Reji Abraham vs Suresh Kumar
2021 Latest Caselaw 3012 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

    WEDNESDAY, THE 27TH DAY OF JANUARY 2021 / 7TH MAGHA, 1942

         Con.Case(C).No.2019 OF 2020 IN WP(C). 1871/2020

   AGAINST THE JUDGMENT IN WP(C)NO.1871/2020(H) DATED 19.02.2020
                                  ----


PETITIONER/S:

                REJI ABRAHAM, AGED 55 YEARS,
                S/O.ABRAHAM, PAZHAYATHURUTHEL HOUSE, PUTHUPALLY,
                ERAVINALLOOR P.O., KOTTAYAM - 686 011.

                BY ADVS.
                SRI.PHILIP T.VARGHESE
                SRI.THOMAS T.VARGHESE
                SMT.ACHU SUBHA ABRAHAM
                SMT.V.T.LITHA
                SMT.K.R.MONISHA
                SMT.SHRUTHI SARA JACOB

RESPONDENT/S:

                SURESH KUMAR,
                FATHERS NAME NOT KNOWN TO THE PETITIONER, AGED ABOUT
                50 YEARS, TAHSILDAR (LAND RECORDS), TALUK OFFICE,
                KONNI, PATHANAMTHITTA - 686 691.

                BY SENIOR GOVERNMENT PLEADER, SRI.S GOPINATHAN


THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD ON
27.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.2019/2020        2




                           JUDGMENT

Dated this the 27th day of January 2021

The learned Government Pleader submits that an

order has been passed pursuant to the directions in the

judgment in W.P.(C) No.1871/2020 dated 19.02.2020. The

said submission is recorded.

Accordingly, the Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

ln

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.1871/2020 DATED 19/02/2020.

ANNEXURE A2 TRUE COPY OF THE LETTER SUBMITTED BY THE 1ST PETITIONER TO THE RESPONDENT DATED 02/03/2020.

ANNEXURE A3 TRUE COPY OF THE REPORT OF THE HEAD SURVEYOR, TALUK OFFICE, KONNI DATED 04/10/2017.

ANNEXURE A4 TRUE COPY OF THE LAWYER'S NOTICE ISSUED BY THE PETITIONER DATED 20/07/2020.

ANNEXURE A5 TRUE COPY OF THE LETTER ISSUED BY THE RESPONDENT DATED 23/07/2020. RESPONDENT'S EXHIBITS:NIL.

//TRUE COPY//

P.A.TO JUDGE