Aju Mathew vs The Maintenance Tribunal
2021 Latest Caselaw 13842 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                     WP(C) NO. 22762 OF 2020
PETITIONER:

         AJU MATHEW
         AGED 44 YEARS
         S/O T.P. MATHAI, THURUTHIYIL, KOTTAPPADY
         P.O.KOTHAMANGALAM, ERNAKULAM DISTRICT, PIN-686
         692.
         BY ADVS.
         R.RENJITH
         SRI.M.T.SURESHKUMAR


RESPONDENTS:

    1    THE MAINTENANCE TRIBUNAL
         CONSTITUTED UNDER S.7 OF THE MAINTENANCE AND
         WELFARE OF PARENTS AND SENIOR CITIZENS ACT 2007,
         MOOVATTUPUZHA(THE R.D.O, MOOVATTUPUZHA) ERNAKULAM
         DISTRICT, PIN-686 669
    2    SARA MATHAI,
         AGED 72 YEARS
         W/O T.P. MATHAI, THURUTHIYIL, KOTTAPPADY
         P.O.KOTHAMANGALAM, ERNAKULAM DISTRICT, PIN-686 692
         R2 BY ADVS.SRI.T.A.UNNIKRISHNAN
                    SRI.K.K.AKHIL
         R1 BY SMT.MABLE.C.KURIAN, GP


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.07.2021,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No.22762/2020

                                 2




                  P.V.KUNHIKRISHNAN, J.
                    -------------------------------
                  W.P.(C).No.22762 of 2020
            ----------------------------------------------
           Dated this the 02nd day of July, 2021


                          JUDGMENT

The counsel for the petitioner submitted that the

matter is settled and he is not pressing the writ petition.

Therefore the writ petition is dismissed as not

pressed.

Sd/-

                                          P.V.KUNHIKRISHNAN
JV                                               JUDGE