Dr.Thanuja K vs Dr. Jobby K Jose
2021 Latest Caselaw 13643 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                     CON.CASE(C) NO. 858 OF 2021
 AGAINST THE ORDER/JUDGMENT IN WP(C) 9478/2021 OF HIGH COURT OF
                          KERALA, ERNAKULAM
PETITIONER/PETITIONER IN WP(C) :-

             DR.THANUJA K., AGED 53 YEARS
             D/O.ANANDAN K.V., ASSOCIATE PROFESSOR,
             KEYI SAHIB TRAINING COLLEGE, KARIMBAM, TALIPARAMBA,
             KANNUR DISTRICT, RESIDING AT 'SOPANAM,', DURGA ROAD,
             PALLIKUNNU, KANNUR DISTRICT, PIN - 670 142.

             BY ADV M.V.AMARESAN(A-490)-10489



RESPONDENT/RESPONDENT No.1 IN WP(C) :-

             DR. JOBBY K JOSE
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             DIRECTOR, RESEARCH DIRECTORATE, KANNUR UNIVERSITY,
             CIVIL STATION, P.O.THAVAKKARA, KANNUR, PIN - 670 002.

             BY ADV. SRI.M.SASINDRAN


THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON   01.07.2021,   THE   COURT   ON    THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 CON.CASE(C) NO. 858 OF 2021

                               -: 2 :-


                              JUDGMENT

The learned counsel for the petitioner submits that the

directions contained in the judgment have been complied with and a

reply has been received. The Contempt of Court Case is, accordingly,

closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/2.7.2021 CON.CASE(C) NO. 858 OF 2021

APPENDIX OF CON.CASE(C) 858/2021

PETITIONER ANNEXURE

ANNEXURE 1 TRUE COPY OF THE JUDGMENT DATED 9.4.2021 IN W.P.(C) NO.9478/21 PASSED BY THIS HON'BLE COURT.

ANNEXURE 2 TRUE COPY OF COVERING LETTER DATED 23.4.2021 SEND BY THE PETITIONER TO THE RESPONDENT.

ANNEXURE 2(a) TRUE COPY OF ACKNOWLEDGMENT CARD RECEIVED ANNEXURE -2 BY THE RESPONDENT DATED 26.4.2021.