John Thomas vs The Station House Officer
2021 Latest Caselaw 13571 Ker

WP(C) NO. 26234 OF 2019               1



                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
          THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                           WP(C) NO. 26234 OF 2019
PETITIONER/S:

              JOHN THOMAS
              MEMBER AND CANDIDATE, MANEED SERVICE CO-OPERATIVE BANK
              LIMITED NO.E-59, MANEED P.O., PIRAVOM, ERNAKULAM
              DISTRICT, RESIDING AT KUZHIKATTUKUZHI HOUSE,
              EZHAKKARANAD SOUTH P.O., PUTHENCRUZE VIA, ERNAKULAM
              DISTRICT-682 308.

               BY ADVS.
               GEORGE POONTHOTTAM (SR.)
               NISHA GEORGE

RESPONDENT/S:

      1        THE STATION HOUSE OFFICER
               PIRAVOM POLICE STATION, PIRAVOM P.O., ERNAKULAM
               DISTRICT-686 664.

      2        THE RETURNING OFFICER,
               THE MANEED SERVICE CO-OPERATIVE BANK LIMITED NO.E-59,
               MANEED P.O., PIRAVOM, ERNAKULAM DISTRICT, PIN CODE-686
               664.

      3        THE MANEED SERVICE CO-OPERATIVE BANK LIMITED NO.E-59,
               MANEED P.O., PIRAVOM, ERNAKULAM DISTRICT, PIN CODE-686
               664, REPRESENTED BY ITS SECRETARY.

      4        A.D.GOPI,
               MEMBER AND CANDIDATE, THE MANEED SERVICE CO-OPERATIVE
               BANK LIMITED NO.E-59, MANEED P.O., PIRAVOM, ERNAKULAM
               DISTRICT, PIN CODE-686 664, RESIDING AT ANNANKUZHIYIL
               HOUSE, NECHOOR P.O., PIRAVOM, ERNAKULAM DISTRICT, PIN
               COPDE-686 664.

               BY ADVS.
               SRI.M.PAUL VARGHESE
               SRI.M.M.MONAYE
               SMT.BINCY JOSE

OTHER PRESENT:

           SRI.N.B.SUNIL NATH, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26234 OF 2019               2




                        P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                       W.P.(C.) No.26234 of 2019
                      --------------------------------------
                  Dated this the 1st day of July, 2021


                                JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 26234/2019

PETITIONER ANNEXURE

EXHIBIT P1 TRUE COPY OF THE ELECTION NOTIFICATION PUBLISHED IN MALAYALA MANORAMA DAILY DATED 27.08.2019.

EXHIBIT P2 TRUE COPY OF THE COMPLAINT DATED 30.09.2019 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE ACKNOWLEDGEMENT ISSUED BY THE 1ST RESPONDENT DATED 30.09.2019.

EXHIBIT P4 TRUE COPY OF THE NOTIFICATION PUBLISHED MALAYALA MANORAMA DAILY DATED26.10.2019 RESCHEDULING THE ELECTION OF THE 3RD RESPONDENT BANK.