Chandrika.T vs A.Shajahan
2021 Latest Caselaw 2642 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                   &

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

      FRIDAY, THE 22ND DAY OF JANUARY 2021 / 2ND MAGHA, 1942

          Con.Case(C).No.1806 OF 2020 IN OP(KAT). 411/2014

  AGAINST THE JUDGMENT IN OP(KAT) 411/2014(Z) DATED 2-12-2019 OF
                       HIGH COURT OF KERALA


PETITIONER/S:

                CHANDRIKA.T
                W/O M K RAVEENDRAN NAIR, 14/35, INDRAJA, INDIRA
                NAGAR, CHITTUR COLLEGE PO,
                PALAKKAD DISTRICT-678104.

                BY ADV. SRI.K.MOHANAKANNAN

RESPONDENT/S:

      1         A.SHAJAHAN
                AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
                WORKING AS SECRETARY, GENERAL EDUCATION DEPARTMENT,
                SECRETARIAT, THIRUVANANTHAPURAM-695001.

      2         SRI JEEVAN BABY K
                AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
                WORKING AS DIRECTOR GENERAL OF EDUCATION, OFFICE OF
                THE DIRECTOR OF PUBLIC INSTRUCTION, DPI JUNCTION,
                JAGATHY,
                THYCAD P O, THIRUVANANTHAPURAM-695014.

      3         SRI N V MATHACHAN
                AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
                WORKING AS ACCOUNTANT GENERAL AUDIT AND ACCOUNTS
                DEPARTMENT, OFFICE OF THE ACCOUNTANT GENERAL,
                THIRUVANANTHAPURAM-695014.

      4         SRI KRISHNAN P
                AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
                WORKING AS DEPUTY DIRECTOR OF EDUCATION, OFFICE OF
                THE DEPUTY DIRECTOR OF EDUCATION, PALAKKAD-678134.

      5         SMT LATHIKA P T
                AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
 Con.Case(C).No.1806 OF 2020

                              2

             WORKING AS ASSISTANT EDUCATIONAL OFFICER, OFFICE OF
             THE ASSISTANT EDUCATIONAL OFFICER, KOLLEMKODE,
             PALAKKAD-678108.

             R1-5 BY SENIOR GOVERNMENT PLEADER SRI.MATHEW GEORGE
             VADAKKEL




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 22.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.1806 OF 2020

                              3

                          JUDGMENT

Dated this the 22nd day of January 2021

K.VINOD CHANDRAN, J.

Learned Counsel for the petitioner submits that the

judgment has been complied with.

In such circumstances, the Contempt of Court Case is

closed.

Sd/-

K.VINOD CHANDRAN

JUDGE

Sd/-

V.G.ARUN

JUDGE

uu

23.01.2021 Con.Case(C).No.1806 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 TRUE COPY OF THE JUDGMENT IN OA 2239/13 DATED 19/3/2014.

ANNEXURE-A2 CERTIFIED COPY OF THE JUDGMENT DATED 2.12.2019 IN OP (KAT) 411/2014.

ANNEXURE-A3 TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT NO.PC 2/3788/2012/DGE DATED 29/09/2020.