Rajesh vs Rekha
2021 Latest Caselaw 820 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

              THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                  &

                THE HONOURABLE MRS. JUSTICE M.R.ANITHA

     FRIDAY, THE 08TH DAY OF JANUARY 2021 / 18TH POUSHA, 1942

                        OP (FC).No.334 OF 2020

  AGAINST THE ORDER IN OP 493/2019 OF FAMILY COURT, OTTAPPALAM


PETITIONER:

              RAJESH
              AGED 42 YEARS
              S/O.CHANDRAGUPTAN, ACHARATH HOUSE, KANJIRAPUZHA P.O.,
              MANNARKKAD TALUK, PALAKKAD DISTRICT-678591.

              BY ADV. SRI.A.HAROON RASHEED

RESPONDENT:

              REKHA
              AGED 31 YEARS
              D/O.GOPALAKRISHNA GUPTHAN, MATHILINGAL HOUSE, PALODE
              P.O., MANNARKKAD TALUK, PALAKKAD DISTRICT-678583.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD            ON
08.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P. {FC} No.334 of 2020

                                -2-


                 K. Vinod Chandran & M.R Anitha, JJ.
                -------------------------------------
                      O.P. {FC} No.334 of 2020
                 ------------------------------------
              Dated, this the 08th day of January, 2021

                            JUDGMENT

Vinod Chandran, J.

The petitioner is before this Court seeking early

disposal of original petition filed before the Family Court

Ottapalam in the year 2019, for divorce. The ground raised

by the petitioner is that the respondent is paralyzed and is

unable to look after his children. Both the minor children

are in his custody and he has only his aged parents. His

contention is that he has to get married immediately. We do

not think that the same is a valid ground and no positive

direction can be issued. The original petition is dismissed

inlimine.

Sd/-

K.VINOD CHANDRAN JUDGE

Sd/-

M.R ANITHA JUDGE jma O.P. {FC} No.334 of 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF O.P.NO.493/2020, ON THE FILES OF FAMILY COURT, OTTAPALAM.