Jerin Thomas vs The Mahatma Gandhi University
2021 Latest Caselaw 2933 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

  WEDNESDAY, THE 27TH DAY OF JANUARY 2021 / 7TH MAGHA, 1942

                   WP(C).No.1886 OF 2021(I)


PETITIONERS :-

      1     JERIN THOMAS
            S/O.C.V. TOMAS, CHETTIYARATHU HOUSE,
            ARAKKULAM P.O., ARAKKULAM, PIN - 685 591

      2     ANNU CYRIAC
            D/O.CYRIAC V. ABRAHAM, VARIYAMARUTHUNKAL HOUSE,
            ELEMDESOM P.O., THODUPUZHA, PIN - 685 588

      3     JOICY SEBASTIAN
            D/O.SEBASTIAN K.J., KAKKANATTU HOUSE,
            AVOLI P.O., MUVATTUPUZHA, PIN - 686 670

      4     ARUNDHATHI K SHAJI
            D/O.SHAJI K.N., KAKKARASERIL HOUSE,
            KOOVAKANDAM P.O., METHOTTY, PIN - 685 588

            BY ADV. SRI.DOMSON J.VATTAKUZHY


RESPONDENTS :-

      1     THE MAHATMA GANDHI UNIVERSITY
            PRIYADARSHINI HILLS, KOTTAYAM - 686 560,
            REP. BY ITS REGISTRAR.

      2     THE CONTROLLER OF EXAMINATIONS
            MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS,
            KOTTAYAM - 686 560

            BY SRI.ASHOK M. CHERIAN, SC, MGU


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.1886 OF 2021(I)

                                -: 2 :-


                             JUDGMENT

Dated this the 27th day of January 2021

It is submitted by the learned Standing Counsel appearing for

the University, on instructions, that the results of the petitioners'

revaluation will be declared on or before 9.2.2021. The said

submission is recorded. The writ petition is closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/29.1.2021 WP(C).No.1886 OF 2021(I)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE REVALUATION APPLICATION SUBMITTED BY THE 1ST PETITIONER BEFORE THE UNIVERSITY ON 28.11.2020

EXHIBIT P2 TRUE COPY OF THE E-RECEIPT OF THE REVALUATION APPLICATION SUBMITTED BY THE 2ND PETITIONER BEFORE THE UNIVERSITY ON 5.12.2020

EXHIBIT P3 TRUE COPY OF THE E-RECEIPT OF THE REVALUATION APPLICATION SUBMITTED BY THE 3RD PETITIONER BEFORE THE UNIVERSITY ON 29.11.2020

EXHIBIT P4 TRUE COPY OF THE E-RECEIPT OF THE REVALUATION APPLICATION SUBMITTED BY THE 4TH PETITIONER BEFORE THE UNIVERSITY ON 28.11.2020

EXHIBIT P5 A TRUE COPY OF THE JUDGMENT DATED 12.11.2019 IN WPC NO.28342/2019 OF THIS HON'BLE COURT.

//TRUE COPY//

P.A. TO JUDGE