University Of Kerala vs Anil Khan S
2021 Latest Caselaw 13823 Ker

WA No.823/2021                                 1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                 THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                          &
                        THE HONOURABLE MR. JUSTICE GOPINATH P.
                 FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                                   WA NO. 823 OF 2021
      Against judgment dated 29.01.2021 in WP(C) 23489/2014 OF this Court
  APPELLANT/RESPONDENT:


    UNIVERSITY OF KERALA ,UNIVERSITY BUILDING,PALAYAM,


    THIRUVANANTHAPURAM -695001 , REPRESENTED BY ITS REGISTRAR


    BY ADV. THOMAS ABRAHAM


  RESPONDENT/PETITIONER:-


    ANIL KHAN S,AGED 47 YEARS,S/O SHAHUL HAMEED,TC 43/672,VALIYAVEEDU
    LANE,HOUSE NO.139,KAMALESWARAM,THIRUVANANTHAPURAM-695009


    BY ADV.P.K IBRAHIM



                     Prayer for the interim relief in the Writ Appeal

                     stating that in the        circumstances stated in the

                     appeal memorandum      the High Court be pleased to stay
                     the operation of the judgment dated 29.1.2021            in

                     WP(C) No 23489 of 2014 during the pendency         of the

                     Writ Appeal for the fair play of justice.



                     This   Writ   Appeal     coming   on   for   admission   on

                     02.07.2021 upon perusing the appeal memorandum,          the

                     court on the same day passed the following:


                                                              (PTO)
 WA No.823/2021                               2/2




                                        ORDER

Admit.

Sri.P.K Ibrahim, the learned counsel takes notice for the respondent.

Post on 26.07.2021.

There will be an interim stay,pending disposal of the Writ Appeal.

Sd/-

A.K.JAYASANKARAN NAMBIAR

JUDGE

Sd/-

GOPINATH P.

JUDGE

02-07-2021 /True Copy/ Assistant Registrar