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Dr.M.K Ravi Varma vs The Union Of India
2021 Latest Caselaw 2759 Ker

Citation : 2021 Latest Caselaw 2759 Ker
Judgement Date : 25 January, 2021

Kerala High Court
Dr.M.K Ravi Varma vs The Union Of India on 25 January, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                 THE HONOURABLE MR. JUSTICE AMIT RAWAL

      MONDAY, THE 25TH DAY OF JANUARY 2021 / 5TH MAGHA, 1942

                       WP(C).No.31674 OF 2013(H)


PETITIONER/S:

                DR.M.K RAVI VARMA
                ASSISTANT PROFESSOR OF PHYSICS, DEPARTMENT OF
                PHYSICS, NATIONAL INSTITUTE OF TECHNOLOGY,
                CALICUT-673601.

                BY ADVS.
                SMT.DENNIS VARGHESE
                SMT.B.BINDU

RESPONDENT/S:

      1         THE UNION OF INDIA
                REPRESENTED BY ITS SECRETARY, MINISTRY OF HUMAN
                RESOURCES, SASTHRI BHAVAN, NEW DELHI-110001.

      2         THE NATIONAL INSTITUTE OF TECHNOLOGY
                CALICUT, REPRESENTED BY ITS REGISTRAR, NATIONAL
                INSTITUTE OF TECHNOLOGY, CALICUT-673601.

      3         THE REGISTRAR
                NATIONAL INSTITUTE OF TECHNOLOGY, NIT CAMPUS, CALICUT
                POST, CALICUT-673601.

      4         THE DIRECTOR
                NATIONAL INSTITUTE OF TECHNOLOGY, NIT CAMPUS, CALICUT
                POST, CALICUT-673601.

                R1 BY ASSISTANT SOLICITOR GENERAL
                R1-2 BY ADV. SRI.MILLU DANDAPANI

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD          ON
25.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.31674 OF 2013(H)

                                  2




                            JUDGMENT

Dated this the 25th day of January 2021

The learned Counsel for the petitioner submits that

due to subsequent events, the cause of action does not

survive. The writ petition is therefore dismissed as

infructuous.

Sd/-

                                      AMIT RAWAL

  sab                                    JUDGE

WP(C).No.31674 OF 2013(H)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 EXHIBIT-P1: TRUE COPY OF THE PROCEEDINGS DATED 8.1.2010 OF THE 2ND RESPONDENT.

EXHIBIT P2 EXHIBIT-P2: TRUE COPY OF THE INFORMATION OBTAINED UNDER THE RIGHT TO INFORMATION ACT DATED 23.2.2012.

EXHIBIT P3 EXHIBIT-P3: TRUE COPY OF MINUTES OF THE 24TH MEETING OF THE BOARD OF GOVERNORS OF THE NATIONAL INSTITUTE OF TECHNOLOGY DATED 22.10.2013.

EXHIBIT P4 EXHIBIT-P4: TRUE COPY OF THE NORMS OF 4-TIER CADRE STRUCTURE OF FACULTY POSTING OF NATIONAL INSTITUTE OF TECHNOLOGY.

EXHIBIT P5 EXHIBIT-P5: TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT DATED 10.12.2013.

 
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