', KARUVATTA, ADOOR P.O.,
            ADOOR TALUK, PATHANAMTHITTA DISTRICT-691 523.

    4       RAJI.N., AGED ABOUT 45 YEARS
            W/O.SHAJI, 'KARTHIKA', KARUVATTA, ADOOR P.O.,
            ADOOR TALUK, PATHANAMTHITTA DISTRICT-691 523.

    5       ULLAS, AGED ABOUT 35 YEARS
            B/O.RAJI, 'KARTHIKA', KARUVATTA, ADOOR P.O.,
            ADOOR TALUK, PATHANAMTHITTA DISTRICT-691 523.

            BY SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND

     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
13.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
          K. VINOD CHANDRAN & ZIYAD RAHMAN A.A, JJ.
           -------------------------------------
                 W.P.(Crl.) No.169 of 2021
            -------------------------------------
           Dated this the 13th day of July, 2021

                          JUDGMENT

K. Vinod Chandran, J.

Learned Counsel for the petitioner seeks

permission to withdraw the writ petition.

Permission granted and the writ petition is

dismissed as withdrawn.

Sd/-

K. VINOD CHANDRAN, JUDGE

Sd/-

ZIYAD RAHMAN A.A., JUDGE

sp/13/07/2021 //True Copy/

P.A. To Judge APPENDIX

PETITIONER'S EXHIBITS:

Exhibit P1 COPY OF THE MARRIAGE CERTIFICATE VIDE NO.6347/2019 ISSUED BY THE LOCAL REGISTRAR, PORUVAZHY GRAMA PANCHAYAT DATED 15.11.2019.

Exhibit P2 COPY OF THE COMPLAINT PREFERRED BY THE PETITIONER BEFORE THE 2ND RESPONDENT ON 18.06.2021 ALONG WITH RECEIPT.

Exhibit P3 COPY OF COMPLAINT PREFERRED BY THE PETITIONER BEFORE 1ST RESPONDENT ON 21.06.2021 THROUGH EMAIL.