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Pravasi United Football Club And ... vs State Of Kerala
2021 Latest Caselaw 14120 Ker

Citation : 2021 Latest Caselaw 14120 Ker
Judgement Date : 7 July, 2021

Kerala High Court
Pravasi United Football Club And ... vs State Of Kerala on 7 July, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
         THE HONOURABLE MR. JUSTICE SATHISH NINAN
 WEDNESDAY, THE 7TH DAY OF JULY 2021 / 16TH ASHADHA, 1943
                  WP(C) NO. 28493 OF 2020
PETITIONER:

      PRAVASI UNITED FOOTBALL CLUB AND CHARITABLE TRUST,
      AYANKALAM P.O, PONNANI TALUK, MALAPPURAM DISTRICT,
      REPRESENTED BY ITS PRESIDENT HAMZA ABDUL, AGED 48
      YEARS, S/O. ABDULLA K.K., KANNAMKOLIL HOUSE,
      AYANKALAM P.O, TAVANOOR, MALAPPURAM DISTRICT.

      BY ADVS.
      C.M.MOHAMMED IQUABAL
      SMT.N.S.SOUMYA MOL
      SMT.SEENU SADIQUE
      SRI.P.ABDUL NISHAD


RESPONDENTS:

  1   STATE OF KERALA,REPRESENTED BY THE SECRETARY TO THE
      AGRICULTURAL DEPARTMENT, GOVERNMENT SECRETARIAT,
      THIRUVANANTHAPURAM, PIN-695 001

  2   THE SECRETARY,AGRICULTURAL DEPARTMENT, GOVERNMENT
      SECRETARIAT, THIRUVANANTHAPURAM, PIN-695 001

  3   THE STATE LEVEL COMMITTEE,OFFICE OF THE AGRICULTURAL
      PRODUCTION COMMISSIONER, KERALA AGRICULTURE
      UNIVERSITY P.O, VELLANIKKARA, THRISSUR DISTRICT,
      PIN-680 656, REP. BY ITS CONVENER.

  4   THE REVENUE DIVISIONAL OFFICER,TIRUR, TIRUR P.O,
      MALAPPURAM DISTRICT, PIN-676 101

  5   THE AGRICULTURAL OFFICER,KALADY AGRICULTURAL OFFICE,
      KALADY P.O, PONNANI TALUK, MALAPPURAM DISTRICT.

  6   THE TAHSILDAR,PONNANI TALUK, PONNANI P.O, MALAPPURAM
      DISTRICT, PIN-679 577

  7   THE VILLAGE OFFICER,THAVANOOR VILLAGE, THAVANOOR
      P.O, PONNANI TALUK, MALAPPURAM DISTRICT,PIN 679 573.

  8   THE LOCAL LEVEL MONITORING COMMITTEE,
      KALADY AGRICULTURAL OFFICE, KALADY P.O, MALAPPURAM
      DISTRICT, PIN-679 582, REPRESENTED BY ITS CONVENER.

  9   MR. MOHAMMED HANEEFA,
      S/O. KANNAMKULANGARA BAVA HAJI, AYANKALAM P.O,
       WP(C) NO. 28493 OF 2020
                                  -2-


      PONNANI TALUK, MALAPPURAM DISTRICT, PIN-679 573

      BY ADV GOVERNMENT PLEADER SRI. PAUL ABRAHAM VAKKANAL




     THIS   WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION   ON   07.07.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                      Sathish Ninan, J.
              ==============================
                 W.P.(C) No.28493 of 2020
                ==========================
           Dated this the 7th day of July, 2021

                        JUDGMENT

Learned counsel for the petitioner submits that the

matter is not pressed. Writ Petition dismissed as not

pressed.

Sd/-

SATHISH NINAN JUDGE APPENDIX OF WP(C) 28493/2020

PETITIONER ANNEXURE

EXHIBIT P1 THE TRUE COPY OF THE REGISTRATION CERTIFICATE OF THE PETITIONER ASSOCIATION DATED 20.11.2019.

EXHIBIT P2 THE TRUE COPY OF DOCUMENT NO. 5279/2014 OF SRO EDAPAL DATED 30.10.2014.

EXHIBIT P3 THE TRUE COPY OF THE POSSESSION CERTIFICATE ISSUED BY THE 7TH RESPONDENT DATED 16.12.2020.

EXHIBIT P4 THE TRUE COPY OF THE RELEVANT PAGE OF DATA BANK.

EXHIBIT P5 THE TRUE COPY OF THE CONSENT ISSUED BY THE 9TH RESPONDENT DATED 25.11.2019.

EXHIBIT P6 THE TRUE COPY OF THE NOTICE ISSUED BY THE VILLAGE OFFICER DATED 11.12.2019.

EXHIBIT P7 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 30.11.2020.

 
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