Name And Address Of The vs Name And Address Of The
2021 Latest Caselaw 2500 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

         THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                             &

           THE HONOURABLE MRS. JUSTICE M.R.ANITHA

THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942

                 WP(Crl.).No.238 OF 2016(S)


NAME AND ADDRESS OF THE PETITIONER

            THOMAS JOSEPH
            S/O.JOSEPH,VALIYAPURACHAL
            HOUSE,PALLIPURATHSERRY,VAIKOM,PIN-686606.

            BY ADVS.
            SRI.JOHN MATHEW (THEREZHATH)
            SRI.JOBIN JOHN

NAME AND ADDRESS OF THE RESPONDENTS

     1      SAJI
            PROPRIETOR OF OLIVE TRAVELS,CHIT CHAT
            ARCADE,M.C.ROAD,RAMANCHIRA,MUTHOOR.P.O,THIRUV
            ALLA,PATHANAMTHITTA DISTRICT,PIN-689107.

     2      JOY AGED 40 YEARS
            PROPRIETOR OF OLIVE TRAVELS,CHIT CHAT
            ARCADE,M.C.ROAD,RAMANCHIRA,MUTHOOR.P.O,THIRUV
            ALLA,PATHANAMTHITTA DISTRICT,PIN-689107.

     3      BINOD.P.J., AGED 35 YEARS
            PROPRIETOR OF OLIVE TRAVELS,CHIT CHAT
            ARCADE,M.C.ROAD,RAMANCHIRA,MUTHOOR.P.O,THIRUV
            ALLA,PATHANAMTHITTA DISTRICT,PIN-689107.

     4      SUPERINTENDENT OF POLICE
            NRI CELL,POLICE HEAD
            QUARTERS,THIRUVANANTHAPURAM-10.

     5      THE DISTRICT POLICE CHIEF
            PATHANAMTHITTA-689645.

     6      THE SUB INSPECTOR OF POLICE
            THIRUVALLA-689101.
 WP(Crl).238/2016
                                2


       7       THE SECRETARY TO GOVERNMENT
               MINISTRY OF EXTERNAL AFFAIRS,UNION OF INDIA,NEW
               DELHI.

       8       STATE OF KERALA
               REPRESENTED BY THE HOME SECRETARY TO
               GOVERNMENT,SECRETARIAT,THIRUVANANTHAPURAM,PIN-
               695001.

               R1, R7 BY ASSISTANT SOLICITOR GENERAL

OTHER PRESENT:

               SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND

     THIS WRIT PETITION (CRIMINAL) HAVING BEEN FINALLY
HEARD ON 21.01.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 WP(Crl).238/2016
                                    3




                             JUDGMENT

Dated : 21st January, 2021

K.Vinod Chandran, J.

It is submitted that the alleged detenue has returned home. In such circumstances, the Writ petition is closed.

Sd/-

K.VINOD CHANDRAN Judge

Sd/-

M.R.ANITHA Judge Mrcs/21.1.