Citation : 2021 Latest Caselaw 13818 Ker
Judgement Date : 2 July, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
WP(C) NO. 8015 OF 2015
PETITIONER:
SAMBASIVAN T.S.
AGED 50 YEARS
S/O.LATE SANKU PILLAI, CC 19/113, PALLURUTHY,
COCHIN - 682 006.
BY ADV SRI.R.VENUGOPAL
RESPONDENTS:
1 CORPORATION OF COCHIN
REPRESENTED BY ITS SECRETARY, OFFICE OF THE
CORPORATION OF COCHIN, BOAT JETTY, COCHIN - 682011.
2 THE ASSISTANT ENGINEER
CORPORATION OF COCHIN, ZONAL OFFICE, PALLURUTHY,
COCHIN - 682 006.
3 T.S.NAVANEETH LAL
AGED 65 YEARS
S/O.LATE SANKU PILLAI, CC 23/2152, 'THIRUVATHIRA',
PALLURUTHY, KOCHI - 682 006.
BY ADVS.
SRI.E.D.GEORGE,SC,COCHIN CORPORATION
SRI.VPK.PANICKER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.07.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C).No.8015 OF 2015 2
JUDGMENT
Dated this the 2nd day of July 2021
Learned counsel for the petitioner submits that the matter has
become infructuous. Accordingly, the writ petition is dismissed as
infructuous.
Sd/-
BECHU KURIAN THOMAS JUDGE SMF
APPENDIX OF WP(C) 8015/2015
PETITIONER'S ANNEXURE EXHBIT P1 EXT.P-1: PHOTO COPY OF THE PETITION DT.24.2.2015 OF THE PETITIONER FILED BEFORE THE 2ND RESPONDENT EXHBIT P1(A) EXT.P-1(A): ENGLISH TRANSLATION OF EXT.P1 EXHBIT P2 EXT.P-2: PHOTO COPY OF STOP MEMO DATED 25.2.2015 ISSUED BY THE SECOND RESPONDENT.
EXHBIT P2(A) EXT.P-2(A): ENGLISH TRANSLATION OF EXT.P2 EXHBIT P3 EXT.P-3: PHOTO COPY OF THE PETITION DT.26.2.2015 OF THE PETITIONER TO THE 2ND RESPONDENT EXHBIT P3(A) EXT.P-3(A): ENGLISH TRANSLATION OF EXT.P3
//TRUE COPY//
PA TO JUDGE
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