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H.Arun Kumar Alva vs Smt.Geetha Mohandas Shetty
2021 Latest Caselaw 14348 Ker

Citation : 2021 Latest Caselaw 14348 Ker
Judgement Date : 8 July, 2021

Kerala High Court
H.Arun Kumar Alva vs Smt.Geetha Mohandas Shetty on 8 July, 2021
RFA No.443/2018                                 1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                         THE HONOURABLE MRS. JUSTICE MARY JOSEPH
                  Thursday, the 8th day of July 2021 / 17th Ashadha, 1943
                            IA.NO.1/2018 IN RFA NO. 443 OF 2018

                            OS 17/2016 OF SUB COURT, KASARAGOD


   PETITONERS/APPELLANTS:


      1. H.ARUN KUMAR ALVA, AGED 67 YEARS, S/O LATE H.SANTHA ALVA AND LATE
         MUTHAKKA ALVA, RESIDING AT ULLIPADYGUTTU HOUSE, MALALI POST, VIA
         KINIKAMBLA, MANGALORE, KARNATAKA-574 144

    AND OTHERS

   RESPONDENTS/RESPONDENTS:

      1. SMT.GEETHA MOHANDAS SHETTY, AGED 69 YEARS, W/O SRI. S MOHANDAS
         SHETTY, GEETHA FARMS, ODDUR, GANJIMUTT VILLAGE, MANGALORE TALUK,
         D.K. DISTRICT, KARNATAKA STATE, ALSO AT 'GEETHA', 12 HATKESH CO-
         OPERATIVE HOUSING SOCIETY LTD., ROAD NO.5, J.V.P.D. SCHEME, JUHU,
         MUMBAI, MAHARASHTRA-400 056.

    AND ANOTHER


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of judgment and decree in O.S.No.17/2016 on the files of Subordinate
   Judge's Court, Kasaragod, pending final disposal of the above appeal.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 03.03.2020 and upon hearing the arguments of SRI.LEO GEORGE,
   Advocate for the petitioners and of M/S. P.B.KRISHNAN, P.M.NEELAKANDAN,
   P.B.SUBRAMANYAN, SABU GEORGE, B.ANUSREE, MANU VYASAN PETER, Advocates for
   R1 and of SMT.NIDHI BALACHANDRAN Advocate for the R2, the court passed the
   following:


                                           ORDER

Interim order of stay stands extended further for two months from this day.

Sd/-

MARY JOSEPH

JUDGE

08-07-2021 /True Copy/ Assistant Registrar

 
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