Citation : 2021 Latest Caselaw 14293 Ker
Judgement Date : 8 July, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 8TH DAY OF JULY 2021 / 17TH ASHADHA, 1943
WP(C) NO. 31930 OF 2014
PETITIONER/S:
JIBEESH.V.
S/O. VELAYUDHAN, KOCHUCHALIL HOUSE, ULAVAIPU P.O.,
CHERTHALA, ALAPPUZHA DISTRICT.
BY ADVS.
SRI.V.G.ARUN
SRI.T.R.HARIKUMAR
RESPONDENT/S:
1 THE THYCATTUSERRY SERVICE CO-OPERATIVE BANK LTD.
NO.275, REPRESENTED BY ITS SECRETARY, THYCATTUSERRY P.O., CHERTHALA,
ALAPPUZHA DISTRICT-688 528.
2 THE BOARD OF DIRECTORS OF THE THYCATTUSERRY SERVICE
CO-OPERATIVE BANK LTD.NO.275, REPRESENTED BY ITS PRESIDENT,
THYCATTUSERRY P.O., CHERTHALA, ALAPPUZHA DISTRICT-688 528.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIESGENERAL
ALAPPUZHA, ALAPPUZHA DISTRICT-688 001.
4 MIJO XAVIER
AGED 28 YEARS
S/O.LATE XAVIER, RESIDING AT PLACKICHIRA HOUSE, THYCATTUSSERY
BY ADVS.
SRI.GEORGE POONTHOTTAM
SMT.I.SHEELA DEVI
OTHER PRESENT:
GP SRI B HARISH KUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 08.07.2021, ALONG
WITH WP(C).16283/2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 31930 OF 2014 and conctd. Cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 8TH DAY OF JULY 2021 / 17TH ASHADHA, 1943
WP(C) NO. 16283 OF 2015
PETITIONER/S:
JIBEESH V
AGED 27 YEARS
S/O.VELAYUDHAN, KOCHUCHALIL HOUSE,ULAVAIPU PO, CHERTHALA, ALAPPUZHA
DISTRICT
BY ADVS.
SRI.V.G.ARUN
SRI.T.R.HARIKUMAR
RESPONDENT/S:
1 THE THYCATTUSSERRY SERVICE CO-OP.BANK LTD
NO.275, REPRESENTED BY ITS SECERTARY, THYCATTUSERRY PO, CHERTHALA,
ALAPPUZHA DISTRICT 688528
2 THE BOARD OF DIRECTORS OF THE THYCATTUSERRY SERVICE CO OPERATIVE BANK
LTD.
NO.275, REPRESENTED BY ITS PRESIDENT, THYCATTUSERRY PO, CHERTHALA,
ALAPPUZHA DISTRICT 688528
3 THE JOINT REGISTRAR OF CO OPERATIVE SOCIETIES GENERAL
ALAPPUZHA, ALAPPUZHA DISTRICT 688001
4 JOPHIN JOSE
ATTENDER, THYCATTUSERRY SERVICE CO OPERATIVE BANK LTD., NO.275,
THYCATTUSERRY PO, CHERTHALA, ALAPPUZHA DISTRICT 688528
5 P.C.JELLY
PEON, THYCATTUSERRY SERVICE CO OPERATIVE BANK LTD., NO.275,
THYCATTUSERRY PO, CHERTHALA, ALAPPUZHA DISTRICT 688528
6 SANDHYA G
PEON, THYCATTUSERRY SERVICE CO OPERATIVE BANK LTD., NO.275,
THYCATTUSERRY PO, CHERTHALA, ALAPPUZHA DISTRICT 688528
7 RAJESH
NIGHT WATCHMAN, THYCATTUSERRY SERVICE CO OPERATIVE BANK LTD., NO.275,
THYCATTUSERRY PO, CHERTHALA, ALAPPUZHA DISTRICT 688528
BY ADV SRI.GEORGE POONTHOTTAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 08.07.2021, ALONG
WITH WP(C).31930/2014, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 31930 OF 2014 and conctd. Cases
3
JUDGMENT
[WP(C) Nos.31930/2014, 16283/2015]
These writ petitions are closed for want of instructions.
Sd/-
sab AMIT RAWAL
JUDGE
WP(C) NO. 31930 OF 2014 and conctd. Cases
APPENDIX OF WP(C) 16283/2015
PETITIONER ANNEXURE
P1:A TRUE COPY OF THE NOTIFICATION DATED 07.11.2014 PUBLISHED IN THE DEEPIKA DAILY DATED 10.11.2014
P1 A:COPY OF THE ENGLISH TRANSLATION OF EXHIBIT P1
P2:A TRUE COPY OF THE SENIORITY LIST OF EMPLOYEES OF THE 1ST RESPONDENT
P2 A:COPY OF THE ENGLISH TRANSLATION OF EXHIBIT P2
P3:A TRUE COPY OF THE ORDER NO.CRP(1)7668/2014/K.DIS DATED 17.04.2015 OF THE 3RD RESPONDENT
P3 A:COPY OF THE ENGLISH TRANSLATION OF EXHIBIT P3
P4:A TRUE COPY OF THE NOTIFICATION PUBLISHED IN THE MALAYALA MANORAMA DAILY DATED 24.04.2015
P4 A:COPY OF THE ENGLISH TRANSLATION OF EXHIBIT P4
P5:A TRUE COPY OF THE COMPLAINT DATED 29.04.2015 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT
P5 A:COPY OF THE ENGLISH TRANSLATION OF EXHIBIT P5 WP(C) NO. 31930 OF 2014 and conctd. Cases
APPENDIX OF WP(C) 31930/2014
PETITIONER ANNEXURE
P1 : COPY OF THE NOTIFICATION DTD.7.11.2014 PUBLISHED IN THE DEEPIKA DAILY DTD.10.11.2014.
P2 : COPY OF THE REQUEST DTD.15.11.2014 AND DEMAND DRAFT SUBMITTED BY THE PETITIONER ALONG WITH THE APPLICATION FOR THE POST OF ATTENDER.
P3 : COPY OF THE REQUEST DTD.15.11.2014 AND DEMAND DRAFT SUBMITTED BY THE PETITIONER ALONG WITH THE APPLICATION FOR THE POST OF PEON.
P4 : COPY OF THE RESOLUTION NO.112 DTD.2.6.2014 OF THE 2ND RESPONDENT.
P5 : COPY OF THE ADDRESS SLIP POSTED ON THE BUNDLE OF PAPERS SENT TO THE AGENT AT THAIKKATTUSSERY DTD.20.11.2014 AND 21.11.2014.
P5(A) : COPY OF THE ADDRESS SLIP POSTED ON THE BUNDLE OF PAPERS SENT TO THE AGENT AT THAIKKATTUSSERY DTD.21.11.2014.
P6 : COPY OF THE SENIORITY LIST OF EMPLOYEES OF THE 1ST RESPONDENT SOCIETY.
P7 : COPY OF THE COMPLAINT DTD.22.11.2014 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.
P8 : COPY OF THE NOTICE DTD.22.11.2014 ISSUED BY THE 1ST RESPONDENT.
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