Thomas John Muthoot vs The Commissioner Of Police
2021 Latest Caselaw 13841 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                     WP(C) NO. 31891 OF 2019
PETITIONER:

         THOMAS JOHN MUTHOOT
         AGED 56 YEARS
         XMANAGING DIRECTOR, MUTHOOT FINCORP LTD., MUTHOOT
         CENTRE, PUNNEN ROAD, THIRUVANANTHAPURAM-695 034.
         BY ADVS.
         GEORGE POONTHOTTAM (SR.)
         SMT.NISHA GEORGE


RESPONDENTS:

    1    THE COMMISSIONER OF POLICE
         THIRUVANANTHAPURAM CITY, VAZHUTHACAUD, THYCAUD
         P.O., THIRUVANANTHAPURAM-695 014.


    2    THE ASSISTANT COMMISSIONER OF POLICE (LAW AND
         ORDER)
         CANTONMENT AREA, SECRETARIAT ROAD,
         THIRUVANANTHAPURAM-695 001.


    3    THE CIRCLE INSPECTOR OF POLICE
         SASTHAMANGALAM-PEROORKADA ROAD, DEVAPALAN NAGAR,
         PEROORKADA, THIRUVANANTHAPURAM, KERALA-695 013.


    4    THE GENERAL SECRETARY
         NON-BANKING AND PRIVATE FINANCE EMPLOYEES
         ASSOCIATION, (CITU), EMS MEMORIAL BUILDING,
         KALABHAVAN ROAD, ERNAKULAM, COCHIN-682 018.


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.07.2021,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No.31891/2019

                                 2




                  P.V.KUNHIKRISHNAN, J.
                    -------------------------------
                  W.P.(C).No.31891 of 2019
            ----------------------------------------------
           Dated this the 02nd day of July, 2021


                          JUDGMENT

The counsel for the petitioner submitted that the

prayers in this writ petition are infructuous. Hence this

writ petition is dismissed as infructuous.

Sd/-

                                          P.V.KUNHIKRISHNAN
JV                                               JUDGE