Jyothi vs Commandana Msp
2021 Latest Caselaw 14095 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     WEDNESDAY, THE 7TH DAY OF JULY 2021 / 16TH ASHADHA, 1943
                       WP(C) NO. 30094 OF 2012
PETITIONER:

          JYOTHI
          AGED 33 YEARS
          KUNNUMMEL HOUSE, W/O.SANTHOSH KUMAR, PORUR P.O.,
          MALAPPURAM-679 339.

          BY ADVS.
          SRI.NIRMAL. S
          SMT.VEENA HARI



RESPONDENTS:

    1     COMMANDANT, MSP
          (MALABAR SPECIAL POLICE), MANAGER MSP, HIGHER SECONDARY
          SCHOOL, MALAPPURAM-676 505.

    2     REGIONAL DEPUTY DIRECTOR
          HIGHER SECONDARY SCHOOL, REGIONAL OFFICE, MALAPPURAM-
          676 505.




          SRI.P.M.MANOJ - SR.GP,

          SRI.P. VIJAYAKIMAR - ASGI




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 30094 OF 2012
                                     2




                               JUDGMENT

Since I notice that an interim order had been granted by this

Court as early as on 31.12.2012, to pay the salary to the petitioner

from January, 2013, I do not think that anything survives in this

writ petition.

I, therefore, close this writ petition confirming the afore

interim order; however, leaving liberty to the petitioner to seek a

re-hearing, if any further issues are required to be considered.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS/07/07/2021 WP(C) NO. 30094 OF 2012

APPENDIX OF WP(C) 30094 OF 2012

PETITIONER ANNEXURE

EXHIBIT P1: TRUE COPY OF THE NOTIFICATION INVITING THE APPLICATION IN DESHABHIMANI DAILY DATED 18.02.2011

EXHIBIT P2: TRUE COPY OF THE CALL LETTER SENT TO THE PETITIONER FOR ATTENDING THE INTERVIEW

EXHIBIT P3: TRUE COPY OF THE CALL LETTER AND HALL TICKER SENT TO THE PETITIONER DATED 16.05.2011

EXHIBIT P4: TRUE COPY OF THE MEMO OF APPOINTMENT DATED 30.05.2011

EXHIBIT P5: TRUE COPY OF THE ORDER NO.A1/4777/2011 DATED 07.12.2011

EXHIBIT P6: TRUE COPY OF THE AUDIT REPORT OF THE 1ST RESPONDENT SCHOOL FOR THE YEAR 2006-07 TO 2009-10

EXHIBIT P7: TRUE COPY OF THE LETTER DATED 11.02.2012 SENT TO THE 2ND RESPONDENT BY THE SENIOR AUDIT OFFICER OF THE INDIAN AUDIT & ACCOUNTS DEPARTMENT

EXHIBIT P8: TRUE COPY OF THE LETTER NO.A1/5328/12 SENT BY THE 2ND RESPONDENT TO THE PRINCIPAL OF THE 1ST RESPONDENT'S SCHOOL DATED 05.12.2012.

RESPONDENTS' NIL EXHIBITS:-

//TRUE COPY//

P.A. TO JUDGE