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M/S. Central Ware Housing ... vs State Of Kerala
2021 Latest Caselaw 14176 Ker

Citation : 2021 Latest Caselaw 14176 Ker
Judgement Date : 7 July, 2021

Kerala High Court
M/S. Central Ware Housing ... vs State Of Kerala on 7 July, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 7TH DAY OF JULY 2021 / 16TH ASHADHA, 1943
                       WP(C) NO. 13910 OF 2018
PETITIONERS:

    1     M/S. CENTRAL WARE HOUSING CORPORATION
          REGIONAL OFFICE, MAVELI ROAD,
          GANDHI NAGAR NORTH, KADAVANTHRA P.O.,
          KOCHI - 682020,
          REPRESNETED BY ITS REGIONAL MANAGER

    2     THE REGIONAL MANAGER,
          M/S CENTRAL WAREHOUSING CORPORATION,
          MAVELI ROAD, GANDHI NAGAR,
          KADAVANTHAR P.O.,
          KOCHI - 682020


          BY ADVS.
          SRI.ELVIN PETER P.J.
          SRI.K.R.GANESH



RESPONDENTS:

    1     STATE OF KERALA,
          REPRESENTED BY ITS SECRETARY,
          DEPARTMENT OF INDUSTRIES,
          GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM - 695001

    2     M/S.THE KERALA INDUSTRIAL INFRASTRUCTURE
          DEVELOPMENT CORPORATION, OFFICE OF KINFRA HOUSE,
          31/2312,
          SASTHAMANGALAM, THIRUVANANTHAPURAM - 695010,
          REPRESENTED BY ITS MANAGER DIRECTOR

    3     THE MANAGING DIRECTOR
          THE KERALA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT
          CORPORATION, KINFRA HOUSE, 31/2312,
          SASTHAMANGALAM, THIRUVANANTHAPURAM.,
          PIN - 695010

    4     THE PARK MANAGER
 WP(C) NO. 13910 OF 2018

                                  2



             KINFRA SMALL INDUSTRIES PARK,
             THALASSERY,
             KANNUR DISTRICT., PIN - 670101

     5       M/S.MOTHER AND CHILD HOSPITAL
             REPRESENTED BY ITS DIRECTOR, C/O GOVERNMENT
             GENERAL HOSPITAL, THALASSERY,
             PIN - 670101
             BY ADV SRI.P.U.SHAILAJAN


OTHER PRESENT:

             SMT.MABLE.C.KURIAN, GP




      THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION     ON   07.07.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 13910 OF 2018

                                   3




                    P.V.KUNHIKRISHNAN, J
                 --------------------------------
                   W.P.(C).No.13910 of 2018
                  -------------------------------
              Dated this the 07th day of July, 2021


                             JUDGMENT

The counsel for the petitioner submitted that this

writ petition is not pressed. This is recorded. Hence, this

writ petition is dismissed as not pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE VPK

 
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