Samuel George vs Sajeev
2021 Latest Caselaw 819 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

     FRIDAY, THE 08TH DAY OF JANUARY 2021 / 18TH POUSHA, 1942

                      Crl.MC.No.4966 OF 2014

  AGAINST THE ORDER/JUDGMENT IN OPCR 77/2014 DATED 30-07-2014 OF
                       HIGH COURT OF KERALA

 AGAINST THE ORDER/JUDGMENT IN CC 977/2013 OF JUDICIAL MAGISTRATE
                  OF FIRST CLASS -I,KOTTARAKKARA


PETITIONER/ACCUSED:

             SAMUEL GEORGE
             PROPRIETOR, GEORGE CASHEW FACTORY, MALIEKKAL BUNGLOW,
             ANDOOR MURI, VALAKOM VILLAGE, KOTTARAKKARA.

             BY ADV. SRI.T.M.ABDUL LATHEEF

RESPONDENT/COMPLAINANT & STATE:

      1      SAJEEV
             S/O.RAGHUNATHAN, REGHU MANDIRAM, PUNUKANDOOR MURI,
             ELAMPALOOR VILLAGE, KOLLAM DISTRICT. 691 001.

      2      STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
             KERALA, ERNAKULAM.

             R1 BY ADV. SMT.M.S.KIRAN


             SRI.SANTOSH PETER, SR.PP

     THIS CRIMINAL MISC. CASE HAVING BEEN FINALLY HEARD            ON
08.01.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Crl.MC.No.4966 OF 2014

                               2




                            ORDER

Dated this the 8th day of January 2021

There is no representation for the petitioner.

Therefore, this Crl.M.C is dismissed for non

prosecution.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM Crl.MC.No.4966 OF 2014

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A-1 ANNEXURE A1- TRUE COPY OF THE ORDER DATED 13.08.2010 PASSED BY THIS HONOURABLE COURT IN CRL.M.A.NO.7383 OF 2010 IN CRL.R.P.NO.2712 OF 2007.

ANNEXURE A-2 ANNEXURE A2- TRUE COPY OF THE ORDER DATED 24.03.2011 PASSED BY THIS HONOURABLE COURT IN CRL.R.P.NO.313/2008.

ANNEXURE A-3 ANNEXURE A3- TRUE COPY OF THE ORDER DATED 30.07.2014 PASSED BY THIS HONOURABLE COURT IN I.A.NO.9438 OF 2014 IN O.P.(CRL.)NO.77 OF 2014.

RESPONDENTS' EXHIBITS:NIL

//TRUE COPY//

PA TO JUDGE