Kerala High Court
S.Ramesh vs Assistant Labour Officer on 22 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.M.BADAR
FRIDAY, THE 22ND DAY OF JANUARY 2021 / 2ND MAGHA, 1942
WP(C).No.1684 OF 2021(I)
PETITIONERS:
1 S.RAMESH
AGED 62 YEARS
S/O.K.V.P SADAYANDI,MANAGING PARTNER 'POTHYS' K C
64/4858,
BANERJI ROAD,KALOOR,KOCHI-682017,
RESIDING AT TC 23/2060(3),MOOPANAR HOUSE,SSK
LANE,JAWAHAR NAGAR,
KOWDIAR,TRIVANDRUM-695003.
2 VENKATESH.T.V,
AGED 43 YEARS
S/'O.T.R.VAIDHYANATHAN,CHIEF EXECUTIVE OFFICER
'POTHYS',RESIDING AT TC 71/2305,
CHENTHITTA,CHALAI.P.O,TRIVANDRUM.
BY ADVS.
SRI.C.S.AJITH PRAKASH
SRI.T.K.DEVARAJAN
SRI.FRANKLIN ARACKAL
SRI.PAUL C THOMAS
SHRI.BABU M.
SMT.ANCY THANKACHAN
SHRI.NIDHIN RAJ VETTIKKADAN
SRI.HAARIS MOOSA
SMT.DEVYANI
SMT.NIKHITA ANN REBELLO
RESPONDENTS:
1 ASSISTANT LABOUR OFFICER
SECOND CIRCLE/REGISERING AUTHORITY UNDER THE KERALA
HEAD LOAD WORKERS RULE,1981,
ERNAKULAM-682030.
2 THE CHAIRMAN,
ERNAKULAM DISTRICT COMMITTEE OF THE KERALA HEAD LOAD
WORKERS WELFARE BOARD,KUMMENCHERRY BUILDING,
T.D.ROAD,ERNAKULAM-682035.
R2 BY SRI.S.KRISHNA MOORTHY, SC, KHWWB
WP(C).No.1684 OF 2021(I)
2
GP- SMT. POOJA SURENDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1684 OF 2021(I)
3
JUDGMENT
Dated this the 22nd day of January 2021
It is not disputed that applications at Exts.P2 to P19 for
registration of Headload Workers as per Rule 26A of the Kerala
Headload Workers Rule 1981 are pending consideration of respondent
No.1. The learned Government Pleader states that such applications
shall be decided expeditiously. Learned counsel for the respondent
No. 2 Board submits that 2nd respondent Board also wants to
participate in that hearing on the said applications.
In this view of the matter, the petition is disposed of with the
direction to the 1st respondent to consider and decide the applications
at Exts.P2 to P19 by following due process of law of inviting objections
and granting hearing to the concerned parties including the
opportunity of hearing to the 2 nd respondent as expeditiously as
possible and in any case within a period of two months from the date
of receipt of judgment of this Court. Parties to supply copy of this
judgment to the 1st respondent.
Sd/-
A.M.BADAR
Nsd
//true copy//
JUDGE
PA to Judge
WP(C).No.1684 OF 2021(I)
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE CODICIL TO THE
PARTNERSHIP DEED DATED 01.04.2018
EXHIBIT P2 A TRUE COPY OF THE APPLICATION DATED
14.01.2021 SUBMITTED BY NARGIS PAUL
DHINAKARAN P,PROPOSED TO BE EMPLOYED IN THE
POTHYS ERNAKULAM BRANCH AS HEAD LOAD
WORKERS
EXHIBIT P3 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY PETCHI MUTHU
M,PROPOSED TO BE EMPLOYED IN THE
POTHYS,ERNAKULAM BRANCH AS HEAD LOAD
WORKERS.
EXHIBIT P4 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE MANIKANDAN
S,PROPOSED TO BE EMPLOYED IN THE POTHYS
ERNAKULAM BRANCH AS HEAD LOAD WORKERS
EXHIBIT P5 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE
GANAPATHY.M,PROPOSED TO BE EMPLOYED IN THE
POTHYS ERNAKULAM BRANCH AS HEAD LOAD
WORKERS
EXHIBIT P6 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE RAJESH R
,PROPOSED TO BE EMPLOYED IN THE POTHYS
ERNAKULAM BRANCH AS HEAD LOAD WORKERS
EXHIBIT P7 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE
MURUGAN.S,PROPOSED TO BE EMPLOYED IN THE
POTHYS ERNAKULAM BRANCH AS HEAD LOAD
WORKERS
EXHIBIT P8 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE ULAGANTHAN
M,PROPOSED TO BE EMPLOYED IN THE POTHYS
ERNAKULAM BRANCH AS HEAD LOAD WORKERS
EXHIBIT P9 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE ABDUL KHADER
M,PROPOSED TO BE EMPLOYED IN THE POTHYS
WP(C).No.1684 OF 2021(I)
ERNAKULAM BRANCH AS HEAD LOAD WORKERS
EXHIBIT P10 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE
MARIAPPAN.S,PROPOSED TO BE EMPLOYED IN THE
POTHYS ERNAKULAM BRANCH AS HEAD LOAD
WORKERS
EXHIBIT P11 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE POOLTHURAI
MURUGAN M,PROPOSED TO BE EMPLOYED IN THE
POTHYS ERNAKULAM BRANCH AS HEAD LOAD
WORKERS
EXHIBIT P12 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE
SUDALAI.T,PROPOSED TO BE EMPLOYED IN THE
POTHYS ERNAKULAM BRANCH AS HEAD LOAD
WORKERS
EXHIBIT P13 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE SUDALAIMUTHU
B,PROPOSED TO BE EMPLOYED IN THE POTHYS
ERNAKULAM BRANCH AS HEAD LOAD WORKERS
EXHIBIT P14 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE SUBRAMANIAN
S,PROPOSED TO BE EMPLOYED IN THE POTHYS
ERNAKULAM BRANCH AS HEAD LOAD WORKERS
EXHIBIT P15 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE NAGARAJ
ARUNACHALAM.K,PROPOSED TO BE EMPLOYED IN
THE POTHYS ERNAKULAM BRANCH AS HEAD LOAD
WORKERS
EXHIBIT P16 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE
IYYAPPAN.S,PROPOSED TO BE EMPLOYED IN THE
POTHYS ERNAKULAM BRANCH AS HEAD LOAD
WORKERS
EXHIBIT P17 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE SANTHANAKUMAR
M,PROPOSED TO BE EMPLOYED IN THE POTHYS
ERNAKULAM BRANCH AS HEAD LOAD WORKERS
EXHIBIT P18 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE
SELVAKUMAR.S,PROPOSED TO BE EMPLOYED IN THE
POTHYS ERNAKULAM BRANCH AS HEAD LOAD
WP(C).No.1684 OF 2021(I)
WORKERS
EXHIBIT P19 A TRUE COPY OF THE APPLICATION DATED
13.01.2021 SUBMITTED BY THE THIRUKUMARAN
MURUGESAN,PROPOSED TO BE EMPLOYED IN THE
POTHYS ERNAKULAM BRANCH AS HEAD LOAD
WORKERS
EXHIBIT P20 TRUE COPY OF THE COVERING LETTER DATED
11.01.2021,FORWARDING THE APPLICATION UNDER
26A,TO THE ASSISTANT LABOUR OFFICER
