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Sainul Abeedheen vs Hussain
2021 Latest Caselaw 2820 Ker

Citation : 2021 Latest Caselaw 2820 Ker
Judgement Date : 25 January, 2021

Kerala High Court
Sainul Abeedheen vs Hussain on 25 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                &

               THE HONOURABLE MR. JUSTICE T.R.RAVI

      MONDAY, THE 25TH DAY OF JANUARY 2021 / 5TH MAGHA, 1942

                      OP (FC).No.11 OF 2021

      [ OP NO.402/2019 ON THE FILE OF FAMILY COURT, TIRUR ]


PETITIONERS/PETITIONERS:

      1      SAINUL ABEEDHEEN
             AGED 30 YEARS
             S/O.ABDUL KHADER, KUNNATHUMPADIKKAL HOUSE, CHERUSHOLA
             P.O., EDARIKKOD, MALAPPURAM 676 510

      2      JAMEELA
             W/O.ABDUL KHADER, KUNNATHUMPADIKKAL HOUSE, CHERUSHOLA
             P.O., EDARIKKOD, MALAPPURAM 676 510

             BY ADV. SRI.P.C.ANIL KUMAR

RESPONDENTS/RESPONDENTS:

      1      HUSSAIN
             AGED 55 YEARS
             S/O.MUHAMMED KUTTY HAJI, PERUMKUZHIYIL HOUSE, KURUKA
             PO, VALAVANNUR, TIRUR, MALAPPURAM 676 551

      2      AYISHUMMU
             AGED 50 YEARS
             W/O.HUSSAIN, PERUMKUZHIYIL HOUSE, KURUKA PO,
             VALAVANNUR, TIRUR, MALAPPURAM 676 551


     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION         ON
25.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(F.C.)No.11 of 2021           2


                             JUDGMENT

Dated this the 25th day of January 2021 ..

A.Muhamed Mustaque, J.

This Original Petition is filed for expeditious

disposal of O.P.No.402 of 2019 on the file of the

Family Court, Tirur.

2. Based on the order of this Court on

14.1.2021, the Family Court, Tirur submitted a report

in which it is stated that O.P.No.402 of 2019 can be

disposed of within four months.

Recording the report, 'four months' time is

granted to dispose of O.P.No.402 of 2019.

This Original Petition is, accordingly, disposed

of.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

T.R.RAVI

JUDGE

pkk

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE PHOTO COPY OF THE BIRTH REGISTRATION CERTIFICATE NO.8972/2018 DATED 21.12.2018

EXHIBIT P2 DEATH REGISTRATION CERTIFICATE NO. DATED 938/2018 DATED 21.12.2018

EXHIBIT P3 TRUE COPY OF OP 402/2019 FILED BEFORE THE FAMILY COURT, TIRUR

EXHIBIT P4 TRUE PHOTO COPY OF THE INTERIM CUSTODY APPLICATION FILED BEFORE THE HON'BLE FAMILY COURT, TIRUR

//TRUE COPY//

SD/-

P.S. TO JUDGE

 
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