Dileep Mathew Kollamula vs Dr. Vishwas Mehta
2021 Latest Caselaw 827 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                 THE HONOURABLE MR.JUSTICE V.G.ARUN

     FRIDAY, THE 08TH DAY OF JANUARY 2021 / 18TH POUSHA, 1942

         Con.Case(C).No.1801 OF 2020 IN WP(C). 26438/2019

AGAINST THE JUDGMENT IN WP(C) NO.26438/2019(D) DATED 16.09.2020 OF
                       HIGH COURT OF KERALA


PETITIONER/PETITIONER:

             DILEEP MATHEW KOLLAMULA
             AGED 44 YEARS, S/O MATHEW,
             KIZHAKKEMURI HOUSE, MUKKOTTUTHARA PO,
             KOLLAMULA, KOTTAYAM, PIN-686510.

             BY ADVS.
             SRI.B.PRAMOD
             SMT.NAMITHA JYOTHISH

RESPONDENT/RESPONDENT NO.1:

             DR. VISHWAS MEHTA
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PEITIONER),
             THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
             SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001.


OTHER PRESENT:

             SR.PP.C.S.HRITHWIK AND
             SR.PP.SUMAN CHAKRAVARTHY FOR DGP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.1801/2020                    2
IN WP(C) No. 26438/2019



                                   JUDGMENT

The learned Public Prosecutor submits, on

instructions, that direction in the judgment has been

complied with by issuing an order dated 08.11.2020,

rejecting the request for sanction.

The submission is recorded and the contempt of

court case is closed, without prejudice to the

petitioner's right to challenge the order.

Sd/-

V.G.ARUN JUDGE Skk//080120 21

IN WP(C) No. 26438/2019

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE I A CERTIFIED COPY OF THE JUDGMENT DATED 16.09.2020 IN WPC NO.26438/2019.

ANNEXURE-II A TRUE COPY OF THE LETTER DATED 26.09.2020.

ANNEXURE-III A TRUE COPY OF THE POSTAL ACKNOWLEDGMENT CARD SHOWING IN THE RECEIPT OF THE CERTIFIED COPY OF THE JUDGMENT BY THE RESPONDENT ON 01.10.2020.

RESPONDENTS' EXHIBITS: NIL