Kerala High Court
Tony Mathew vs Apj Abdul Kalam Technological ... on 6 July, 2021
W.P.(C).Nos.9843/21 & con.cases
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 9843 OF 2021
PETITIONERS:
1 PRINCIPAL, SREE BUDHA COLLEGE OF ENGINEERING
PATTOOR P.O., NOORANAD, ALAPPUZHA-690 529.
2 PRINCIPAL, SREE BUDHA COLLEGE OF ENGINEERING,
AYATHIL,
ELAVUMTHITTA, PATHANAMTHITTA.
BY ADVS.
R.T.PRADEEP
SMT.M.BINDUDAS
SRI.K.C.HARISH
RESPONDENTS:
1 PRINCIPAL SECRETARY,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
REPRESENTED BY ITS REGISTRAR, MBA BLOCK, CET CAMPUS,
THIRUVANANTHAPURAM-695 016.
3 REGISTRAR, APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
MBA BLOCK, CET CAMPUS, THIRUVANANTHAPURAM-695 016.
BY ADV SRI.ELVIN PETER P.J.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 1.7.2021, ALONG WITH WP(C).9846/2021, 9956/2021 AND
CONNECTED CASES, THE COURT ON 06.07.2021 DELIVERED THE
FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 9846 OF 2021
PETITIONERS:
1 CARMEL COLLEGE OF ENGINEERING AND TECHNOLOGY
PUNNAPRA P.O., ALAPPUZHA 688 004, REP.BY ITS
CHAIRMAN, FR. MATHEW AREKALAM, CMI, RESIDING AT ST.
JOSEPH'S CARMEL MONASTERY, PUNNAPRA P.O., ALAPPUZHA
688 004
2 THE PRINCIPAL
CARMEL COLLEGE OF ENGINEERING AND TECHNOLOGY,
PUNNAPRA P.O., ALAPPUZHA 688 004.
BY ADVS.
LIJU.V.STEPHEN
SMT.INDU SUSAN JACOB
RESPONDENTS:
1 STATE OF KERALA
REP.BY ITS SECRETARY TO GOVERNMENT, HIGHER EDUCATION
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DIRECTORATE OF TECHNICAL EDUCATION
PADMAVILASAM ROAD, FORT, NALUMUKKU, PAZHAVANGADI,
THIRUVANANTHAPURAM 695 023
3 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM 695 019
REP. BY ITS REGISTRAR.
BY ADV SRI.ELVIN PETER P.J.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
W.P.(C).Nos.9843/21 & con.cases
3
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 9956 OF 2021
PETITIONERS:
1 SRIHARI M.
AGED 21 YEARS
3RD SEMESTER STUDENT IN EEE, LBS COLLEGE OF
ENGINEERING, MULIYAR P.O., KASARGOD, RESIDING AT
POONKAVANAM, KUTIKKOL, KASARGOD 671 541.
2 ABHIN T.P.
AGED 999 YEARS
3RD SEMESTER STUDENT IN MECHANICAL ENGINEERING, LBS
COLLEGE OF ENGINEERING, MULIYAR P.O., KASARGOD,
RESIDING AT VAYALKARABHAVANAM, MAICHA, CHERUVATHUR,
KASARGOD 671 313
3 FATHIMA NOUREEN
AGED 999 YEARS
3RD SEMESTER STUDENT IN CIVIL ENGINEERING, HOLY
GRACE ACADEMY OF ENGINEERING, RESIDING AT AYYARIL
HOUSE, ANNAMADA POST, KALLUR, PIN 680 741
4 ANUJA A.N.
AGED 999 YEARS
3RD SEMESTER IN CSE, JOHN COX MEMORIAL CIS INSTITUTE
OF TECHNOLOGY, KANNAMOOLA, THIRUVANANTHAPURAM,
RESIDING AT PAMPUKALA PUTHEN VEEDU, KARAKULAM,
PUTHIYATHURA P.O., THIRUVANANTHAPURAM.
BY ADV S.KRISHNAMOORTHY
RESPONDENTS:
W.P.(C).Nos.9843/21 & con.cases
5
1 STATE OF KERALA,
REP.BY ITS SECRETARY TO GOVERNMENT, HIGHER EDUCATION
DEPARTMENT, SECRETARIATE, THIRUVANANTHAPURAM 695
001.
2 THE DIRECTORATE OF TECHNICAL EDUCATION
PADMAVILASOM ROAD, FORT, THIRUVANANTHAPURAM 695 001.
3 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
REP.BY ITS REGISTRAR, CET CAMPUS, THIRUVANANTHAPURAM
695 016
4 COMMISSIONER FOR ENTRANCE EXAMINATIONS
O/O. OF THE COMMISSIONER FOR ENTRANCE EXAMINATION,
HB BUILDING, SHANTI NAGAR, THIRUVANANTHAPURAM 695
001.
5 LAL BAHADUR SHASTRI COLLEGE OF ENGINEERING
REP.BY ITS PRINCIPAL, MULIYAR P.O., KASARGOD 671
542.
6 HOLY GRACE ACADEMY OF ENGINEERING
REP.BY ITS PRINCIPAL, KURUVILASSERY P.O., MALA,
THRISSUR DISTRICT, PIN 680 735
7 JOHN COX MEMORIAL CIS INSTITUTE OF TECHNOLOGY
KANNAMMOOLA, THIRUVANANTHAPURAM 695 014
REP. BY ITS PRINCIPAL.
BY ADV SHRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 9965 OF 2021
PETITIONERS:
1 YADHU RAVEENDRAN,
AGED 24 YEARS
S/O.RAVEENDRAN, NEDUVELIPARAMBIL HOUSE, MOTHER
THERESA ROAD, CHERANELLOOR, CHITTOOR, ERNAKULAM,
KOCHI-682 027.
2 EBIN BOSE,
AGED 21 YEARS
S/O.BOSE.T.A., THANIKAPARAMBIL HOUSE, THIRUMUPPAM,
VARAPPHUZHA P.O., PIN-683 517.
3 TENIN FERNANDEZ,
AGED 21 YEARS
S/O.SEBASTIAN FERNANDEZ, AZHIKKAKATHU HOUSE,
PUTHUKKALAVATTOM, ELAMAKKARA P.O., ERNAKULAM-682
026.
4 LIYANA VASMIN,
AGED 20 YEARS
D/O.ABDUL JALEEL, MEXHUKKATTIL HOUSE, EDATHALA (N)
P.O., ALUVA, ERNAKULAM, KERALA-683 561.
5 SILPA RAJAN,
AGED 25 YEARS
D/O.RAJAN.P.K., PUTHUSSERIL HOUSE, MAMMALASSERY
P.O., RAMAMANGALAM, ERNAKULAM-686 663.
6 SANJAY SUNNY,
AGED 24 YEARS
S/O.K.C.SUNNY, KALLUNAAL HOUSE, EAST KADUNGALLOOR,
MATTOORPADY, UC COLLEGE P.O., ALUVA-683 102.
7 SRAVAN RAMAKRISHNAN MENON,
AGED 20 YEARS
S/O.P.RAMAKRISHNAN, SREESHYLAM HOUSE, PETTAPPALAM
W.P.(C).Nos.9843/21 & con.cases
7
ROAD, KONGORPILLY, VARAPPUZHA P.O., ERNAKULAM,
KERALA-683 517.
BY ADVS.
SHERRY J. THOMAS
SRI.JOEMON ANTONY
RESPONDENTS:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
CET CAMPUS, THIRUVANANTHAPURAM-695 016, REPRESENTED
BY ITS REGISTRAR.
2 DEAN (ACADEMIC),
APJ ABDULKALAM TECHNOLOGICAL UNIVERSITY, CET CAMPUS,
THIRUVANANTHAPURAM-695 016.
3 PRINCIPAL, ALBERTIAN MARITIME SCIENCE AND TECHNOLOGY
(AISAT),
TECHNICAL CAMPUS, AISAT SCHOOL OF ENGINEERING,
ARCHBISHOP ANGEL MARY NAGAR, COCHIN UNIVERSITY,
KALAMASSERY P.O., KOCHI-682 022.
BY ADV SHRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 9941 OF 2021
PETITIONERS:
1 MGM COLLEGE OF ENGINEERING AND PHARMACEUTICAL
SCIENCES,
REPRESENTED BY ITS EXECUTIVE DIRECTOR, EDAYOOR P.O.,
VALANCHERRY, MALAPPURAM DISTRICT-676554.
2 MGM COLLEGE OF ENGINEERING AND TECHNOLOGY,
REPRESENTED BY ITS PRINCIPAL, PAMPAKUDA P.O.,
ERNAKULAM-686667.
BY ADV S.KRISHNAMOORTHY
RESPONDENTS:
1 STATE OF KERALA
REP. BY ITS SECRETARY TO GOVERNMENT, HIGHER
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTORATE OF TECHNICAL EDUCATION,
PADMAVILASOM ROAD, FORT, THIRUVANANTHAPURAM-695001.
3 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
REP. BY ITS REGISTRAR, CET CAMPUS,
THIRUVANANTHAPURAM-695016.
4 COMMISSIONER OF ENTRANCE EXAMINATIONS,
O/O. OF THE COMMISSIONER FOR ENTRANCE EXAMINATION,
HB BUILDING, SHANTI NAGAR, THIRUVANANTHAPURAM-
695001.
BY ADV SHRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
W.P.(C).Nos.9843/21 & con.cases
9
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 9988 OF 2021
PETITIONER/S:
THE PRINCIPAL
KMEA COLLEGE OF ARCHITECTURE,
KUZHIVELIPPADY, EDATHALA,
ERNAKULAM DISTRICT - 683 561.
BY ADVS.
K.A.JALEEL
SRI.C.Y.VINOD KUMAR
RESPONDENTS:
1 THE PRINCIPAL SECRETARY TO GOVERNMENT OF KERALA
HIGHER EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 DR.APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR,
MBA COMPLEX, CET CAMPUS,
THIRUVANANTHAPURAM - 695 016.
3 THE REGISTRAR
DR.APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
MBA COMPLEX, CET CAMPUS,
THIRUVANANTHAPURAM - 695 016.
4 THE DIRECTOR
DIRECTORATE OF TECHNICAL EDUCATION, GOVERNMENT
SECRETARIAT, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM-695 001.
5 THE COMMISSIONER
COMMISSIONERATE OF ENTRANCE EXAMINATION, GOVERNMENT
W.P.(C).Nos.9843/21 & con.cases
11
OF KERALA, THIRUVANANTHAPURAM-695 001.
BY ADV SHRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DAY DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 9990 OF 2021
PETITIONERS:
1 MUSALIAR COLLEGE OF ENGINEERING
KADAKOM P.O., CHIRAYINKEEZHU, THIRUVANANTHAPURAM -
695 304 REPRESENTED BY GENERAL SECRETARY, MUSALIAR
EDUCATION TRUST.
2 MUSALIAR COLLEGE OF ENGINEERING AND TECHNOLOGY
MUSALIAR COLLEGE P.O., MALAYALAPPUZHA,
PATHANAMTHITTA - 689 653, REPRESENTED BY GENERAL
SECRETARY, MUSALIAR EDUCATION TRUST.
BY ADVS.
ABDUL JAWAD K.
SMT.A.GRANCY JOSE
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE A.P.J.ABDUL KALAM TECHNOLOGICAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR, CET CAMPUS,
THIRUVANANTHAPURAM - 695 016.
3 THE CONTROLLER OF EXAMINATION
A.P.J.ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET
CAMPUS, THIRUVANANTHAPURAM - 695 016.
BY ADV SHRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
W.P.(C).Nos.9843/21 & con.cases
13
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 10002 OF 2021
PETITIONERS:
1 AL-AMEEN ENGINEERING COLLEGE,
REPRESENTED BY ITS SECRETARY, KUTAPPULLY, SHORNUR,
PALAKKAD - 679 122.
2 ROYAL EDUCATIONAL SOCIETY AND RESEARCH CENTRE
REPRESENTED BY ITS GENERAL SECRETARY, AKKIKAVU,
CHIRAMANANGAD P. O., THRISSUR - 680 604.
3 ERNAD KNOWLEDGE CITY TECHNICAL CAMPUS
REPRESENTED BY ITS SECRETARY, MANJERI, MALAPPURAM -
676 122.
4 MALABAR COLLEGE OF ENGINEERING AND TECHNOLOGY
REPRESENTED BY ITS CHAIRMAN, DESHAMANGALAM,
THRISSUR - 679532.
5 ILM COLLEGE OF ENGINEERING AND TECHNOLOGY
REP. BY ITS SECRETARY IBRAHIM, TECHN. VILLAGE,
METHALA KIZHILLAM P. O., PERUMBAVOOR - 683 541.
BY ADV S.KRISHNAMOORTHY
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HIGHER
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTORATE OF TECHNICAL EDUCATION
PADMAVILASOM ROAD, FORT, THIRUVANANTHAPURAM - 695
001, REP. BY DIRECTOR.
3 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
W.P.(C).Nos.9843/21 & con.cases
15
REP. BY ITS REGISTRAR, CET CAMPUS,
THIRUVANANTHAPURAM - 695 016.
4 COMMISSIONER FOR ENTRANCE EXAMINATIONS
O/O THE COMMISSIONER FOR ENTRANCE EXAMINATION, HB
BUILDING, SHANTI NAGAR, THIRUVANANTHAPURAM - 695
001.
BY ADV SHRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 10011 OF 2021
PETITIONERS:
1 ANJALY BABU M.
AGED 21 YEARS
REGN. NO. LECE19CS023, 3RD SEMESTER B. TECH
STUDENT, ICCS COLLEGE OF ENGINEERING AND
MANAGEMENT, MUPLIYAM, THRISSUR-680312.
2 SANITH SAMEER
AGED 999 YEARS
REGN. NO. LECE19ME013, 3RD SEMESTER B. TECH
STUDENT, ICCS COLLEGE OF ENGINEERING AND
MANAGEMENT, MUPLIYAM, THRISSUR-680312.
3 K.V. VINAYAK
AGED 999 YEARS
REGN. NO. LECE19ME012, 3RD SEMESTER B. TECH
STUDENT, ICCS COLLEGE OF ENGINEERING AND
MANAGEMENT, MUPLIYAM, THRISSUR-680312.
4 ANJANA T.A.
AGED 999 YEARS
REGN. NO. LECE19CS024, 3RD SEMESTER B. TECH
STUDENT, ICCS COLLEGE OF ENGINEERING AND
MANAGEMENT, MUPLIYAM, THRISSUR-680312.
5 BHARATH NATH C.B.
AGED 999 YEARS
REGN. NO. LAME19EC016, 3RD SEMESTER B. TECH
STUDENT, RAJADHANI INSTITUTE OF SCIENCE AND
TECHNOLOGY, PALAKKAD.
6 ANANTHANARAYANAN P.
AGED 999 YEARS
REGN. NO. LAME19ME024, 3RD SEMESTER B. TECH
STUDENT, RAJADHANI INSTITUTE OF SCIENCE AND
W.P.(C).Nos.9843/21 & con.cases
17
TECHNOLOGY, PALAKKAD.
7 KADHARUTTY M.
AGED 999 YEARS
REGN. NO. LAME19ME025 , 3RD SEMESTER B. TECH
STUDENT, RAJADHANI INSTITUTE OF SCIENCE AND
TECHNOLOGY, PALAKKAD.
8 NIKSON P.J.
AGED 999 YEARS
REGN. NO. LAME19CS033, 3RD SEMESTER B. TECH
STUDENT, RAJADHANI INSTITUTE OF SCIENCE AND
TECHNOLOGY, PALAKKAD.
9 VIMAL P.
AGED 999 YEARS
REGN. NO. LAME19CE016, 3RD SEMESTER B. TECH
STUDENT, RAJADHANI INSTITUTE OF SCIENCE AND
TECHNOLOGY, PALAKKAD.
10 DHEESHITH K.B.
AGED 999 YEARS
REGN. NO. LAME19CE030, 3RD SEMESTER B. TECH
STUDENT, RAJADHANI INSTITUTE OF SCIENCE AND
TECHNOLOGY, PALAKKAD.
11 DEEPTHI S.
AGED 999 YEARS
REGN. NO. LAME19CE029, 3RD SEMESTER B. TECH
STUDENT, RAJADHANI INSTITUTE OF SCIENCE AND
TECHNOLOGY, PALAKKAD.
12 VIPIN FREDY
AGED 999 YEARS
REG. NO.LUKP19CE065, 3RD SEMESTER B. TECH STUDENT,
UKF COLLEGE OF ENGINEERING AND TECHNOLOGY,
MEENAMBALAM, PUTHENKULAM P.O., PARIPPALLY VIA,
KOLLAM -691302.
13 ABIJITH R.
AGED 999 YEARS
REG. NO.LUKP19CE084 , 3RD SEMESTER B. TECH STUDENT,
UKF COLLEGE OF ENGINEERING AND TECHNOLOGY,
MEENAMBALAM, PUTHENKULAM P.O., PARIPPALLY VIA,
KOLLAM -691302.
14 GIRISHKUMAR AKSHAY
AGED 999 YEARS
REG. NO.LUKP19EC085, 3RD SEMESTER B. TECH STUDENT,
UKF COLLEGE OF ENGINEERING AND TECHNOLOGY,
MEENAMBALAM, PUTHENKULAM P.O., PARIPPALLY VIA,
KOLLAM -691302.
15 ASHIQ
AGED 999 YEARS
REG. NO.LUKP19ME093, 3RD SEMESTER B. TECH STUDENT,
UKF COLLEGE OF ENGINEERING AND TECHNOLOGY,
MEENAMBALAM, PUTHENKULAM P.O., PARIPPALLY VIA,
KOLLAM -691302.
16 NITHIN S. KUMAR
AGED 999 YEARS
REG. NO.LUKP19ME095, 3RD SEMESTER B. TECH STUDENT,
UKF COLLEGE OF ENGINEERING AND TECHNOLOGY,
MEENAMBALAM, PUTHENKULAM P.O., PARIPPALLY VIA,
KOLLAM -691302.
17 SIJIN S.
AGED 999 YEARS
REGN. NO. LMEA19ME077, 3RD SEMESTER B. TECH
STUDENT, MEA ENGINEERING COLLEGE, PERINTHALMANNA.
18 MOHAMMED AFEEF V.V.
AGED 999 YEARS
REGN. NO. LMEA19ME058, 3RD SEMESTER B. TECH
STUDENT, MEA ENGINEERING COLLEGE, PERINTHALMANNA,
MALAPPURAM-679582.
19 FARIS AHAMAD
AGED 999 YEARS
REGN. NO. LMEA19ME051, 3RD SEMESTER B. TECH
STUDENT, MEA ENGINEERING COLLEGE, PERINTHALMANNA,
MALAPPURAM-679582.
20 AMINA HIBAK P.
AGED 999 YEARS
REGN. NO. LMEA19EC011, 3RD SEMESTER B. TECH
STUDENT, MEA ENGINEERING COLLEGE, PERINTHALMANNA,
W.P.(C).Nos.9843/21 & con.cases
19
MALAPPURAM-679582.
BY ADV S.KRISHNAMOORTHY
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, HIGHER
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTORATE OF TECHNICAL EDUCATION,
PADMAVILASOM ROAD, FORT, THIRUVANANTHAPURAM-695001.
3 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
REPRESENTED BY ITS REGISTRAR, CET CAMPUS,
THIRUVANANTHAPURAM-695016.
4 COMMISSIONER FOR ENTRANCE EXAMINATIONS,
O/O. THE COMMISSIONER FOR ENTRANCE EXAMINATION, HB
BUILDING, SHANTI NAGAR, THIRUVANANTHAPURAM-695001.
5 ICCS COLLEGE OF ENGINEERING AND MANAGEMENT,
MUPLIYAM, THRISSUR-680312, REPRESENTED BY ITS
PRINCIPAL.
6 RAJADHANI INSTITUTE OF SCIENCE AND TECHNOLOGY,
PAAKKAD-678613, REPRESENTED BY ITS PRINCIPAL.
7 UKF COLLEGE OF ENGINEERING AND TECHNOLOGY,
MEENAMBALAM, PUTHENKULAM P.O., PARIPPALLY VIA,
KOLLAM-691302, REPRESENTED BY ITS PRINCIPAL.
8 MEA ENGINEERING COLLEGE,
PERINTHALMANNA, MALAPPURAM-679582, REPRESENTED BY
ITS PRINCIPAL.
BY ADV SHRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DELIVERED THE FOLLOWING:
W.P.(C).Nos.9843/21 & con.cases
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 10013 OF 2021
PETITIONERS:
1 STEPHEN BABU M.
AGED 23 YEARS
3RD SEMESTER CIVIL ENGINEERING STUDENT IN SREE
NARAYANA INSTITUTE OF TECHNOLOGY, ADOOR, RESIDING AT
PAUTHETHU VADAKKETHIL, PUTHENVEEDU, POOZHICKAD,
KUDASSANAD P.O, PANDALAM-689 512
2 AKHIL KUMAR A,
AGED 999 YEARS
3RD SEMESTER CIVIL ENGINEERING STUDENT IN SREE
NARAYANA INSTITUTE OF TECHNOLOGY, ADOOR, RESIDING AT
PULLIMOOTTIL, THEKKETHIL, KUNNIDA, KURUMPAKARA P.O,
PIN-689 695
3 ABHINAD S,
AGED 999 YEARS
3RD SEMESTER CIVIL ENGINEERING STUDENT IN SREE
NARAYANA INSTITUTE OF TECHNOLOGY, ADOOR, RESIDING AT
ANIZHAM, MUTTARA P.O, ODANAVATTAM, KOTTARAKKARA,
PIN-691 506
4 AKHIL I.V,
AGED 999 YEARS
3RD SEMESTER CIVIL ENGINEERING STUDENT IN SREE
NARAYANA INSTITUTE OF TECHNOLOGY, ADOOR, RESIDING AT
LEKHA BHAVANAM, POOZHIKKADU P.O, PANDALAM-689 512
5 ANUJITH A. PILLAI,
AGED 999 YEARS
3RD SEMESTER CIVIL ENGINEERING STUDENT IN SREE
NARAYANA INSTITUTE OF TECHNOLOGY, ADOOR, RESIDING AT
ANJANAM, POOZHIKKADU P.O, PANDALAM-689 512
6 GANESH KUMAR M,
AGED 999 YEARS
3RD SEMESTER CIVIL ENGINEERING STUDENT IN SREE
NARAYANA INSTITUTE OF TECHNOLOGY, ADOOR, RESIDING AT
AMBIVILAYIL HOUSE, VADAKKADATHUCAVU, PARUTHAPPARA,
ADOOR -691 526.
7 NAFIYA S,
AGED 999 YEARS
3RD SEMESTER CIVIL ENGINEERING STUDENT IN SREE
NARAYANA INSTITUTE OF TECHNOLOGY, ADOOR, RESIDING AT
PALAVILA PADINJATETH VEEDU, THAZHATHUVADAKKU,
PATTAZHY P.O, PIN-691 522
8 ANJU S,
AGED 999 YEARS
3RD SEMESTER CIVIL ENGINEERING STUDENT IN SREE
NARAYANA INSTITUTE OF TECHNOLOGY, ADOOR, RESIDING AT
KOVILPADINJATTETHIL , KADAMPANAD, KADAMPANAD,
KADAMPANAD SOUTH-691 553
9 AJIN Y,
AGED 999 YEARS
3RD SEMESTER CIVIL ENGINEERING STUDENT IN SREE
NARAYANA INSTITUTE OF TECHNOLOGY, ADOOR, RESIDING AT
AREEKUZHI VEEDU, NADUTHERY, THALAVOOR P.O, KOLLAM
-691 508
10 MANIKANTAN S,
AGED 999 YEARS
3RD SEMESTER CIVIL ENGINEERING STUDENT IN SREE
NARAYANA INSTITUTE OF TECHNOLOGY, ADOOR, RESIDING AT
MUKALUVILA THEKKETHIL, MELOOD P.O, ADOOR-691 523
11 JIBIN VARGHESE,
AGED 999 YEARS
3RD SEMESTER CIVIL ENGINEERING STUDENT IN SREE
NARAYANA INSTITUTE OF TECHNOLOGY, ADOOR, RESIDING AT
KARICHALIL, KIZHAKKEKARA PUTHENVEEDU, NEELIMUKAL
P.O, ADOOR-691 523
12 MUHAMMED MUNEER K,
AGED 999 YEARS
3RD SEMESTER CIVIL ENGINEERING STUDENT IN SREE
W.P.(C).Nos.9843/21 & con.cases
23
NARAYANA INSTITUTE OF TECHNOLOGY, ADOOR, RESIDING AT
JASIM MANZIL, VILAKUDY, KUNNICODE P.O, KOLLAM-691
571
13 ABDUL BASITH M.K,
AGED 999 YEARS
3RD SEMESTER CIVIL ENGINEERING STUDENT IN AWH
ENGINEERING COLLEGE, KUTTIKKATTOR, KOZHIKODE,
RESIDING AT KORAKUNNUMMAL (H), MOODIKAL, CHELOOR
P.O, KOZHIKODE-673 571
14 ABDUL BASITH M.K,
AGED 999 YEARS
3RD SEMESTER B.TECH STUDENT IN AWH ENGINEERING
COLLEGE, KUTTIKKATTOR, KOZHIKODE, RESIDING AT
MANJUKULANGARA, MANNATHPARAMBA HOUSE, P.O.
PANTHEERANKAVU, PIN-673 019
15 JASEEM MUHAMMED T.V,
AGED 999 YEARS
3RD SEMESTER B.TECH STUDENT IN AWH ENGINEERING
COLLEGE, KUTTIKKATTOR, KOZHIKODE, RESIDING AT
THAZHATH VEETTIL (H), KOOLIMAD, PAZHUR P.O, MAVOOR,
KOZHIKODE-673 661
16 ASWIN V.K,
AGED 999 YEARS
3RD SEMESTER B.TECH STUDENT IN AWH ENGINEERING
COLLEGE , KUTTIKATTOR, KOZHIKODE, RESIDING AT
KOLATTU (H), CHEVARAMBALAM P.O, THONDAYAD,
KOZHIKODE-673 017
17 JIDHUKRISHNAS E,
AGED 999 YEARS
3RD SEMESTER B.TECH STUDENT IN AWH ENGINEERING
COLLEGE, KUTTIKATTOR, KOZHIKODE, RESIDING AT
ERAVUTHU (H), THALAKKULATHUR P.O, PURAKKATTIRI,
KOZHIKODE-673 317
18 JUBIN P. SAJU ,
AGED 999 YEARS
3RD SEMESTER MECHANICAL ENGINEERING IN PROVIDENCE
COLLEGE OF ENGINEERING , RESIDING AT PADINJATTEDATHU
PUTHENPURAYIL, KUMBANAD P.O, PATHANAMTHITTA-689 547
19 SHANTY K.J,
AGED 999 YEARS
3RD SEMESTER CIVIL ENGINEERING IN JAWAHARLAL COLLEGE
OF ENGINEERING AND TECHNOLOGY, RESIDING AT KANAT
HOUSE, KUMARAMPUTHUR P.O, MANNARKKAD, PALAKKAD-678
583
20 SURYAN V.G,
AGED 999 YEARS
3RD SEMESTER B.TECH IN SARABHAI INSTITUTE OF SCIENCE
AND TECHNOLOGY, VELLANAD, RESIDING AT JANANI (HOUSE
NO. 77), LIBRARY LANE, CSM NAGAR, EDAPPAZHANJI,
THIRUVANANTHAPURAM-695 006
BY ADV S.KRISHNAMOORTHY
RESPONDENTS:
1 STATE OF KERALA,
REP. BY ITS SECRETARY TO GOVERNMENT, HIGHER
EDUCATION DEPARTMENT, SECRETARIATE,
THIRUVANANTHAPURAM-695 001
2 THE DIRECTORATE OF TECHNICAL EDUCATION,
PADMAVILASOM ROAD, FORT, THIRUVANANTHAPURAM-695 001
3 APJ ABDUL KALAM TECHNOLGICAL UNIVERSITY,
REP. BY ITS REGISTRAR, CET CAMPUS,
THIRUVANANTHAPURAM-695 016
4 COMMISSIONER OF ENTRANCE EXAMINATIONS,
O/O. THE COMMISSIONER OF ENTRANCE EXAMINATION, HB
BUILDING, SHANTI NAGAR, THIRUVANANTHAPURAM-695 001
5 SREE NARAYANA INSTITUTE OF TECHNOLOGY ,
REPRESENTED BY ITS PRINCIPAL, THEPPUPARA P.O, ADOOR-
691 554
6 AWH ENGINEERING COLLEGE,
REPRESENTED BY ITS PRINCIPAL DR. R. RADHAKRISHNAN,
KUTTIKKATTOOR, KOZHIKODE-673 008
W.P.(C).Nos.9843/21 & con.cases
25
7 PROVIDENCE COLLEGE OF ENGINEERING ,
REP. BY ITS PRINCIPAL, CHENGANNUR, ALAPPUZHA, 689
122.
8 JAWAHARLAL COLLEGE OF ENGINEERING AND TECHNOLOGY,
REP. BY ITS PRINCIPAL,JAWAHAR GARDENS,
LAKKIDIMANGALAM, PALAKKAD-679 301
9 SARABHAI INSTITUTE OF ENGINEERING AND TECHNOLOGY,
REP. BY ITS PRINCIPAL, VELLANAD P.O, PIN-695 543
BY ADV SHRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 10004 OF 2021
PETITIONERS:
THE PRINCIPAL, AL -AZAR COLLEGE OF ENGINEERING AND
TECHNOLOGY
PERUMPILLICHIRA P.O., THODUPUZHA-685605.
BY ADVS.
KURIAN GEORGE KANNANTHANAM (SR.)
SRI.P.M.SANEER
SRI.TONY GEORGE KANNANTHANAM
RESPONDENTS:
1 THE STATE OF KERALA
REP. BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
SCHEDULED CASTES/SCHEDULED TRIBES DEVELOPMENT
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 A.P.J. ABDULKALAM TECHNOLOGICAL UNIVERSITY,
REPRESENTED BY ITS REGISTRAR, CET CAMPUS,
TRIVANDRUM-695016.
3 THE CONTROLLER OF EXAMINATIONS,
APJ ABDUL KALAM UNIVERSITY, CET CAMPUS, TRIVANDRUM-
695016.
4 THE DIRECTOR OF TECHNICAL EDUCATION,
TRIVANDRUM-695001.
BY ADV SHRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
W.P.(C).Nos.9843/21 & con.cases
27
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 10030 OF 2021
PETITIONERS:
1 PRINCIPAL,
ILLAHA COLLEGE OF ENGINEERING AND TECHNOLOGY,
MULAVOOR P.O, MOOVATTUPUZHA, ERNAKULAM, PIN-686673.
2 PRINCIPAL
MES INSTITUTE OF TECHNOLOFY AND MANAGEMENT,
CHATHANNOOR P.O, KOLLAM, PIN-691572.
3 PRINCIPAL
VALIAKOONAMBAI KULATHAMMA COLLEGE OF ENGINEERING AND
TECHNOLOGY, CHAVARCODE, PARIPALLY P.O,
THIRUVANANTHAPURAM.
4 PRINCIPAL
ST.THOMAS COLLEGE OF ENGINEERING AND TECHNOLOGY,
KOZHUVALLOOR P.O, CHENGANNUR, ALAPPUZHA-689521.
5 PRINCIPAL
ST. THOMAS COLLEGE OF ENGINEERING AND TECHNOLOGY,
SIVAPURAM P.O, MATTANNUR, KANNUR-670702.
BY ADVS.
R.T.PRADEEP
SRI.K.C.HARISH
RESPONDENTS:
W.P.(C).Nos.9843/21 & con.cases
29
1 PRINCIPAL SECRETARY,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR,
MBA BLOCK, CET CAMPUS, THIRUVANANTHAPURAM-695016.
3 REGISTRAR
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
MBA BLOCK, CET CAMPUS, THIRUVANANTHAPURAM-695016.
BY ADV SHRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 10072 OF 2021
PETITIONER:
VIJNAN INSTITUTE OF SCIENCE AND TECHNOLOGY (VISAT)
REPRESENTED BY ITS REGISTRAR( AND PRINCIPAL IN
CHARGE), ELANJI, VIJNAN NAGAR, MUTHOLAPURAM P.O.,
ERNAKULAM-686 665.
BY ADVS.
ABDUL JAWAD K.
SMT.A.GRANCY JOSE
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE A.P.J. ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
REPRESENTED BY ITS REGISTRAR, CET CAMPUS,
THIRUVANANTHAPURAM-695 016.
3 THE CONTROLLER OF EXAMINATION,
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET
CAMPUS, THIRUVANANTHAPURAM-695 016.
BY ADV SHRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
W.P.(C).Nos.9843/21 & con.cases
31
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 10073 OF 2021
PETITIONERS:
UNIVERSAL ENGINEERING COLLEGE
VALLIVATTOM P.O., KONATHUKUNNU (VIA), NEAR
IRINJALAKUDA, THRISSUR DISTRICT, KERALA-680 123,
REPRESENTED BY ITS PRINCIPAL DR.JOSE K.JACOB.
BY ADVS.
T.H.ABDUL AZEEZ
SRI.K.P.MAJEED
SRI.MOHAMMED SADIQUE.T.A
SHRI.SHANKAR V.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY, HIGHER
EDUCATION DEPARTMENT, SECRETARIAT, TRIVANDRUM-695
001.
2 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
CET CAMPUS, TRIVANDRUM-695 016, REPRESENTED BY ITS
REGISTRAR.
3 THE REGISTRAR,
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET
CAMPUS, TRIVANDRUM-695 016.
4 THE CONTROLLER OF EXAMS,
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET
CAMPUS, TRIVANDRUM-695 016.
BY ADV SHRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
W.P.(C).Nos.9843/21 & con.cases
33
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
WP(C) NO. 10162 OF 2021
PETITIONERS:
1 TONY MATHEW
AGED 22 YEARS
S/O. MATHEW JOSEPH, POTTANANIYIN HOUSE, PALAKUZHI,
PALAKKAD-678 684
2 JOSEPH GEORGE
AGED 22 YEARS
S/O. GEORGE THOMAS, THEVARKAD HOUSE, KAIANAKARY
POST, ALAPPUZHA-688 501
BY ADV SHERRY J. THOMAS
RESPONDENTS:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, THIRUVANANTHAPURAM-695 016, REPRESENTED
BY ITS REGISTRAR
2 DEAN (ACADEMIC),
APJ ABDULKALAM TECHNOLOGICAL UNIVERSITY, CET CAMPUS,
THIRUVANANTHAPURAM-695 016,
3 PRINCIPAL,
AMAL JYOTHI COLLEGE OF ENGINEERING, KOOVAPPALLI
POST, KANJIRAPPILLY, KOTTAYAM-686 518
BY ADV SHRI.ELVIN PETER, SC, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
W.P.(C).Nos.9843/21 & con.cases
35
ON 01.07.2021, ALONG WITH WP(C).9843/2021 AND CONNECTED CASES,
THE COURT ON 06.07.2021 DELIVERED THE FOLLOWING:
ANU SIVARAMAN, J.
= = = = = = = = = = = = = = =
W.P.(C).Nos.9843/2021, 9846/2021, 9956/2021, 9965/2021,
9941/2021, 9988/2021, 9990/2021, 10002/2021, 10011/2021,
10013/2021, 10004/2021, 10030/2021, 10072/2021, 10073/2021,
10162/2021]
= = = = = = = = = = = = = = = =
Dated this the 6th day of July, 2021
JUDGMENT
1. Heard Sri.Kurian George Kannanthanam, the learned Senior
Counsel appearing for the petitioner, instructed by
Sri.P.M.Saneer in W.P.(C).No.10004 of 2021, Sri.Liju
V.Stephen, Sri.S.Krishnamoorthy, Sri.R.T.Pradeep, Sri.Sherry
J Thomas, Sri.Abdul Jawad K. Sri.K.A.Jaleel and Sri.T.H,Abdul
Azeez, the learned counsel for the petitioners in other writ
petitions and Sri.Elvin Peter, the learned standing counsel
appearing for the Abdul Kalam Technological University as
well as Sri.Nisha Bose, the learned Senior Government
Pleader appearing for the State and its functionaries.
2. In W.P.(c)Nos.10162/2021, 10011/2021, 10013/2021,
9956/2021 and 9965/2021 the petitioners are students, who
had been admitted under the Lateral Entry Scheme to
unaided Self Financing Engineering colleges in the 3 rd
semester during the year 2020-2021. The petitioners in the
other writ petitions are unaided Self Financing Colleges, who
W.P.(C).Nos.9843/21 & con.cases
have made admissions to management quota seats available
for Lateral Entry without reference to the list prepared by the
Commissioner of Entrance Examinations. The petitioners
challenge clause 5.8 of Exhibit P1 prospectus dated
15.9.2020.
3. Clause 5.8 of the prospectus reads as follows:-
"All seats under Lateral Entry Scheme will be filled from the common
rank list prepared by the Commissioner for Entrance Examinations,
Kerala for the LET Admission 2020."
4. The communication dated 14th April 2021 informing the
managements that the students admitted under the
Lateral Entry Scheme who were not included in the
ranked list prepared by the Commissioner of Entrance
Examinations stand removed is also under challenge.
5. In some of these writ petitions, challenge is also raised to a
communication issued by the University on 9.3.2021
informing the colleges that all seats under the Lateral Entry
Scheme are to be filled up from the common ranked list
prepared by the Commissioner of Entrance Examination for
LET admission 2020 and that only students having LET rank
will be permitted to register on the University portal. This
Court had passed interim orders directing the University to
permit the petitioners to register for the examinations and to
participate in the examinations provisionally. The respondents
were directed to file counter affidavits as well. It is submitted
that due to the pandemic the examinations could not be
conducted in April, as expected.
6. Detailed counter affidavits have been placed on record by the
University and the matter was heard in detail.
7. The principal contention raised by the learned Senior Counsel
who led the arguments on behalf of the Managements was
that it is for the University in terms of Sections 8(xiii), 30 and
34 of the APJ Abdul Kalam Technological University Act, 2015
to prescribe the conditions regarding admission to colleges
under it and the Government has no role in the matter. It is
further contended that the agreement entered into between
the State of Kerala and the Kerala Self Financing Engineering
College Managements Association is applicable only to the
seats which have been sanctioned to the colleges and does
not apply to the 10% supernumerary Lateral Entry Seats or to
the Lateral Entry admissions to be made in the 3 rd semester.
It is stated that the prospectus relied on is dated 15.9.2020,
and the agreement is later in point in time having been
W.P.(C).Nos.9843/21 & con.cases
entered into on 5.10.2020. It is stated that there is therefore
no source of power for the Government to insist that
admission through Lateral Entry should be made only from a
list prepared by the Commissioner of Entrance Examination.
It is further contended that even if Clause 5.8 of the
Prospectus is taken into account, the same would be
applicable only to merit seats to which admissions are to be
made through Lateral Entry and can have no application to
either Management seats or NRI seats. It is contendd that the
Lateral Entry Tests could not be conducted due to the
pandemic and the Minister for Education had stated that
candidates can be admitted by the Managements. The action
of the University in insisting that the candidates admitted by
the colleges to Management quota seats, who had all the
qualifications prescribed by the AICTE should be removed
from the colleges is completely illegal and unsustainable is
the submission.
8. The petitioner in W.P.(c) No.10072/2021 and 9990/2021
would contend that those cases pertain to admissions made in
the NRI quota to which the procedure of admission from the
ranked list prepared by the Commissioner of Entrance
Examinations is not applicable and therefore the refusal on
the part of the University to permit such students to
participate in the Examination is unwarranted.
9. The learned counsel for the petitioners in the other writ
petitions supported the contentions of the learned Senior
Counsel. It is contended that several seats including Lateral
Entry Seats were remaining vacant and the admissions have
been made only from among students having all the
qualifications prescribed by the AICTE. The learned counsel
appearing in the cases where the students are the petitioners
contend that the students had been granted admission, paid
fees and their list had been forwarded to the University in
January. They have all the qualifications prescribed by the
AICTE, that is, pass in concerned Diploma course with 45%
marks. The direction to remove them from the list of admitted
candidates issued on the eve of the examinations is totally
unsustainable.
10.The learned counsel for the petitioners place reliance on the
decisions of a Division Bench of this Court in St. Josephs
Hospital Trust v. Kerala University of Health Sciences
[2012(4) KLT 444], Lisie Medical and Educational
W.P.(C).Nos.9843/21 & con.cases
Institutions v. State of Kerala [2007 (1) KLT 409] as well
as of the Apex Court in T.M.A.Pai Foundation and others
v. State of Karnataka and others [(2002) 8 SCC 481] and
the later decisions of the Apex Court.
11.A detailed counter affidavit has been placed on record by the
University in these matters. It is submitted that the Lateral
Entry Scheme is a scheme formulated by the Government by
competent Government Orders by creating 10%
supernumerary posts in addition to the total seats sanctioned
plus unfilled vacancies of the first year. It is submitted that in
all previous years also, admission to Lateral Entry Scheme
had been conducted from a ranked list prepared by the
Commissioner of Entrance Examinations after conducting a
Lateral Entry Test. It is submitted that since no tests could be
conducted this year due to the pandemic situation, the
prospectus specifically laid down that all seats under the
Scheme will be filled up from the common ranked list
prepared by the Commissioner of Entrance Examinations. The
procedure for admission was also specifically provided in the
prospectus itself.
12.It is submitted that the Commissioner of Entrance
Examinations issued notification dated 14.10.2020 inviting
applications for B.Tech Lateral Entry by Exhibit R3(b).
Thereafter, Exhibit R3(c) notification extending the last date
for submission of online applications was issued on
20.10.2020. Exhibit R3(d) notification giving the schedule for
making the admission to B.Tech Lateral Entry course and
giving the list of B.Tech courses that are equivalent to
Diploma/Diploma in Vocational Courses was also published on
9.11.2020. Thereafter, Exhibit R3(e) ranked list was published
on 13.11.2020. When it was noticed that seats were lying
vacant, Exhibit R3(f) notification was issued extending the
last date fixed for completing the admission process till
31.12.2020. A supplementary list of candidates who were
allowed to cure the defects in their applications was also
published by Exhibit R3(h) on 28.12.2020. Thereafter, on
receipt of the list of admitted candidates from the colleges,
the University had informed the colleges on 9.3.2021 that
only those students admitted from the ranked list prepared by
the Commissioner of Entrance Examinations will be permitted
to register in the University portal. It is contended that after
having specifically agreed to make admissions to all seats in
W.P.(C).Nos.9843/21 & con.cases
terms of the agreement entered into between the association
of Private College Managements and the Government, the
individual managements are estopped from going against the
said agreement or contending that they are not bound by the
same. It is contended that the arguments raised that the
agreements are not with regard to Lateral Entry are
completely fallacious and that all admissions are covered by
the agreements and the prospectus as in the previous years
and the contentions to the contrary are completely
misconceived.
13.The learned counsel for the respondent University submits
that none of the contentions raised during the time of
arguments find a place in the pleadings of the petitioner and
that the contention in the pleadings is only to the effect that
the clause in the prospectus whereby admissions to Lateral
Entry Seats are to be made from the list prepared by the
Entrance Commissioner does not apply to Management quota
seats.
14.The decisions reported in Priya Gupta v. State of
Chattishgarh and others. [(2012) 7 SCC 433],
Visveswaraya Technological University and another v.
Krishnendu Halder and others [AIR 2011 SC 1429=[2011)
4 SCC 606] ], Mahatma Gandhi University and Another v.
Jikku Paul and Ors. [AIR 2011 SC 3543= (2011)15 SCC
242,] Sainulabdin v. State of Kerala [1995(2)KLT 629, are
relied on.
15.With regard to the admissions in the NRI quota, it is
contended that since Ext.R2(a) prospectus specifically says
that the admissions can be made only from the common
ranked list published by the Controller of Entrance
Examinations to Lateral Entry Seats and since no exemption
is available in the same, the admissions made to the NRI
quota are also illegal. Relying on the decision reported in
Poomulli Neelakandan Namboodiripad Memorial
Ayurveda Medical College v. Admission Supervisory
Committee for Professional Colleges in Kerala [2019(3)
KLT 929], the learned counsel for the University would
contend that even where admissions are made to the 1 st year
in the NRI seats, it is only in cases where the condition of
dependency on the alleged sponsor can be specifically
brought out by the applicant that an admission in the NRI
W.P.(C).Nos.9843/21 & con.cases
quota could be supported. In the instant case, it is submitted
that in both the writ petitions where claims are raised with
regard to admissions in the NRI quota, no details of the
students, their sponsors or the eligibility for admission in the
NRI quota is pleaded or proved and that as such, the said
contentions cannot be accepted.
16.I have considered the contentions advanced. The issue being
considered is with regard to admission to Lateral Entry Seats.
The Lateral Entry Seats have been admittedly brought into
force by the issuance of Government Orders. A reading of the
prospectus would show that 10% supernumerary posts were
sanctioned over and above the total sanctioned seats to
accommodate meritorious diploma/D Voc/B.Sc holders who
aspire for admission to 3 rd Semester B.Tech courses. In
addition, the unfilled vacancies of the 1 st year (lapsed seats of
the 1st year) are also made available for Lateral Entry in the
3rd semester.
17.The Apex Court in the Constitution Bench decision in
T.M.A.Pai Foundation and others v. State of Karnataka
and others [(2002) 8 SCC 481] had specifically found that
the fundamental requirement is that the admission process
should be fair, transparent and non-exploitative. This aspect
of the matter has been reiterated by the subsequent
judgments on the subject in the matter of higher education,
be it in the medical, dental, technical or any other field.
Therefore, it is not in dispute that it is an agreed proposition
that merit should be the criteria for making admissions to
seats in technical institutions. The issue of conduct of a
transparent selection by the Commissioner of Entrance
Examinations had been considered by this Court as well as
the Apex Court and it was held that such a procedure was the
need of the hour, in the larger public interest. In Priya Gupta
v. State of Chattishgarh and others. [(2012) 7 SCC 433] ,
considering the admission made to the Government NMDC
Medical College, Jagdalpur without reference to the
procedure prescribed under the relevant rules and the
prospectus, the Apex Court held that admissions which were
conducted without reference to the due procedure were
completely illegal and could not be countenanced. In
Regional Officer, CBSE v. Ku.Sheena Peethambaran and
others [(2003) 7 SCC 719], the Apex Court has further held
that in case of admissions made without reference to the
W.P.(C).Nos.9843/21 & con.cases
prescribed procedure, the persons who have so secured
admissions are not entitled to any sympathy.
18.In P.A.Inamdar and others v. State of Maharashtra
[(2005) 6 SCC 537], it was held that the States have no power
to insist on seat sharing in unaided, private and professional
educational institutions by fixing a quota of seats between the
management and the State. However, it was found that
voluntary agreements for seat sharing is not impermissible.
The Apex Court in State of T.N v. Adiyamman Educational
and Research Institute and others [(1995) 4 SCC 104] held
that reasonable restrictions imposed on colleges in public
interest are sustainable even if the right to conduct
educational institutions is recognised as a fundamental right
under Article 19(1)(g). In Dr.Preethi Srivasthava v. State of
Maharashtra [1999 KHC 735], the Constitution Bench of the
Apex Court held that while prescribing the criteria for
admission to institutions of higher education, the State cannot
adversely affect the standards laid by the Union under Entry
66 of List I. However, it was specifically held that the State
can prescribe higher conditions than those prescribed by the
regulatory bodies. In State of T.N and others v.
S.V.Bratheep [(2004) 4 SCC 513], it was held that the
prescription of higher minimum marks by the States in the
interest of quality of education is perfectly permissible. It was
held that the mere fact that there were vacancies in the
colleges would not be a matter to be considered when fixing
the standard of education and criteria for admission. The
Apex Court held that the prescription by the State that a pass
in the Common Entrance Test is an additional requirement for
admission, apart from the norms fixed by the AICTE is
perfectly legal and valid. The same view has been taken in
several later decisions as well. The common reasoning in all
these decisions is that the standards prescribed by the State
in the interest of maintaining the standards of education are
clearly prescriptions in public interest and are, therefore,
liable to be protected as such.
19.I find from an examination of the contentions raised and the
pleadings that it is not in dispute that the petitioners
themselves have acceded in the provision of making
admissions to 50% Lateral Entry seats from the list prepared
by the Commissioner of Entrance Examinations. They
themselves admit that in previous years, the admissions has
W.P.(C).Nos.9843/21 & con.cases
been made from the list prepared after conduct of the Lateral
Entry test. In the current year also, it is admitted that to the
merit seats, that is 50% of the seats which are available for
Lateral Entry as per the Government Order, the admissions
have been made from the list prepared by the Commissioner
of Entrance Examinations. If that be so, the contention now
raised that the prospectus and the agreement have no
application to the Lateral Entry Seats at all is completely
untenable, since the petitioners themselves have acted in
accordance with the prospectus with regard to the 50% seats
available for Lateral Entry. It is only with regard to the 50% of
the seats in the Management quota that they have raised an
objection, that too, for the first time when the order was
passed by the University removing the students so irregularly
admitted. In the above view of the matter, the contention with
regard to the in-applicability of the prospectus or the
agreement, according to me, is not a ground which can be
raised by the petitioners, who have themselves admittedly
gone in accordance with the prospectus as well as the
agreement.
20.It is an admitted case that all admissions to such engineering
colleges in the previous years, including Lateral Entry Seats
were regulated by the prospectus issued from time to time.
All admissions were made from the ranked list prepared by
the Commissioner of Entrance Examinations after of Entrance
Examinations/Lateral Entry Tests. The purpose of conduct of
such examinations and the procedure for making admissions
from a list prepared by the Commissioner of Entrance
Examinations was undoubtedly to make sure that the process
of admission would be a transparent process based on the
merit as also to protect public interest and the quality of
technical education. The changed circumstance in the present
year is only to the extent that the Lateral Entry test could not
be conducted due to the pandemic situation prevalent.
However, the Director of Technical Education as well as the
Commissioner of Entrance Examinations had issued
notifications making it abundantly clear that admissions to
the Lateral Entry seats available could be made from the
ranked list prepared by the Commissioner of Entrance
Examinations pursuant to the applications to be made by
eligible candidates. Admittedly, the prospectus was issued on
15.9.2020. An agreement was entered into by the private
W.P.(C).Nos.9843/21 & con.cases
college managements with the Government on 5.10.2020
agreeing to make admissions as provided therein. The
prospectus dated 15.9.2020 contained the specific provision
that admissions to Lateral Entry would also be made from the
list prepared by the Commissioner of Entrance Examinations.
The prospectus also provided the procedure for eligible
students for making their applications for being included in
the ranked list. The time granted has been extended on
various occasions on account of the difficulties faced by the
students due to the pandemic. Thereafter, it appears that a
supplementary list had also been prepared, taking note of the
fact that seats were lying vacant in many of the colleges. The
private college managements or the concerned students made
absolutely no effort to challenge the provisions in the
prospectus dated 15.9.2020 at the relevant time. The
managements made admissions by Lateral Entry to certain
seats without reference to the list prepared by the
Commissioner of Entrance Examinations. They contend that
the list of students had been placed before the University as
early as in January, 2021. Even so, having made the
admissions de hors the prospectus, I am of the opinion that
the Managements cannot, at this distance of time, contend
that the provisions of the prospectus were illegal or not
applicable to them. If the legal contentions raised in these
writ petitions are accepted, the consequence would be a grant
of complete laissez-faire to the private college managements
to make admissions to the Lateral Entry Seats at their whims
and fancies. This would lead to a situation where the quality
of technical education would come to be compromised, since
no transparent procedure for assessment of the comparative
merit of the students would be liable to be followed by the
managements in the matter of filling up the Lateral Entry
Seats. Such a situation would not be in public interest and
would work against the decisions laid down by the Apex Court
as well as this Court on the subject matter.
21.Having found that the admissions made by the colleges were
irregular and illegal, the prayer made by the students for
permission to appear for the examinations and to continue the
course cannot be countenanced by this Court. In view of the
fact that wide publicity was given to the fact that admission
by Lateral Entry in Self Financing Engineering Colleges on
the basis of a ranked list published by the Controller of
W.P.(C).Nos.9843/21 & con.cases
Entrance Examinations in the order of marks obtained by the
students in the diploma courses undergone by them, there
exists no justification whatsoever for their action in having
secured admissions de hors such procedure.
22.It is clear that the right of the private college managements
to conduct their colleges has to be balanced with the larger
public interest and the quality of technical education in the
country. In such circumstances, I am of the opinion that the
contentions raised are unsustainable. The writ petitions fail
and the same are accordingly dismissed.
Sd/-
Anu Sivaraman, Judge
sj
APPENDIX OF WP(C) 9846/2021
PETITIONERS' EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE RELEVANT PAGES OF LIST
OF THE STUDENTS GRANTED APPROVAL BY THE
2ND RESPONDENT FOR THE YEAR 2019-2020 TO
THE PETITIONER COLLEGE.
Exhibit P2 A TRUE COPY OF THE PROSPECTUS UPLOADED BY
THE 2ND RESPONDENT FOR B.TECH LATERAL
ENTRY COURSE 2020-2021
Exhibit P3 A TRUE COPY OF THE NOTIFICATION DATED
25.3.2021 ISSUED BY THE 3RD RESPONDENT.
Exhibit P4 A TRUE COPY OF THE COMMUNICATION DATED
12.4.2021 ISSUED BY THE 3RD RESPONDENT
UNIVERSITY.
Exhibit P5 A TRUE COPY OF THE NOTIFICATION DATED
9.3.2021 ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 A TRUE COPY OF THE REPLY DATED 12.4.2021
MADE BY THE PETITIONER COLLEGE TO THE 3RD
RESPONDENT.
Exhibit R3(A) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1144/2020/H.EDN. DATED 15/09/2020 ALONG
WITH RELEVANT EXTRACT OF THE PROSPECTUS
FOR B. TECH LATERAL ENTRY COURSE 2020-21.
Exhibit R3(B) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
14/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS INVITING
APPLICATIONS FOR B. TECH LATERAL ENTRY
COURSE 2020.
Exhibit R3(C) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
20/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS EXTENDING THE LAST
DATE FOR SUBMISSION OF APPLICATIONS FOR B.
W.P.(C).Nos.9843/21 & con.cases
TECH LATERAL ENTRY COURSE 2020.
Exhibit R3(D) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
09/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, GIVING THE SCHEDULE
FOR MAKING ADMISSION TO B. TECH LATERAL
ENTRY COURSE AND ALSO GIVING THE LIST OF
B. TECH DEGREE COURSES THAT ARE EQUIVALENT
TO DIPLOMA/DIPLOMA IN VOCATIONAL COURSES,
WHICH WAS FIXED AS THE MINIMUM ELIGIBILITY
QUALIFICATION AND ALSO DETAILS OF THE
ENGINEERING COLLEGES INCLUDED IN THE
CENTRALIZED ALLOTMENT PROCESS.
Exhibit R3(E) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
13/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, NOTIFYING THE
PUBLICATION OF THE RANK LIST FOR ADMISSION
TO B. TECH LATERAL ENTRY COURSE FOR THE
YEAR 2020 IN THE WEBSITE OF THE
COMMISSIONER FOR ENTRANCE EXAMINATION.
Exhibit R3(F) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1633/2020/HED DATED 28/12/2020,
EXTENDING THE LAST DATE FIXED FOR
COMPLETING THE ADMISSION PROCESS FOR
B.TECH ENGINEERING COURSES TILL
31/12/2020, ON FINDING THAT LARGE NUMBER
OF SEATS IN VARIOUS SELF FINANCING
ENGINEERING COLLEGES AND GOVERNMENT
CONTROLLED SELF FINANCING ENGINEERING
COLLEGES UNDER THE LATERAL ENTRY QUOTA
LYING VACANT.
Exhibit R(G) TRUE COPY OF THE NOTIFICATION NO.
KTU/AC1/1409/2021 DATED 09/03/2021 ISSUED
BY THE UNIVERSITY TO ALL TECHNICAL
INSTITUTIONS AFFILIATED TO THE UNIVERSITY
THAT ONLY STUDENTS ADMITTED FOR B. TECH
LATERAL ENTRY COURSE FROM THE COMMON RANK
LIST PREPARED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS KERALA FOR ADMISSION
20299410 WILL BE PERMITTED TO REGISTER IN
THE UNIVERSITY PORTAL.
Exhibit R3(H) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
28/12/2020 ALONG WITH SUPPLEMENTARY RANK
LIST PUBLISHED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATION FOR B. TECH LATERAL
ENTRY COURSE.
W.P.(C).Nos.9843/21 & con.cases
APPENDIX OF WP(C) 9956/2021
PETITIONER ANNEXURE
EXHIBIT P1 TRUE COPY OF THE PROSPECTUS ISSUED BY THE
2ND RESPONDENT
Exhibit P2 TRUE COPY OF THE NOTIFICATION DATED
14.10.2020 ISSUED BY THE 4TH RESPONDENT
Exhibit P3 TRUE COPY OF THE PROVISIONAL CERTIFICATE
DATED 31.12.2020 OF THE 1ST PETITIONER
ISSUED BY THE 2ND RESPONDENT.
Exhibit P4 TRUE COPY OF THE NOTIFICATION DATED
9.3.2021 ISSUED BY THE 3RD RESPONDENT.
Exhibit P5 TRUE COPY OF REPRESENTATION GIVEN BY THE
5TH RESPONDENT TO THE 3RD RESPONDENT DATED
10.3.2021
Exhibit P6 TRUE COPY OF ORDER DATED 13.4.2021 IN
WP(C) NO.9843/2021 OF THE HON'BLE HIGH
COURT OF KERALA.
Exhibit R3(A) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1144/2020/H.EDN. DATED 15/09/2020 ALONG
WITH RELEVANT EXTRACT OF THE PROSPECTUS
FOR B. TECH LATERAL ENTRY COURSE 2020-21.
Exhibit R3(B) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
14/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS INVITING
APPLICATIONS FOR B. TECH LATERAL ENTRY
COURSE 2020.
Exhibit R3(C) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
20/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS EXTENDING THE LAST
DATE FOR SUBMISSION OF APPLICATIONS FOR B.
TECH LATERAL ENTRY COURSE 2020.
Exhibit R3(D) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
09/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, GIVING THE SCHEDULE
FOR MAKING ADMISSION TO B. TECH LATERAL
ENTRY COURSE AND ALSO GIVING THE LIST OF
B. TECH DEGREE COURSES THAT ARE EQUIVALENT
TO DIPLOMA/DIPLOMA IN VOCATIONAL COURSES,
WHICH WAS FIXED AS THE MINIMUM ELIGIBILITY
QUALIFICATION AND ALSO DETAILS OF THE
ENGINEERING COLLEGES INCLUDED IN THE
CENTRALIZED ALLOTMENT PROCESS.
Exhibit R3(E) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
13/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, NOTIFYING THE
PUBLICATION OF THE RANK LIST FOR ADMISSION
TO B. TECH LATERAL ENTRY COURSE FOR THE
YEAR 2020 IN THE WEBSITE OF THE
COMMISSIONER FOR ENTRANCE EXAMINATION.
Exhibit R3(F) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1633/2020/HED DATED 28/12/2020,
EXTENDING THE LAST DATE FIXED FOR
COMPLETING THE ADMISSION PROCESS FOR
B.TECH ENGINEERING COURSES TILL
31/12/2020, ON FINDING THAT LARGE NUMBER
OF SEATS IN VARIOUS SELF FINANCING
ENGINEERING COLLEGES AND GOVERNMENT
CONTROLLED SELF FINANCING ENGINEERING
COLLEGES UNDER THE LATERAL ENTRY QUOTA
LYING VACANT.
Exhibit R3(G) TRUE COPY OF THE NOTIFICATION NO.
KTU/AC1/1409/2021 DATED 09/03/2021 ISSUED
BY THE UNIVERSITY TO ALL TECHNICAL
INSTITUTIONS AFFILIATED TO THE UNIVERSITY
THAT ONLY STUDENTS ADMITTED FOR B. TECH
LATERAL ENTRY COURSE FROM THE COMMON RANK
LIST PREPARED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS KERALA FOR ADMISSION
2020 WILL BE PERMITTED TO REGISTER IN THE
W.P.(C).Nos.9843/21 & con.cases
UNIVERSITY PORTAL.
Exhibit R3(H) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
28/12/2020 ALONG WITH SUPPLEMENTARY RANK
LIST PUBLISHED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATION FOR B. TECH LATERAL
ENTRY COURSE.
APPENDIX OF WP(C) 9965/2021
PETITIONER ANNEXURE
EXHIBIT P1 THE TRUE COPY OF THE ORDER OF AFFILIATION
OF 3RD RESPONDENT COLLEGE IN 1ST
RESPONDENT UNIVERSITY DATED 30.06.2020.
Exhibit P2 THE TRUE COPY OF THE PROSPECTUS DATED
15.09.2020.
Exhibit P6(E) THE TRUE COPY OF THE REQUEST OF THE 6TH
PETITIONER DATED 12.04.2020 FOR ALLOWING
HIM TO APPEAR FOR EXAMINATION ON
PROVISIONAL BASIS.
Exhibit P6(F) THE TRUE COPY OF THE REQUEST OF THE 7TH
PETITIONER DATED 12.04.2020 FOR ALLOWING
HIM TO APPEAR FOR EXAMINATION ON
PROVISIONAL BASIS.
Exhibit P3 THE TRUE COPY OF THE DETAILS OF STATUS OF
REGISTRATION FORE RESPECTIVE COURSES THE
STATUS ISSUED FROM THE 1ST RESPONDENT
UNIVERSITY.
Exhibit P4 THE TRUE COPY OF THE RECEIPT OF PAYMENT OF
EXAMINATION FEES.
Exhibit P5 THE TRUE COPY OF THE LETTER DATED
09.03.2021.
Exhibit P6 THE TRUE COPY OF THE REQUEST OF THE 1ST
PETITIONER DATED 12.04.2020 FOR ALLOWING
HIM TO APPEAR FOR EXAMINATION ON
PROVISIONAL BASIS.
Exhibit P6(A) THE TRUE COPY OF THE REQUEST OF THE 2ND
PETITIONER DATED 12.04.2020 FOR ALLOWING
HIM TO APPEAR FOR EXAMINATION ON
PROVISIONAL BASIS.
Exhibit P6(B) THE TRUE COPY OF THE REQUEST OF THE 3RD
PETITIONER DATED 12.04.2020 FOR ALLOWING
W.P.(C).Nos.9843/21 & con.cases
HIM TO APPEAR FOR EXAMINATION ON
PROVISIONAL BASIS.
Exhibit P6(C) THE TRUE COPY OF THE REQUEST OF THE 4TH
PETITIONER DATED 12.04.2020 FOR ALLOWING
HIM TO APPEAR FOR EXAMINATION ON
PROVISIONAL BASIS.
Exhibit P6(D) THE TRUE COPY OF THE REQUEST OF THE 5TH
PETITIONER DATED 12.04.2020 FOR ALLOWING
HIM TO APPEAR FOR EXAMINATION ON
PROVISIONAL BASIS.
Exhibit R3(A) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1144/2020/H.EDN. DATED 15/09/2020 ALONG
WITH RELEVANT EXTRACT OF THE PROSPECTUS
FOR B. TECH LATERAL ENTRY COURSE 2020-21.
Exhibit R3(B) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
14/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS INVITING
APPLICATIONS FOR B. TECH LATERAL ENTRY
COURSE 2020.
Exhibit R3(C) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
20/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS EXTENDING THE LAST
DATE FOR SUBMISSION OF APPLICATIONS FOR B.
TECH LATERAL ENTRY COURSE 2020.
Exhibit R3(D) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
09/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, GIVING THE SCHEDULE
FOR MAKING ADMISSION TO B. TECH LATERAL
ENTRY COURSE AND ALSO GIVING THE LIST OF
B. TECH DEGREE COURSES THAT ARE EQUIVALENT
TO DIPLOMA/DIPLOMA IN VOCATIONAL COURSES,
WHICH WAS FIXED AS THE MINIMUM ELIGIBILITY
QUALIFICATION AND ALSO DETAILS OF THE
ENGINEERING COLLEGES INCLUDED IN THE
CENTRALIZED ALLOTMENT PROCESS.
Exhibit R3(E) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
13/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, NOTIFYING THE
PUBLICATION OF THE RANK LIST FOR ADMISSION
TO B. TECH LATERAL ENTRY COURSE FOR THE
YEAR 2020 IN THE WEBSITE OF THE
COMMISSIONER FOR ENTRANCE EXAMINATION.
Exhibit R3(F) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1633/2020/HED DATED 28/12/2020,
EXTENDING THE LAST DATE FIXED FOR
COMPLETING THE ADMISSION PROCESS FOR
B.TECH ENGINEERING COURSES TILL
31/12/2020, ON FINDING THAT LARGE NUMBER
OF SEATS IN VARIOUS SELF FINANCING
ENGINEERING COLLEGES AND GOVERNMENT
CONTROLLED SELF FINANCING ENGINEERING
COLLEGES UNDER THE LATERAL ENTRY QUOTA
LYING VACANT.
Exhibit R3(G) TRUE COPY OF THE NOTIFICATION NO.
KTU/AC1/1409/2021 DATED 09/03/2021 ISSUED
BY THE UNIVERSITY TO ALL TECHNICAL
INSTITUTIONS AFFILIATED TO THE UNIVERSITY
THAT ONLY STUDENTS ADMITTED FOR B. TECH
LATERAL ENTRY COURSE FROM THE COMMON RANK
LIST PREPARED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS KERALA FOR ADMISSION
20299410 WILL BE PERMITTED TO REGISTER IN
THE UNIVERSITY PORTAL.
Exhibit R3(H) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
28/12/2020 ALONG WITH SUPPLEMENTARY RANK
LIST PUBLISHED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATION FOR B. TECH LATERAL
ENTRY COURSE.
W.P.(C).Nos.9843/21 & con.cases
APPENDIX OF WP(C) 9941/2021
PETITIONER ANNEXURE
EXHIBIT P1 TRUE COPY OF THE PROSPECTUS ISSUED BY THE
2ND RESPONDENT.
Exhibit P3 TRUE COPY OF NOTIFICATION DATED 9.3.2021
ISSUED BY 3RD RESPONDENT.
Exhibit P4 TRUE COPY OF ORDER DATED 13.4.2021 IN
WP(C) NO.9843/2021 OF THE HON'BLE HIGH
COURT OF KERALA.
Exhibit P5 TRUE COPY OF THE E-MAIL LETTER DATED
14.4.2021 ISSUED TO THE 1ST PETITIONER.
Exhibit P6 TRUE COPY OF THE E-MAIL LETTER DATED
14.4.2021 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P2 TRUE COPY OF THE NOTIFICATION DATED
14.10.2020 ISSUED BY THE 4TH RESPONDENT.
Exhibit R3(A) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1144/2020/H.EDN. DATED 15/09/2020 ALONG
WITH RELEVANT EXTRACT OF THE PROSPECTUS
FOR B. TECH LATERAL ENTRY COURSE 2020-21.
Exhibit R3(B) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
14/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS INVITING
APPLICATIONS FOR B. TECH LATERAL ENTRY
COURSE 2020.
Exhibit R3(C) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
20/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS EXTENDING THE LAST
DATE FOR SUBMISSION OF APPLICATIONS FOR B.
TECH LATERAL ENTRY COURSE 2020.
Exhibit R3(D) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
09/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, GIVING THE SCHEDULE
FOR MAKING ADMISSION TO B. TECH LATERAL
ENTRY COURSE AND ALSO GIVING THE LIST OF
B. TECH DEGREE COURSES THAT ARE EQUIVALENT
TO DIPLOMA/DIPLOMA IN VOCATIONAL COURSES,
WHICH WAS FIXED AS THE MINIMUM ELIGIBILITY
QUALIFICATION AND ALSO DETAILS OF THE
ENGINEERING COLLEGES INCLUDED IN THE
CENTRALIZED ALLOTMENT PROCESS.
Exhibit R3(E) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
13/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, NOTIFYING THE
PUBLICATION OF THE RANK LIST FOR ADMISSION
TO B. TECH LATERAL ENTRY COURSE FOR THE
YEAR 2020 IN THE WEBSITE OF THE
COMMISSIONER FOR ENTRANCE EXAMINATION.
Exhibit R3(F) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1633/2020/HED DATED 28/12/2020,
EXTENDING THE LAST DATE FIXED FOR
COMPLETING THE ADMISSION PROCESS FOR
B.TECH ENGINEERING COURSES TILL
31/12/2020, ON FINDING THAT LARGE NUMBER
OF SEATS IN VARIOUS SELF FINANCING
ENGINEERING COLLEGES AND GOVERNMENT
CONTROLLED SELF FINANCING ENGINEERING
COLLEGES UNDER THE LATERAL ENTRY QUOTA
LYING VACANT.
Exhibit R3(G) TRUE COPY OF THE NOTIFICATION NO.
KTU/AC1/1409/2021 DATED 09/03/2021 ISSUED
BY THE UNIVERSITY TO ALL TECHNICAL
INSTITUTIONS AFFILIATED TO THE UNIVERSITY
THAT ONLY STUDENTS ADMITTED FOR B. TECH
LATERAL ENTRY COURSE FROM THE COMMON RANK
LIST PREPARED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS KERALA FOR ADMISSION
2020 WILL BE PERMITTED TO REGISTER IN THE
UNIVERSITY PORTAL.
W.P.(C).Nos.9843/21 & con.cases
Exhibit R3(H) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
28/12/2020 ALONG WITH SUPPLEMENTARY RANK
LIST PUBLISHED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATION FOR B. TECH LATERAL
ENTRY COURSE.
APPENDIX OF WP(C) 9988/2021
PETITIONER ANNEXURE
EXHIBIT P1 TRUE COPY OF THE LIST OF THE STUDENTS
ADMITTED UNDER THE LATERAL ENTRY SCHEME.
Exhibit P2 TRUE COPY OF THE NOTIFICATION DATED
9/3/2021 ISSUED BY THE DEAN (ACADEMIC) OF
THE UNIVERSITY.
Exhibit P3 TRUE COPY OF THE ORDER DATED 13/4/2021 IN
WP(C) NO.9843/2021 OF THIS HON'BLE COURT.
Exhibit R3(A) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
14/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS INVITING
APPLICATIONS FOR B. TECH LATERAL ENTRY
COURSE 2020.
Exhibit R3(B) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1144/2020/H.EDN. DATED 15/09/2020 ALONG
WITH RELEVANT EXTRACT OF THE PROSPECTUS
FOR B. TECH LATERAL ENTRY COURSE 2020-21.
Exhibit R3(C) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
20/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS EXTENDING THE LAST
DATE FOR SUBMISSION OF APPLICATIONS FOR B.
TECH LATERAL ENTRY COURSE 2020.
Exhibit R3(D) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
09/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, GIVING THE SCHEDULE
FOR MAKING ADMISSION TO B. TECH LATERAL
ENTRY COURSE AND ALSO GIVING THE LIST OF
B. TECH DEGREE COURSES THAT ARE EQUIVALENT
TO DIPLOMA/DIPLOMA IN VOCATIONAL COURSES,
WHICH WAS FIXED AS THE MINIMUM ELIGIBILITY
QUALIFICATION AND ALSO DETAILS OF THE
ENGINEERING COLLEGES INCLUDED IN THE
W.P.(C).Nos.9843/21 & con.cases
CENTRALIZED ALLOTMENT PROCESS.
Exhibit R3(E) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
13/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, NOTIFYING THE
PUBLICATION OF THE RANK LIST FOR ADMISSION
TO B. TECH LATERAL ENTRY COURSE FOR THE
YEAR 2020 IN THE WEBSITE OF THE
COMMISSIONER FOR ENTRANCE EXAMINATION.
Exhibit R3(F) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1633/2020/HED DATED 28/12/2020,
EXTENDING THE LAST DATE FIXED FOR
COMPLETING THE ADMISSION PROCESS FOR
B.TECH ENGINEERING COURSES TILL
31/12/2020, ON FINDING THAT LARGE NUMBER
OF SEATS IN VARIOUS SELF FINANCING
ENGINEERING COLLEGES AND GOVERNMENT
CONTROLLED SELF FINANCING ENGINEERING
COLLEGES UNDER THE LATERAL ENTRY QUOTA
LYING VACANT.
Exhibit R3(G) TRUE COPY OF THE NOTIFICATION NO.
KTU/AC1/1409/2021 DATED 09/03/2021 ISSUED
BY THE UNIVERSITY TO ALL TECHNICAL
INSTITUTIONS AFFILIATED TO THE UNIVERSITY
THAT ONLY STUDENTS ADMITTED FOR B. TECH
LATERAL ENTRY COURSE FROM THE COMMON RANK
LIST PREPARED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS KERALA FOR ADMISSION
2020 WILL BE PERMITTED TO REGISTER IN THE
UNIVERSITY PORTAL.
Exhibit R3(H) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
28/12/2020 ALONG WITH SUPPLEMENTARY RANK
LIST PUBLISHED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATION FOR B. TECH LATERAL
ENTRY COURSE.
APPENDIX OF WP(C) 9990/2021
PETITIONER ANNEXURE
EXHIBIT P1 TRUE COPY OF THE EXTENSION OF APPROVAL
DATED 15/06/2020 GRANTED BY THE ALL INDIA
COUNCIL FOR TECHNICAL EDUCATION IN FAVOUR
OF THE 1ST PETITIONER.
Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE
APPROVAL PROCESS HAND BOOK 2020-21.
Exhibit P4 TRUE COPY OF THE LIST OF STUDENTS ADMITTED
BY THE 1ST PETITIONER COLLEGE UNDER
LATERAL ENTRY METHOD FOR THE YEAR 2020-
2021.
Exhibit P5 TRUE COPY OF THE LIST OF STUDENTS
SUBMITTED BY THE 2ND PETITIONER COLLEGE
UNDER LATERAL ENTRY METHOD FOR THE YEAR
2020-2021.
Exhibit P6 TRUE COPY OF THE RECEIPT DATED 30/03/2021
OF EXAMINATION FEES IN RESPECT OF STUDENTS
OF THE 1ST PETITIONER.
Exhibit P7 TRUE COPY OF THE RECEIPT DATED 01/03/2021
OF EXAMINATION FEES IN RESPECT OF STUDENTS
OF THE 2ND PETITIONER.
Exhibit P8 TRUE COPY OF THE ORDER DATED 13/04/2021 IN
W.P.(C) 9843/2021 AND CONNECTED CASE.
Exhibit P9 TRUE COPY OF THE ORDER IN GO(MS) NO.
337/2020/HEDN. DATED 05/10/2020.
Exhibit P10 TRUE COPY OF THE GOVERNMENT ORDER IN
GO(RT) NO.1442/2018/H.EDN. DATED
25/07/2018.
EXHIBIT P2 TRUE COPY OF THE EXTENSION OF APPROVAL
DATED 09/06/2020 GRANTED BY THE ALL INDIA
COUNCIL FOR TECHNICAL EDUCATION IN FAVOUR
W.P.(C).Nos.9843/21 & con.cases
OF THE 2ND PETITIONER.
Exhibit R2(A) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1144/2020/H.EDN. DATED 15/09/2020 ALONG
WITH RELEVANT EXTRACT OF THE PROSPECTUS
FOR B. TECH LATERAL ENTRY COURSE 2020-21.
Exhibit R2(B) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
14/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS INVITING
APPLICATIONS FOR B. TECH LATERAL ENTRY
COURSE 2020.
Exhibit R2(C) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
20/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS EXTENDING THE LAST
DATE FOR SUBMISSION OF APPLICATIONS FOR B.
TECH LATERAL ENTRY COURSE 2020.
Exhibit R2(D) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
09/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, GIVING THE SCHEDULE
FOR MAKING ADMISSION TO B. TECH LATERAL
ENTRY COURSE AND ALSO GIVING THE LIST OF
B. TECH DEGREE COURSES THAT ARE EQUIVALENT
TO DIPLOMA/DIPLOMA IN VOCATIONAL COURSES,
WHICH WAS FIXED AS THE MINIMUM ELIGIBILITY
QUALIFICATION AND ALSO DETAILS OF THE
ENGINEERING COLLEGES INCLUDED IN THE
CENTRALIZED ALLOTMENT PROCESS.
Exhibit R2(E) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
13/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, NOTIFYING THE
PUBLICATION OF THE RANK LIST FOR ADMISSION
TO B. TECH LATERAL ENTRY COURSE FOR THE
YEAR 2020 IN THE WEBSITE OF THE
COMMISSIONER FOR ENTRANCE EXAMINATION.
Exhibit R(F) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1633/2020/HED DATED 28/12/2020,
EXTENDING THE LAST DATE FIXED FOR
COMPLETING THE ADMISSION PROCESS FOR
B.TECH ENGINEERING COURSES TILL
31/12/2020, ON FINDING THAT LARGE NUMBER
OF SEATS IN VARIOUS SELF FINANCING
ENGINEERING COLLEGES AND GOVERNMENT
CONTROLLED SELF FINANCING ENGINEERING
COLLEGES UNDER THE LATERAL ENTRY QUOTA
LYING VACANT.
Exhibit R(G) TRUE COPY OF THE NOTIFICATION NO.
KTU/AC1/1409/2021 DATED 09/03/2021 ISSUED
BY THE UNIVERSITY TO ALL TECHNICAL
INSTITUTIONS AFFILIATED TO THE UNIVERSITY
THAT ONLY STUDENTS ADMITTED FOR B. TECH
LATERAL ENTRY COURSE FROM THE COMMON RANK
LIST PREPARED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS KERALA FOR ADMISSION
2020 WILL BE PERMITTED TO REGISTER IN THE
UNIVERSITY PORTAL.
Exhibit R(H) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
28/12/2020 ALONG WITH SUPPLEMENTARY RANK
LIST PUBLISHED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATION FOR B. TECH LATERAL
ENTRY COURSE.
W.P.(C).Nos.9843/21 & con.cases
APPENDIX OF WP(C) 10002/2021
PETITIONER ANNEXURE
EXHIBIT P1 TRUE COPY OF THE PROSPECTUS ISSUED BY THE
2ND RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE NOTIFICATION DATED
14.10.2020 ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P3 TRUE COPY OF NOTIFICATION DATED
09.03.2021 ISSUED BY 3RD RESPONDENT.
EXHIBIT P4 TRUE COPY OF ORDER DATED 13.04.2021 IN
WP(C) NO.9843/2021 OF THE HON'BLE HIGH
COURT OF KERALA.
EXHIBIT P5 TRUE COPY OF E-MAIL LETTER DATED
14.04.2021 ISSUED TO THE 1ST PETITIONER
INSTITUTION BY THE CONTROLLER OF
EXAMINATION 2ND RESPONDENT.
APPENDIX OF WP(C) 10011/2021
PETITIONER ANNEXURE
EXHIBIT P1 TRUE COPY OF THE PROSPECTUS ISSUED BY THE
2ND RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE NOTIFICATION DATED
14/10/2020 ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE NOTIFICATION DATED
09/03/2021 ISSUED BY 3RD RESPONDENT.
EXHIBIT P4 TRUE COPY OF ORDER DATE 13/04/2021 IN WPC
NO.9843/2021 OF THE HON'BLE HIGH COURT OF
KERALA.
EXHIBIT P5 TRUE COPY OF THE EMAIL ISSUED BY 3RD
RESPONDENT TO THE 8TH RESPONDENT.
W.P.(C).Nos.9843/21 & con.cases
APPENDIX OF WP(C) 10013/2021
PETITIONER ANNEXURE
EXHIBIT P1 TRUE COPY OF THE PROSPECTUS ISSUED BY THE
2ND RSPONDENT.
EXHIBIT P2 TRUE COPY OF THE NOTIFICATION DATED
14.10.2020 ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE NOTIFICATION DATED
9.3.2021 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P4 TRUE COPY OF ORDER DATED 13.4.2021 IN
W.P.C NO. 9843/2021 OF THE HON'BLE HIGH
COURT OF KERALA.
APPENDIX OF WP(C) 10004/2021
PETITIONER ANNEXURE
EXHIBIT P1 COPY OF THE PROSPECTUS FOR B.TECH LATERAL
ENTRY COURSE 2020-21.
EXHIBIT P2 COPY OF THE PAYMENT TRANSACTION RECEIPT
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P3 COPY OF THE NOTIFICATION DATED 25.3.2021
ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P4 COPY OF THE TIME SCHEDULE FOR SLOT A OF
B.TECH S3 (R) EXAM DEC.2020 (2019
SCHEME), ATTACHED TO EXT.P3.
EXHIBIT P5 COPY OF THE ORDER DATED 14.4.2021 ISSUED
TO THE PETITIONER BY E.MAIL.
EXHIBIT P6 COPY OF THE LIST OF STUDENTS REMOVED FROM
S3 SEMESTER UNIVERSITY EXAMS.
EXHIBIT P7 COPY OF THE INTERIM ORDER DATED 13.4.2021
IN WP(C)NO.9843/2021 OF THIS HON. COURT.
W.P.(C).Nos.9843/21 & con.cases
APPENDIX OF WP(C) 10030/2021
PETITIONER ANNEXURE
EXHIBIT P1 TRUE COPY OF THE BREAKING NEWS FLASHED IN
THE ELECTRONIC MEDIA.
Exhibit P6 TRUE COPY OF LIST OF LATERAL ENTRY
STUDENTS OF 2ND PETITIONER COLLEGE WHOSE
NAMES DIDN'T FIGURE IN THE LIST OF
COMMISSIONER OF ENTRANCE EXAMINATIONS.
Exhibit P14 TRUE COPY OF ORDER DATED 13.04.2021 IN
WRIT PETITION (C) NO.9843/2021.
Exhibit P7 TRUE COPY OF LIST OF LATERAL ENTRY
STUDENTS OF 3RD PETITIONER COLLEGE WHOSE
NAMES DIDN'T FIRUE IN THE LIST OF
COMMISSIONER OF ENTRANCE EXAMINATIONS.
Exhibit P8 TRUE COPY OF LIST OF LATERAL ENTRY
STUDENTS OF 4TH PETITIONER COLLEGE WHOSE
NAMES DIDN'T FIRUE IN THE LIST OF
COMMISSIONER OF ENTRANCE EXAMINATIONS.
Exhibit P9 TRUE COPY OF LIST OF LATERAL ENTRY
STUDENTS OF 5TH PETITIONER COLLEGE WHOSE
NAMES DIDN'T FIRUE IN THE LIST OF
COMMISSIONER OF ENTRANCE EXAMINATIONS.
Exhibit P10 TRUE COPY OF REPRESENTATION DATED
10.03.2021 BH KERALA SELF FINANCING
ENGINEERING COLLEGE MANAGEMENTS
ASSOCIATION BEFORE THE 1ST RESPONDENT.
Exhibit P11 TRUE COPY OF THE NOTIFICATION DATED
9/3/2021 BY 2ND RESPONDENT UNIVERSITY.
Exhibit P12 TRUE COPY OF REPRESENTATION DATED
10.03.2021 BY THE KERALA SELF FINANCING
ENGINEERING COLLEGE MANAGEMENTS
ASSOCIATION BEFORE THE VICE CHANCELLOR OF
2ND RESPONDENT.
Exhibit P13 TRUE COPY OF THE ORDER DATED 28.11.2017 BY
2ND RESPONDENT UNIVERSITY.
Exhibit P14 TRUE COPY OF COMMUNICATION DATED
14/04/2021 FROM UNIVERSITY NOT TO PERMIT
THE STUDENTS MENTIONED THEREIN TO WRITE
THE EXAMINATION.
EXHIBIT P2 TRUE COPY OF THE CIRCULAR OF 2ND
RESPONDENT DATED 7/8/2020 BY DIRECTING THE
COLLEGES AFFILIATED TO 3RD RESPONDENT TO
COMMENCE ONLINE CLASSES.
EXHIBIT P3 TRUE COPY OF G.O (RT) NO.1144/2020/H.EDN
DATED 15.09.2020.
EXHIBIT P4 TRUE COPY OF ALLOTMENT DATED 18/11/2020 TO
THE GOVERNMENT QUOTA IN THE 1ST PETITIONER
COLLEGE.
EXHIBIT P5 TRUE COPY OF LIST OF ENTRY STUDENTS OF 1ST
PETITIONER COLLEGE WHOSE NAMES DIDN'T IN
THE LIST OF COMMISSIONER OF ENTRANCE
EXAMINATIONS.
Exhibit R3(A) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1144/2020/H.EDN. DATED 15/09/2020 ALONG
WITH RELEVANT EXTRACT OF THE PROSPECTUS
FOR B. TECH LATERAL ENTRY COURSE 2020-21.
Exhibit R3(B) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
14/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS INVITING
APPLICATIONS FOR B. TECH LATERAL ENTRY
COURSE 2020.
Exhibit R3(C) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
20/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS EXTENDING THE LAST
DATE FOR SUBMISSION OF APPLICATIONS FOR B.
W.P.(C).Nos.9843/21 & con.cases
TECH LATERAL ENTRY COURSE 2020.
Exhibit R3(D) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
09/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, GIVING THE SCHEDULE
FOR MAKING ADMISSION TO B. TECH LATERAL
ENTRY COURSE AND ALSO GIVING THE LIST OF
B. TECH DEGREE COURSES THAT ARE EQUIVALENT
TO DIPLOMA/DIPLOMA IN VOCATIONAL COURSES,
WHICH WAS FIXED AS THE MINIMUM ELIGIBILITY
QUALIFICATION AND ALSO DETAILS OF THE
ENGINEERING COLLEGES INCLUDED IN THE
CENTRALIZED ALLOTMENT PROCESS.
Exhibit R3(E) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
13/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, NOTIFYING THE
PUBLICATION OF THE RANK LIST FOR ADMISSION
TO B. TECH LATERAL ENTRY COURSE FOR THE
YEAR 2020 IN THE WEBSITE OF THE
COMMISSIONER FOR ENTRANCE EXAMINATION.
Exhibit R3(F) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1633/2020/HED DATED 28/12/2020,
EXTENDING THE LAST DATE FIXED FOR
COMPLETING THE ADMISSION PROCESS FOR
B.TECH ENGINEERING COURSES TILL
31/12/2020, ON FINDING THAT LARGE NUMBER
OF SEATS IN VARIOUS SELF FINANCING
ENGINEERING COLLEGES AND GOVERNMENT
CONTROLLED SELF FINANCING ENGINEERING
COLLEGES UNDER THE LATERAL ENTRY QUOTA
LYING VACANT.
Exhibit R3(G) TRUE COPY OF THE NOTIFICATION NO.
KTU/AC1/1409/2021 DATED 09/03/2021 ISSUED
BY THE UNIVERSITY TO ALL TECHNICAL
INSTITUTIONS AFFILIATED TO THE UNIVERSITY
THAT ONLY STUDENTS ADMITTED FOR B. TECH
LATERAL ENTRY COURSE FROM THE COMMON RANK
LIST PREPARED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS KERALA FOR ADMISSION
20299410 WILL BE PERMITTED TO REGISTER IN
THE UNIVERSITY PORTAL.
Exhibit R3(H) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
28/12/2020 ALONG WITH SUPPLEMENTARY RANK
LIST PUBLISHED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATION FOR B. TECH LATERAL
ENTRY COURSE.
W.P.(C).Nos.9843/21 & con.cases
APPENDIX OF WP(C) 10072/2021
PETITIONER ANNEXURE
EXHIBIT P1 TRUE COPY OF THE EXTENSION OF APPROVAL
DATED 28.07.2020 GRANTED BY THE AICTE.
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE
APPROVAL PROCESS HAND BOOK 2020-21.
Exhibit P3 TRUE COPY OF THE LIST OF STUDENTS OF B
TECH COURSE ADMITTED BY THE PETITIONER
COLLEGE UNDER LATERAL ENTRY METHOD FOR THE
YEAR 2020-2021.
Exhibit P4 TRUE COPY OF THE RECEIPT DATED 16.03.2021
OF EXAMINATION FEES IN RESPECT OF ALL THE
STUDENTS OF BTECH 3RD SEMESTER IN THE
PETITIONER COLLEGE.
Exhibit P5 TRUE COPY OF THE LIST OF STUDENTS WITH
RESPECT TO WHOM FEES WERE PAID VIDE
EXT.P4.
Exhibit P6 TRUE COPY OF THE ORDER DATED 16.04.2021 IN
WPC 9990/2021 ON THE FILE OF THIS HON'BLE
COURT.
Exhibit P7 TRUE COPY OF THE GOVERNMENT ORDER IN
GO(MS)NO.337/2020/HEDN, DATED 05.10.2020.
Exhibit P8 TRUE COPY OF THE GOVERNMENT ORDER IN
GO(RT).NO.1442/2018/H.EDN. DATED
25.07.2018.
Exhibit R2(A) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1144/2020/H.EDN. DATED 15/09/2020 ALONG
WITH RELEVANT EXTRACT OF THE PROSPECTUS
FOR B. TECH LATERAL ENTRY COURSE 2020-21.
Exhibit R2(B) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
14/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS INVITING
APPLICATIONS FOR B. TECH LATERAL ENTRY
COURSE 2020.
Exhibit R2(C) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
20/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS EXTENDING THE LAST
DATE FOR SUBMISSION OF APPLICATIONS FOR B.
TECH LATERAL ENTRY COURSE 2020.
Exhibit R2(D) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
09/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, GIVING THE SCHEDULE
FOR MAKING ADMISSION TO B. TECH LATERAL
ENTRY COURSE AND ALSO GIVING THE LIST OF
B. TECH DEGREE COURSES THAT ARE EQUIVALENT
TO DIPLOMA/DIPLOMA IN VOCATIONAL COURSES,
WHICH WAS FIXED AS THE MINIMUM ELIGIBILITY
QUALIFICATION AND ALSO DETAILS OF THE
ENGINEERING COLLEGES INCLUDED IN THE
CENTRALIZED ALLOTMENT PROCESS.
Exhibit R2(E) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
13/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, NOTIFYING THE
PUBLICATION OF THE RANK LIST FOR ADMISSION
TO B. TECH LATERAL ENTRY COURSE FOR THE
YEAR 2020 IN THE WEBSITE OF THE
COMMISSIONER FOR ENTRANCE EXAMINATION.
Exhibit R2(F) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1633/2020/HED DATED 28/12/2020,
EXTENDING THE LAST DATE FIXED FOR
COMPLETING THE ADMISSION PROCESS FOR
B.TECH ENGINEERING COURSES TILL
31/12/2020, ON FINDING THAT LARGE NUMBER
OF SEATS IN VARIOUS SELF FINANCING
ENGINEERING COLLEGES AND GOVERNMENT
CONTROLLED SELF FINANCING ENGINEERING
COLLEGES UNDER THE LATERAL ENTRY QUOTA
LYING VACANT.
W.P.(C).Nos.9843/21 & con.cases
Exhibit R2(G) TRUE COPY OF THE NOTIFICATION NO.
KTU/AC1/1409/2021 DATED 09/03/2021 ISSUED
BY THE UNIVERSITY TO ALL TECHNICAL
INSTITUTIONS AFFILIATED TO THE UNIVERSITY
THAT ONLY STUDENTS ADMITTED FOR B. TECH
LATERAL ENTRY COURSE FROM THE COMMON RANK
LIST PREPARED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS KERALA FOR ADMISSION
2020 WILL BE PERMITTED TO REGISTER IN THE
UNIVERSITY PORTAL.
Exhibit R2(H) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
28/12/2020 ALONG WITH SUPPLEMENTARY RANK
LIST PUBLISHED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATION FOR B. TECH LATERAL
ENTRY COURSE.
APPENDIX OF WP(C) 10073/2021
PETITIONER ANNEXURE
EXHIBIT P1 TRUE COPY OF THE ORDER OF AFFILIATION OF
THE PETITIONER COLLEGE FOR THE ACADEMIC
YEAR 2020-2021.
Exhibit P2 TRUE COPY OF THE PROSPECTUS DATED
15.09.2020 FOR B.TECH LATERAL ENTRY COURSE
2020-2021.
Exhibit P3 TRUE COPY OF THE NOTIFICATION ALONG WITH
THE TIMETABLE DATED 25.03.2021 ISSUED BY
THE 4TH RESPONDENT.
Exhibit P4 THE COMMUNICATION VIA E MAIL DATED
11.04.2021 SENT BY THE 2ND RESPONDENT TO
THE PETITIONER.
Exhibit P5 TRUE COPY OF THE EMAIL DATED 14.04.2021
SENT FROM THE OFFICE OF THE 4TH RESPONDENT
AT 01.16 P.M. TO THE PETITIONER COLLEGE.
Exhibit P6 TRUE COPY OF THE E MAIL DATED 14.04.20201
SENT BY THE 4TH RESPONDENT TO THE
PETITIONER AT 07.53 P.M.
Exhibit P7 TRUE COPY OF THE COMMON INTERIM ORDER
PASSED IN WPC NO.9843/2021 AND WPC
NO.9846/2021 OF THIS HONOURABLE COURT
DATED 13.04.2021.
Exhibit P8 TRUE COPY OF THE INTERIM ORDER IN WPC
NO.9965/2021 ON 16.04.2021 PASSED BY THIS
HONOURABLE COURT.
Exhibit R3(A) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1144/2020/H.EDN. DATED 15/09/2020 ALONG
WITH RELEVANT EXTRACT OF THE PROSPECTUS
FOR B. TECH LATERAL ENTRY COURSE 2020-21.
Exhibit R3(B) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
W.P.(C).Nos.9843/21 & con.cases
14/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS INVITING
APPLICATIONS FOR B. TECH LATERAL ENTRY
COURSE 2020.
Exhibit R3(C) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
20/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS EXTENDING THE LAST
DATE FOR SUBMISSION OF APPLICATIONS FOR B.
TECH LATERAL ENTRY COURSE 2020.
Exhibit R3(D) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
09/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, GIVING THE SCHEDULE
FOR MAKING ADMISSION TO B. TECH LATERAL
ENTRY COURSE AND ALSO GIVING THE LIST OF
B. TECH DEGREE COURSES THAT ARE EQUIVALENT
TO DIPLOMA/DIPLOMA IN VOCATIONAL COURSES,
WHICH WAS FIXED AS THE MINIMUM ELIGIBILITY
QUALIFICATION AND ALSO DETAILS OF THE
ENGINEERING COLLEGES INCLUDED IN THE
CENTRALIZED ALLOTMENT PROCESS.
Exhibit R3(E) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
13/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, NOTIFYING THE
PUBLICATION OF THE RANK LIST FOR ADMISSION
TO B. TECH LATERAL ENTRY COURSE FOR THE
YEAR 2020 IN THE WEBSITE OF THE
COMMISSIONER FOR ENTRANCE EXAMINATION.
Exhibit R3(F) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1633/2020/HED DATED 28/12/2020,
EXTENDING THE LAST DATE FIXED FOR
COMPLETING THE ADMISSION PROCESS FOR
B.TECH ENGINEERING COURSES TILL
31/12/2020, ON FINDING THAT LARGE NUMBER
OF SEATS IN VARIOUS SELF FINANCING
ENGINEERING COLLEGES AND GOVERNMENT
CONTROLLED SELF FINANCING ENGINEERING
COLLEGES UNDER THE LATERAL ENTRY QUOTA
LYING VACANT.
Exhibit R3(G) TRUE COPY OF THE NOTIFICATION NO.
KTU/AC1/1409/2021 DATED 09/03/2021 ISSUED
BY THE UNIVERSITY TO ALL TECHNICAL
INSTITUTIONS AFFILIATED TO THE UNIVERSITY
THAT ONLY STUDENTS ADMITTED FOR B. TECH
LATERAL ENTRY COURSE FROM THE COMMON RANK
LIST PREPARED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS KERALA FOR ADMISSION
2020 WILL BE PERMITTED TO REGISTER IN THE
UNIVERSITY PORTAL.
Exhibit R3(H) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
28/12/2020 ALONG WITH SUPPLEMENTARY RANK
LIST PUBLISHED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATION FOR B. TECH LATERAL
ENTRY COURSE.
W.P.(C).Nos.9843/21 & con.cases
APPENDIX OF WP(C) 10162/2021
PETITIONER ANNEXURE
EXHIBIT P1 TRUE COPY OF THE PROFILE DETAILS OF THE
1ST PETITIONER UPLOADED IN THE WEB SITE OF
THE 1ST RESPONDENT
Exhibit P1(A) TRUE COPY OF THE SCREEN SHOT OF EXAM
ELIGIBILITY PAGE 1ST PETITIONER PUBLISHED
BY THE 1ST RESPONDENT
Exhibit P8 THE TRUE COPY OF THE INTERIM ORDER DATED
13.4.2021 IN WPC 9843/2021
Exhibit P9 THE TRUE COPY OF THE INTERIM ORDER DATED
16.4.2021 IN WPC 9965/2021
Exhibit P2 THE TRUE COPY OF THE PROFILE DETAILS OF
THE 2ND PETITIONER UPLOADED IN THE WEB
SITE OF THE 1ST RESPONDENT
Exhibit P2(A) THE TRUE COPY OF THE SCREEN SHOT OF EXAM
ELIGIBILITY PAGE OF PETITIONER PUBLISHED
BY THE 1ST RESPONDENT
Exhibit P3 THE TRUE COPY OF THE PROSPECTUS APPROVED
ON 15.9.2020
Exhibit P4 THE TRUE COPY OF THE DETAILS OF STATUS OF
REGISTRATION FOR RESPECTIVE COURSES- THE
STATUS ISSUED FROM THE 1ST RESPONDENT
UNIVERSITY
Exhibit P5 THE TRUE COPY OF THE RECEIPT OF PAYMENT OF
EXAMINATION FEES DATED 18.3.2021.
Exhibit P6 THE TRUE COPY OF THE LETTER DATED 9.3.2021
Exhibit P7 THE TRUE COPY OF THE REQUEST OF THE 1ST
PETITIONER DATED 17.3.2021 SUBMITTED TO
THE COLLEGE, FOR COMPLETING HIS
REGISTRATION IN THE KTU PORTAL
Exhibit P7(A) THE TRUE COPY OF THE REQUEST OF THE 2ND
PETITIONER DATED 17.3.2021 SUBMITTED TO
THE COLLEGE, FOR COMPLETING HIS
REGISTRATION IN THE KTU PORTAL
Exhibit R1(A) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1144/2020/H.EDN. DATED 15/09/2020 ALONG
WITH RELEVANT EXTRACT OF THE PROSPECTUS
FOR B. TECH LATERAL ENTRY COURSE 2020-21.
Exhibit R1(B) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
14/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS INVITING
APPLICATIONS FOR B. TECH LATERAL ENTRY
COURSE 2020.
Exhibit R1(C) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
20/10/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS EXTENDING THE LAST
DATE FOR SUBMISSION OF APPLICATIONS FOR B.
TECH LATERAL ENTRY COURSE 2020.
Exhibit R1(D) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
09/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, GIVING THE SCHEDULE
FOR MAKING ADMISSION TO B. TECH LATERAL
ENTRY COURSE AND ALSO GIVING THE LIST OF
B. TECH DEGREE COURSES THAT ARE EQUIVALENT
TO DIPLOMA/DIPLOMA IN VOCATIONAL COURSES,
WHICH WAS FIXED AS THE MINIMUM ELIGIBILITY
QUALIFICATION AND ALSO DETAILS OF THE
ENGINEERING COLLEGES INCLUDED IN THE
CENTRALIZED ALLOTMENT PROCESS.
Exhibit R1(E) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
13/11/2020 ISSUED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS, NOTIFYING THE
PUBLICATION OF THE RANK LIST FOR ADMISSION
TO B. TECH LATERAL ENTRY COURSE FOR THE
W.P.(C).Nos.9843/21 & con.cases
YEAR 2020 IN THE WEBSITE OF THE
COMMISSIONER FOR ENTRANCE EXAMINATION.
Exhibit R1(F) TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.1633/2020/HED DATED 28/12/2020,
EXTENDING THE LAST DATE FIXED FOR
COMPLETING THE ADMISSION PROCESS FOR
B.TECH ENGINEERING COURSES TILL
31/12/2020, ON FINDING THAT LARGE NUMBER
OF SEATS IN VARIOUS SELF FINANCING
ENGINEERING COLLEGES AND GOVERNMENT
CONTROLLED SELF FINANCING ENGINEERING
COLLEGES UNDER THE LATERAL ENTRY QUOTA
LYING VACANT.
Exhibit R1(G) TRUE COPY OF THE NOTIFICATION NO.
KTU/AC1/1409/2021 DATED 09/03/2021 ISSUED
BY THE UNIVERSITY TO ALL TECHNICAL
INSTITUTIONS AFFILIATED TO THE UNIVERSITY
THAT ONLY STUDENTS ADMITTED FOR B. TECH
LATERAL ENTRY COURSE FROM THE COMMON RANK
LIST PREPARED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATIONS KERALA FOR ADMISSION
20299410 WILL BE PERMITTED TO REGISTER IN
THE UNIVERSITY PORTAL.
Exhibit R1(H) TRUE COPY OF THE NOTIFICATION NO.
CEE/1800/B.TECH (LE) 2020/TA2 DATED
28/12/2020 ALONG WITH SUPPLEMENTARY RANK
LIST PUBLISHED BY THE COMMISSIONER FOR
ENTRANCE EXAMINATION FOR B. TECH LATERAL
ENTRY COURSE.
APPENDIX OF WP(C) 9843/2021
PETITIONER ANNEXURE
EXHIBIT P1 TRUE COPY OF THE BREAKING NEWS FLASHED IN
THE ELECTRONIC MEDIA.
EXHIBIT P2 TRUE COPY OF THE CIRCULAR OF 2ND
RESPONDENT DATED 07.08.2020 BY DIRECTING
THE COLLEGES AFFILIATED TO 3RD RESPONDENT
TO COMMENCE ONLINE CLASSES.
EXHIBIT P3 TRUE COPY OF THE LIST OF LATERAL ENTRY
STUDENTS ADMITTED TO 1ST PETITIONER
COLELGE IN THE ACADEMIC YEAR 2020-2021.
EXHIBIT P4 TRUE COPY OF LIST OF LATERAL ENTRY
STUDENTS ADMITTED TO 2ND PETITIONER
COLLEGE IN THE ACADEMIC YEAR 2020-2021.
EXHIBIT P5 TRUE COPY OF GO(RT) NO.1144/2020/H.EDN
DATED 15.09.2020.
EXHIBIT P6 TRUE COPY OF REPRESENTATION DATED
10.03.2021 BY KERALA SELF FINANCING
ENGINEERING COLLEGE MANAGEMENTS
ASSOCIATION BEFORE THE 1ST RESPONDENT.
EXHIBIT P7 TRUE COPY OF NOTIFICATION DATED 09.03.2021
BY 2ND RESPONDENT UNIVERSITY.
EXHIBIT P8 TRUE COPY OF REPRESENTATION DATED
10.03.2021 BY THE KERALA SELF FINANCING
ENGINEERING COLLEGE MANAGEMENTS
ASSOCIATION BEFORE THE VICE-CHANCELLOR OF
2ND RESPONDENT.
EXHIBIT P9 TRUE COPY OF ORDER DATED 28.11.2017 BY 2ND
RESPONDENT UNIVERSITY.
TRUE COPY
PS to Judge
