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Shajan vs Shaiju
2021 Latest Caselaw 14347 Ker

Citation : 2021 Latest Caselaw 14347 Ker
Judgement Date : 8 July, 2021

Kerala High Court
Shajan vs Shaiju on 8 July, 2021
OP(C) No.1470/2020                           1/3

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                         THE HONOURABLE MRS. JUSTICE SHIRCY V.
              Thursday, the 8th day of July 2021 / 17th Ashadha, 1943
                               OP(C) NO. 1470 OF 2020
         OS 3012/2017 OF ADDITIONAL MUNSIFF COURT ,IRINJALAKUDA, THRISSUR
   PETITIONER:

            SHAJAN AGED 53 YEARS S/O.YOHANNAN, VARIKKASSERY HOUSE,
            MUTHRATHIKKARA DESOM, PARAPPUKKARA VILLAGE, PARAPPUKKARA P.O.,
            MUKUNDAPURAM TALUK, THRISSUR DISTRICT, PIN - 680310.

         BY ADV N.L.BITTO

   RESPONDENTS


      1. SHAIJU AGED 50 YEARS S/O.YOHANNAN, VARIKKASSERY HOUSE,
         MUTHRATHIKKARA DESOM, PARAPPUKKRA VILLAGE, PARAPPUKKARA P.O.,
         MUKUNDAPURAM TALUK, THRISSUR DISTRICT, PIN - 680 310.

      2. JOY AGED 55, S/O.YOHANNAN, VARIKKASSERY HOUSE, MUTHRATHIKKARA DESOM,
         PARAPPUKKRA P.O., PARAPPUKKARA VILLAGE, MUKUNDAPURAM TALUK, THRISSUR
         DISTRICT - 680 310.

      3. SHERLY AGED 51, D/O.YOHANNAN, VARIKKASSERY HOUSE, MUTHRATHIKKARA
         DESOM, PARAPPUKKRA P.O., PARAPPUKKARA VILLAGE, MUKUNDAPURAM TALUK,
         THRISSUR DISTRICT - 680310.
      4. SHINCY AGED 48, D/O.YOHANNAN, VARIKKASSERY HOUSE, MUTHRATHIKKARA
         DESOM, PARAPPUKKRA P.O., PARAPPUKKARA VILLAGE, MUKUNDAPURAM TALUK,
         THRISSUR DISTRICT - 680 310.


        This OP (Civil) having come up for orders on 08.07.2021, upon
   perusing the letter dated 25-06-2021 of the Additional Munsiff (Principal
   Munsiff in charge),Irinjalakkuda and this court's judgment dated
   19-10-2020 in the OP(C), the court on the same day passed the following:


                                         ORDER

Heard.

Six months further time is granted as requested by the learned Additional Munsiff Irinjalakuda for disposal of O.S No. 3012/2017.

Sd/-

SHIRCY V, Judge.




8/07/2021                    True Copy             ASSISTANT REGISTRAR
 OP(C) No.1470/2020   2/3
 OP(C) No.1470/2020                 3/3




08-07-2021           /True Copy/         Assistant Registrar
 

 
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