Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

A.C.Rekha vs The Director Of Public ...
2021 Latest Caselaw 3394 Ker

Citation : 2021 Latest Caselaw 3394 Ker
Judgement Date : 29 January, 2021

Kerala High Court
A.C.Rekha vs The Director Of Public ... on 29 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

      FRIDAY, THE 29TH DAY OF JANUARY 2021 / 9TH MAGHA, 1942

                      WP(C).No.29507 OF 2012(K)


PETITIONER:

               A.C.REKHA, H.S.A.,
               KOODALI HIHGER SECONDARY SCHOOL,
               KOODALI, 670592, KANNUR DIST

               BY ADV. SRI.M.VIJAYAKUMAR

RESPONDENTS:

      1        THE DIRECTOR OF PUBLIC INSTRUCTIONS
               THIRUVANANTHAPURAM-695001

      2        THE DISTRICT EDUCATIONAL OFFICER
               THALASSERY-670101

      3        THE MANAGER
               KOODALI HIGHER SECONDARY SCHOOL,
               KOODALI 670592,KANNUR DIST

               BY ADVS.
               SRI.R.RAJASEKHARAN PILLAI
               SMT.SABINA JAYAN
               SRI. P.M.MANOJ - SR.GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
29.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 29507/12
                                    2




                             JUDGMENT

The learned counsel for the petitioner -

Sri.S.M.Vijayakumar, submits that no further

reliefs are required in this Writ Petition

since the petitioner's probation has already

been declared.

This Writ Petition is, therefore, closed.

Sd/-

                                         DEVAN RAMACHANDRAN
       RR                                           JUDGE
 WPC 29507/12



                           APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE REPRESENTATION TO THE DISTRICT EDUCATIONAL OFFICER DATED 8.5.2011

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION TO THE DISTRICT EDUCATIONAL OFFICER DATED 2.8.2011

EXHIBIT P3 TRUE COPY OF THE REPRESENTATION TO THE MANAGER DATED 3.1.2012

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION TO THE DISTRICT EDUCATIONAL OFFICER DATED 27.1.2012

EXHIBIT P5 TRUE COPY OF THE JUDGMENT IN WPC NO 14134/12 DATED 19.6.2012

EXHIBIT P6 TRUE COPY OF THE ORDER OF THE 2ND RESPONDENT DATED 7.8.2012

EXHIBIT P7 TRUE COPY OF THE REPRESENTATION DATED 7.9.2012

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter