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Chandragiri Construction Co. Pvt ... vs The Superintending Engineer
2021 Latest Caselaw 990 Ker

Citation : 2021 Latest Caselaw 990 Ker
Judgement Date : 11 January, 2021

Kerala High Court
Chandragiri Construction Co. Pvt ... vs The Superintending Engineer on 11 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

             THE HONOURABLE MR. JUSTICE SATHISH NINAN

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                        OP(C).No.1762 OF 2020

                 OS 55/2016 OF SUB COURT, KANNUR

                               ......


PETITIONER/DEFENDANT:

             CHANDRAGIRI CONSTRUCTION CO. PVT LTD.,
             REPRESENTED BY ITS DIRECTOR, P.O. THEKKIL,
             KASARAGODE, KERALA-671541.

             BY ADVS.
             SRI.SHASHANK DEVAN
             SRI.ADARSH KUMAR

RESPONDENT/PLAINTIFF:

             THE SUPERINTENDING ENGINEER,
             IRRIGATION DEPARTMENT, PROJECT CIRCLE, KANNUR, KANNUR
             DISTRICT-670001.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 11.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     SATHISH NINAN, J.
           ==================
                O. P. (C) No.1762 of 2020
           ==================
          Dated this the 11th day of January, 2021

                             JUDGMENT

All that the petitioner seeks for is an

expeditious disposal of OS 55/2016 pending on the files of the Sub Court, Kannur.

2. The report called for through the Registry

indicates that the suit presently stands posted for

Commissioner's Report.

In the circumstances, this original petition is

disposed of directing the Sub Court, Kannur to

expedite the proceedings and to make every

endeavour to have the suit OS 55/2016 tried and

disposed of as expeditiously, and preferably before

the court closes for Christmas vacation 2021.

SATHISH NINAN JUDGE

kns/-

OP(C).No.1762 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE PLAINT FILED BY THE RESPONDENT IN OS NO.55/2016 PENDING ON THE FILES OF THE SUB COURT, KANNUR.

EXHIBIT P2 A TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE PETITIONER IN OS NO.55/2016 PENDING ON THE FILES OF THE SUB COURT, KANNUR.

EXHIBIT P3 A TRUE COPY OF THE HISTORY OF THE CASE HEARING GERMANE TO OS NO.55/2016 PENDING BEFORE THE SUB COURT, KANNUR.

........

 
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