Sreethu Sreekandan vs Manu R
2021 Latest Caselaw 13974 Ker

TR.P(C) NO. 451 OF 2019
                                        1


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                      THE HONOURABLE MR.JUSTICE V.G.ARUN
          TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
                           TR.P(C) NO. 451 OF 2019
AGAINST THE ORDER/JUDGMENT IN OP 843/2019 OF FAMILY COURT, TRIVANDRUM


PETITIONER/RESPONDENT:

              SREETHU SREEKANDAN,
              AGED 26 YEARS
              D/O.SREEKANDAN, SREEVILASOM, VIKAS NAGAR, SREEKARIYAM
              P.O., THIRUVANANTHAPURAM DISTRICT.
              BY ADV SHAJIN S.HAMEED


RESPONDENT/PETITIONER:

              MANU R.,
              AGED 27 YEARS
              S/O.REGHU, GOURI NILAYAM, OTTAKOMBU, VAKKOM, VAKKOM P.O.,
              VAKKOM VILLAGE, THIRUVANANTHAPURAM DISTRICT,
              PIN CODE- 695308.
              BY ADV SRI.M.R.SASITH



THIS   TRANSFER    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
06.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 451 OF 2019
                                    2




                              ORDER

Dated this the 06th day of July 2021

Learned Counsel appearing on either side submits

that the parties have settled their disputes.

This is recorded and accordingly, the transfer

petition is closed.

Sd/-

V.G.ARUN

JUDGE NB/6.7.21 TR.P(C) NO. 451 OF 2019

APPENDIX OF TR.P(C) 451/2019

PETITIONER'S ANNEXURE

ANNEXURE I PHOTOCOPY OF THE O.P.NO.843/2019 ON THE FILE OF THE FAMILY COURT, ATTINGAL.

ANNEXURE II PHOTOCOPY OF THE PETITION O.P.NO.1143/2019 ON THE FILE OF THE FAMILY COURT, THIRUVANANTHAPURAM.

ANNEXURE III PHOTOCOPY OF THE PETITION O.P.NO.1144/2019 ON THE FILE OF THE FAMILY COURT, THIRUVANANTHAPURAM.

ANNEXURE IV PHOTOCOPY OF THE PETITION M.C.NO.209/2019 ON THE FILE OF THE FAMILY COURT, THIRUVANANTHAPURAM.

RESPONDENT'S ANNEXURE: NIL

True Copy P.A to Judge