Biju A.S vs The Head Mistress
2021 Latest Caselaw 13658 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
         THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                          WP(C) NO. 12295 OF 2021
PETITIONERS:

             BIJU A.S.
             AGED 49 YEARS
             S/O. SANKARAN, ARIMMAL HOUSE, KURUVILASSERY P.O,
             KURUVILLASSERY, THRISSUR DISTRICT , PIN-680 732, NOW
             RESIDING AT ARIMMAL HOUSE, POOVATHUSSERY P.O, KUMBIDY,
             ANNAMANADA, THRISSUR DISTRICT, PIN-680 741

             BY ADVS.
             P.S.ANISHAD
             LIMNA BHASKARAN



RESPONDENTS:

     1       THE HEAD MISTRESS
             GOVERNMENT SAMITHY HIGHER SECONDARY SCHOOL, MELADOOR P.O,
             THRISSUR DISTRICT, PIN-680 741.

     2       THE DISTRICT EDUCATIONAL OFFICER
             IRINJALAKKUDA,MINI CIVIL STATION
             COMPLEX,IRINJALAKKUDA,THRISSUR DISTRICT,PIN-680121

     3       STATE OF KERALA
             DEPARTMENT OF EDUCATION,GOVERNMENT
             SECRETARIAT,THIRUVANATHAPURAM,PIN-695001
             REPRESENTED BY ITS SECRETARY


OTHER PRESENT:

             SMT.NISHA BOSE- SR. G.P.


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12295 OF 2021

                                   2

                             JUDGMENT

It is submitted by the learned counsel for the petitioner

that the petitioner's child has been issued with a transfer

certificate. The said submission is recorded. Noting survives

for consideration in the writ petition. The writ petition is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE bng/02.07.2021 WP(C) NO. 12295 OF 2021

APPENDIX OF CON.CASE(C) 922/2021

PETITIONER EXHIBIT

EXHIBIT P1 A TRUE COPY OF THE ONLINE APPLICATION DOWNLOADED FROM THE WEBSITE , DATED 30.05.2021.

EXHIBIT P2 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT, DATED 04.06.2021.