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Joshy.M.V vs The Authorised Officer(Under ...
2021 Latest Caselaw 2432 Ker

Citation : 2021 Latest Caselaw 2432 Ker
Judgement Date : 21 January, 2021

Kerala High Court
Joshy.M.V vs The Authorised Officer(Under ... on 21 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

     THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942

                       WP(C).No.9071 OF 2020(H)


PETITIONER:

               JOSHY.M.V
               AGED 39 YEARS
               S/O. VAREETH (LATE), MANAKKAPARAMBIL HOUSE, NEAR ST.
               MARYS CHURCH, MOOKKANNOOR P.O., PIN-683 577,
               ERNAKULAM DISTRICT.

               BY ADVS.
               SRI.WILSON URMESE
               SHRI.MANU HORMIS WILSON

RESPONDENTS:

      1        THE AUTHORISED OFFICER(UNDER SARFAESI ACT)
               ERNAKULAM DISTRICT CO-OPERATIVE BANK LIMITED, H.O.
               KAKKANAD, KOCHI-682 030.

      2        THE BRANCH MANAGER
               ERNAKULAM DISTRICT CO-OPERATIVE BANK LIMITED,
               ANGAMALY, PIN-683 572, ERNAKULAM DISTRICT.

               R1-2 BY ADV. SRI.N.RAGHURAJ


               SC- SRI. N.RAGHURAJ

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.9071 OF 2020(H)

                                     2

                               JUDGMENT

Dated this the 21st day of January 2021

Learned counsel for the petitioner seeks permission to withdraw

the instant petition with liberty to file another petition. Petitioner is

permitted to withdraw the instant petition. However, the second

petition if any, filed by the petitioner shall be entertained subject to all

due exceptions which may be taken against its maintainability by the

respondents.

Sd/-

A.M.BADAR Nsd //true copy// JUDGE PA to Judge WP(C).No.9071 OF 2020(H)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF NOTICE DATED 9.11.2016 ISSUED TO THE PETITIONER, BY THE IST RESPONDENT.

EXHIBIT P2 TRUE COPY OF JUDGMENT DATED 23.1.2019 IN WPC NO.1960/19.

EXHIBIT P3 TRUE COPY OF PAYMENT RECEIPT DATED 26.2.2019 ISSUED TO THE PETITIONER, BY THE 2ND RESPONDENT.

EXHIBIT P3(A) TRUE COPY OF THE PAYMENT RECEIPT DATED 29.3.2019 ISSUED TO THE PETITIONER, BY THE 2ND RESPONDENT.

EXHIBIT P3(B) TRUE COPY OF THE PAYMENT RECEIPT DATED 30.4.2019 ISSUED TO THE PETITIONER, BY TH3 2ND RESPONDENT.

EXHIBIT P3(C) TRUE COPY OF THE PAYMENT RECEIPT DATED 31.5.2019 ISSUED TO THE PETITIONER, BY TH3 2ND RESPONDENT.

EXHIBIT P4 TRUE COPY OF MEDICAL CERTIFICATE DATED 8.1.2020 ISSUED BY DR.P.GIRIJA.

 
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