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M/S. K. Link Health Care vs The Assistant Commissioner
2021 Latest Caselaw 3167 Ker

Citation : 2021 Latest Caselaw 3167 Ker
Judgement Date : 28 January, 2021

Kerala High Court
M/S. K. Link Health Care vs The Assistant Commissioner on 28 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

     THURSDAY, THE 28TH DAY OF JANUARY 2021 / 8TH MAGHA, 1942

                      WP(C).No.10867 OF 2017(G)


PETITIONER:

               M/S. K. LINK HEALTH CARE
               TEJUS SHOPPING COMPLEX, THAMMANAM ROAD, PALARIVATTOM
               COCHIN -682 025 (HEAD OFFICE: DOOR NO.103A, 7TH
               FLOOR, 'NAVIN'S PRESIDIUM', NELSON MANICKAM ROAD,
               AMINJIKARAI, CHENNAI-600 029, REPRESENTED BY ITS
               BRANCH MANAGER, SHRI SUNIL G.P.

               BY ADVS.
               SRI.T.M.SREEDHARAN (SR.)
               SMT.DIVYA RAVINDRAN
               SMT.MERLIN MANSY
               SRI.V.P.NARAYANAN
               SMT.VANDANA MENON

RESPONDENTS:

      1        THE ASSISTANT COMMISSIONER
               DEPARTMENT OF COMMERCIL TAXES, SPECIAL CIRCLE -III,
               COMMERCIAL TAXES COMPLEX, ERNAKULAM, KOCHI - 682 025.

      2        THE STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM -695 001.

               R1 BY GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD         ON
28.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.10867 OF 2017(G)

                                         2

                                   JUDGMENT

Dated this the 28th day of January 2021

Learned counsel for the petitioner on instructions seeks

permission to withdraw the petition. The petitioner has also filed

memo for withdrawal of the petition.

The petition is accordingly dismissed as withdrawn.

SD/-

                                                      A.M.BADAR
Nsd                                                    JUDGE
//true copy//
PA to Judge

WP(C).No.10867 OF 2017(G)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTICE NO.32071307275/2009-2010 DATED 02.02.2017 ISSUED BY THE 1ST RESPONDENT FOR THE ASST. YEAR 2009-10

EXHIBIT P2 TRUE COPY OF THE NOTICE NO.32071307275/2010-11 DATED 28.02.2017 ISSUED BY THE 1ST RESPONDENT FOR THE ASST. YEAR 2010-11

EXHIBIT P3 TRUE COPY OF THE REPLY DATED 20.3.2017 SUBMITTED BY THE PETITIONER TO THE FIRST RESPONDENT FOR THE ASST. YEAR 2009-10

EXHIBIT P4 TRUE COPY OF THE REPLY DATED 20.3.2017 SUBMITTED BY THE PETITIONER TO THE FIRST RESPONDENT FOR THE ASST. YEAR 2009-10

 
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