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Ashra Fathima vs Mujeeb Rahman
2021 Latest Caselaw 14143 Ker

Citation : 2021 Latest Caselaw 14143 Ker
Judgement Date : 7 July, 2021

Kerala High Court
Ashra Fathima vs Mujeeb Rahman on 7 July, 2021
TR.P(C) NO. 607 OF 2018, TR.P(C) NO. 608 OF 2018 & TR.P(CRL.) NO. 114 OF 2018



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR.JUSTICE V.G.ARUN
           WEDNESDAY, THE 7TH DAY OF JULY 2021 / 16TH ASHADHA, 1943
                                  TR.P(C) NO. 607 OF 2018
  AGAINST THE ORDER/JUDGMENT IN OP 322/2017 OF FAMILY COURT, MALAPPURAM


PETITIONER/PETITIONERR:

                ASHRA FATHIMA
                AGED 31 YEARS
                D/O LAVIKUTTY,
                CHOLAKARAT VEEDU,NEDIYIRIPPU, KONDOTTY,
                MALAPPURAM - 673638
                BY ADVS.
                CHITHRA R.SHENOY
                SRI.T.R.HARI KRISHNAN


RESPONDENTS/RESPONDENTS:

       1        MUJEEB RAHMAN
                AGED 42 YEARS
                S/O SAITHALAVI,
                KAVUNGAL KUTTYALUNGAL HOUSE,
                MELEPARAMB,KONDOTTY,
                MALAPPURAM - 673638
       2        SAITHALAVI
                AGED 75 YEARS
                FATHER'S NAME-NOT KNOWN,KAVUNGAL KUTTYALUNGAL
                HOUSE,MELEPARAMB,KONDOTTY,MALAPPURAM-676638.
       3        KADEESUMMA
                AGED 66 YEARS
                W/O.SAITHALAVI,KAVUNGAL KUTTYALUNGAL
                HOUSE,MELEPARAMB,KONDOTTY,MALAPPURAM-673638.
                BY ADV SRI.P.M.RAFIQ

THIS    TRANSFER      PETITION      (CIVIL)      HAVING     COME     UP   FOR   ADMISSION   ON
07.07.2021, ALONG WITH Tr.P(C).608/2018, 114/2018, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 607 OF 2018, TR.P(C) NO. 608 OF 2018 & TR.P(CRL.) NO. 114 OF 2018
                                               2




                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE MR.JUSTICE V.G.ARUN
          WEDNESDAY, THE 7TH DAY OF JULY 2021 / 16TH ASHADHA, 1943
                                TR.P(C) NO. 608 OF 2018
 AGAINST THE ORDER/JUDGMENT IN OP 601/2018 OF FAMILY COURT, MALAPPURAM


PETITIONER/PETITIONER:

               ASHRA FATHIMA
               AGED 31 YEARS
               D/O ALAVIKUTTY, CHOLAKARAT VEEDU, NEDIYIRIPPU, KONDOTTY,
               MALAPPUAM-673638
               BY ADVS.
               CHITHRA R.SHENOY
               SRI.T.R.HARIKRISHNAN


RESPONDENT/RESPONDENT:

               MUJEEB RAHMAN
               AGED 42 YEARS
               S/O SAITHALAVI, KAVUNGAL KUTTYALUNGAL HOUSE, MELEPARAMB,
               KONDTTY,MALAPPURAM-673638
               BY ADV SRI.P.M.RAFIQ



THIS    TRANSFER     PETITION      (CIVIL)     HAVING     COME     UP   FOR     ADMISSION   ON
07.07.2021, ALONG WITH Tr.P(C).607/2018 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 607 OF 2018, TR.P(C) NO. 608 OF 2018 & TR.P(CRL.) NO. 114 OF 2018
                                               3



                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE MR.JUSTICE V.G.ARUN
           WEDNESDAY, THE 7TH DAY OF JULY 2021 / 16TH ASHADHA, 1943
                              TR.P(CRL.) NO. 114 OF 2018
 AGAINST THE ORDER/JUDGMENT IN MC 204/2017 OF FAMILY COURT, MALAPPURAM


PETITIONERS:

       1       ASHRA FATHIMA,
               AGED 31 YEARS
               D/O.ALAVIKUTTY, CHOLAKARAT VEEDU, NEDIYIRIPPU, KONDOTTY,
               MALAPPURAM - 673 638.
       2       ANFAS RAHMAN K.K.,
               AGED 11 YEARS
               S/O.MUJEEB RAHMAN,CHOLAKARAT VEEDU, NEDIYIRIPPU, KONDOTTY,
               MALAPPURAM - 673 638.
       3       HANAH FATHIMA K.K
               AGED 7 YEARS
               D/O.MUEEB RAHMAN, CHOLAKARAT VEEDU, NEDIYIRIPPU, KONDOTTY,
               MALAPPURAM - 673 638.
               (PETITIONERS 2 AND 3 ARE MINORS REPRESENTED BY THEIR
               MOTHER, 1ST PETITIONER).
               BY ADVS.
               CHITHRA R.SHENOY
               SRI.T.R.HARI KRISHNAN


RESPONDENTS:

       1       MUJEEB RAHMAN,
               AGED 42 YEARS
               S/O.SAITHALAVI, KAVUNGAL KUTTYALUNGAL HOUSE, MELEPARAMB,
               KONDOTTY, MALAPPURAM - 673 638.
       2       STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
               ERNAKULAM-682031
               BY ADV SRI.P.M.RAFIQ

THIS TRANSFER PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
07.07.2021, ALONG WITH Tr.P(C).607/2018 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 607 OF 2018, TR.P(C) NO. 608 OF 2018 & TR.P(CRL.) NO. 114 OF 2018
                                               4




                                         ORDER

Dated this the 07th day of July 2021

Learned Counsel appearing on either side submits

that the parties have settled their disputes before the

Family Court and the cases have been withdrawn.

This is recorded and the transfer petitions are

closed.

Sd/-

V.G.ARUN

JUDGE NB/7.7.21 TR.P(C) NO. 607 OF 2018, TR.P(C) NO. 608 OF 2018 & TR.P(CRL.) NO. 114 OF 2018

APPENDIX OF TR.P(C) 607/2018

PETITIONER'S ANNEXURE

ANNEXURE P1 THE COPY OF THE O.P.322/17.

RESPONDENT'S ANNEXURE: NIL

True Copy P.A to Judge TR.P(C) NO. 607 OF 2018, TR.P(C) NO. 608 OF 2018 & TR.P(CRL.) NO. 114 OF 2018

APPENDIX OF TR.P(C) 608/2018

PETITIONER'S ANNEXURE

ANNEXURE P1 THE COPY OF THE O.P.601/18 OF FAMILY COURT, MALAPPURAM

RESPONDENT'S ANNEXURE: NIL

True Copy P.A to Judge TR.P(C) NO. 607 OF 2018, TR.P(C) NO. 608 OF 2018 & TR.P(CRL.) NO. 114 OF 2018

APPENDIX OF TR.P(CRIMINAL) 114/2018

PETITIONER'S ANNEXURE

ANNEXURE 1 THE COPY OF THE M C 204/2017 OF FAMILY COURT, MALAPPURAM

RESPONDENT'S ANNEXURE: NIL

True Copy P.A to Judge

 
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