Citation : 2021 Latest Caselaw 3328 Ker
Judgement Date : 29 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 29TH DAY OF JANUARY 2021 / 9TH MAGHA, 1942
WP(C).No.6912 OF 2020(L)
PETITIONER:
GOVT.SECURITY PRESSES AND MINTS PENSIONERS
ASSOCIATION
SOUTHERN REGIONAL UNIT, REPRESENTED BY ITS SECRETARY,
MRS.ARHANA SURESH.S., AGED 51 YEARS, W/O.LATE
SHRI.SURESH.S., EX.UDC, R/O. MONEY VIHAR, INDIRA
NAGAR, 2ND STREET, PALAKKAD, KERALA, PIN-695 581. AND
105 MEMBERS OF THE ASSOCIATION AS PER LIST ATTACHED.
BY ADVS.
SRI.K.P.S.SURESH
SRI.VARGHESE JOHN
RESPONDENTS:
1 THE SECRETARY TO GOVT. OF INDIA
MINISTRY OF FINANCE, DEPARTMENT OF ECONOMIC AFFAIRS,
NORTH BLOCK, NEW DELHI-110 001.
2 THE SECRETARY TO GOVERNMENT OF INDIA,
DEPARTMENT OF PERSONNEL AND TRAINING, NORTH BLOCK,
NEW DELHI, PIN-110 001.
3 THE CORPORATE MANAGING DIRECTOR,
SECURITY PRINTING AND MINTING CORPORATION OF INDIA
LIMITED, 16TH FLOOR, JAWAYAR VYAPAR BHAVAN, JANPATH,
NEW DELHI-110 001.
4 THE GEENRAL MANAGER,
BANK NOTE PRESS, DEWAS, MADHYA PRADESH-455 001.
R1-2 BY ADV. SHRI.P.VIJAYAKUMAR, ASG OF INDIA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.6912 OF 2020(L)
2
JUDGMENT
Dated this the 29th day of January 2021
It is submitted by the learned counsel for the petitioner that
this writ petition is not pressed.
Accordingly, this writ petition is dismissed as not pressed.
Sd/-
ANU SIVARAMAN JUDGE SVP WP(C).No.6912 OF 2020(L)
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF OM NO.35034/1/97-ESTT (D) DATED 09.08.1999.
EXHIBIT P2 T/COPY OF GAZETTE NOTIFICATION DATED 29.08.2008 IMPLEMENTATION OF 6 CPC- FIRST 5 PAGES ONLY.
EXHIBIT P3 T/COPY OF OM NO.35034/3/2008-ESTT(D) DATED 19.05.2009-INTROUCTION OF MACP WEF 01.01.2008.
EXHIBIT P4 NIL.
EXHIBIT P4 A BNP/E/63/99 DATED 26.07.2009 WITH
ENGLISH TRANSLATION.
EXHIBIT P4 B BNP/E/122/99 DATED 07.08.2010 WITH
ENGLISH TRANSLATION.
EXHIBIT P4 (C1 & BNP/E/63/99 DATED 20.08.2010 &
C2) BNP/E/63/99 DATED 20.08.2010 WITH
ENGLISH TRANSLATION.
EXHIBIT P4 D BNP/E/62/99 DATED 12.07.2000 WITH
ENGLISH TRANSLATION.
EXHIBIT P4 E BNP/E/122/2009-1 DATED 20.03.2010 WITH
ENGLISH TRANSLATION.
EXHIBIT P4 F BNP/E/63/99 DATED 13.04.2011 WITH
ENGLISH TRANSLATION.
EXHIBIT P4 G BNP/HR/26/2013-14 DATED 26.05.2015
WITH ENGLISH TRANSLATION.
EXHIBIT P4 H BNP/E/63/99 DATED 20.08.2010 WITH
ENGLISH TRANSLATION.
EXHIBIT P4 I BNP/E/121/2009-1 DATED 01.07.2013 WITH
ENGLISH TRANSLATION.
EXHIBIT P4 J BNP/E/63/99 DATED 01.10.2010 WITH
ENGLISH TRANSLATION.
EXHIBIT P4 K BNP/E/123/2009 DATED 30.07.2009 WITH
ENGLISH TRANSLATION.
WP(C).No.6912 OF 2020(L)
EXHIBIT P4 L BNP/E/65/99 DATED 10.12.2009 WITH
ENGLISH TRANSLATION.
EXHIBIT P4 M BNP/E/121/2009 DATED 10.10.2010 WITH
ENGLISH TRANSLATION.
EXHIBIT P4 N BNP/HR/15/2015 DATED 05.01.2018 WITH
ENGLISH TRANSLATION.
EXHIBIT P4 O F.NO.1/5/2007/CY-1(SPP) DATED
13.09.2011 WITH ENGLISH TRANSLATION.
EXHIBIT P4 P BNP/HR/2013-14 DATED 26.05.2015 WITH ENGLISH TRANSLATION.
EXHIBIT P4 Q BNP/C/80/79 DATED 03.02.2005 WITH ENGLISH TRANSLATION.
EXHIBIT P5 LIST OF PETITIONERS/MACP ORDERS.
EXHIBIT P6 T/COPY OF HON'BLE SUPREME COURT ORDER IN CIVIL APPEAL DY.NO.3744 OF 2016 DATED 08.02.2017.
EXHIBIT P7 NIL.
EXHIBIT P7 A REPRESENTATION DATED 30.10.2019.
EXHIBIT P7 B REPRESENTATION DATED 15.10.2019.
EXHIBIT P7 C REPRESENTATION DATED 27.05.2019.
EXHIBIT P7 D REPRESENTATION DATED 19.04.2019.
EXHIBIT P8 IMPUGNED ORDER REPLY FROM MIN. OF
FINANCE VIDE F.NO.1/2/2019-SPMC DATED 21.06.2019.
EXHIBIT P9 AUTHORISATION ISSUED TO SOUTHERN REGIONAL UNIT DATED 01.01.2020.
EXHIBIT P10 IESM LETTER ADDRESSED TO FORMER PRIMER MINISTER FOR SEPARATE PAY COMMISSION FOR DEFENCE DATED 28.09.2013.
EXHIBIT P11 NIL.
EXHIBIT P11 A MOF RESOLUTION NO.16.05.2017-7CPC PAY
MATRIX FOR CIVILIAN EMPLOYEES.
EXHIBIT P11 B MOD RESOLUTION NO.1(6)/2016/D(PAY/SERVICES) DATED WP(C).No.6912 OF 2020(L)
22.06.2017-7 CPC PAY MATRIX FOR DEFENCE EMPLOYEES.
EXHIBIT P12 HON'BLE HIGH COURT, MUMBAI JUDGMENT IN WP 1763/2013, M.P.JOSEPH VS. UOL & ORDERS DATED 15.10.2018.
EXHIBIT P13 HON'BLE HIGH COURT, DELHI ORDER IN WPC 3549/2018, SUNIL KUMAR TYAGI VS. UOL AND ANOTHER DATED 01.05.2019.
EXHIBIT P14 HON'BLE HIGH COURT, DELHI DECISION IN WPC 4760/2018 , R.K.SHARMA VS.UOL & ORS DATED 13.11.2018.
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