Citation : 2021 Latest Caselaw 2346 Ker
Judgement Date : 21 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
WP(C).No.32331 OF 2018(N)
PETITIONERS:
1 ACHANKUNJU.P.A
AGED 62 YEARS
S/O. ANTONY, PUTHETTU HOUSE, PANGARAPPILLY P.O,
CHELAKKARA, THRISSUR DISTRICT, 680586, MEMBER,
WARD NO.10, PANAMKUTTY, CHELAKKARA GRAMA PANCHAYATH
2 VINOD MATHEW
AGED 44 YEARS
S/O. MATHEW JOSEPH, PANTHALADIKKAL HOUSE, VENGANELLUR
(P.O), CHELAKKARA, THRISSUR (DIST)-680 586, MEMBER,
WARD NO. -5, VENGANNEULR KIZHAKKUMURI,
CHELAKKARA GRAMAPANCHAYATH.
BY ADVS.
RENJITH B.MARAR
SMT.LAKSHMI.N.KAIMAL
V.KRISHNADAS
RESPONDENTS:
1 THE SECRETARY
PAZHAYANNUR BLOCK PANCHAYATH, PAZHAYANNUR BLOCK
PANCHAYATH OFFICE, VADAKKETHARA, PAZHAYANNUR P.O,
THRISSUR DISTRICT, 680587, AUTHORISED OFFICER OF THE
STATE ELECTION COMMISSION, KERALA
2 THE SECRETARY
STATE ELECTION COMMISSION-KERALA,
CORPORATION OFFICE COMPLEX, LMS JUNCTION, PALAYAM,
THIRUVANANTHAPURAM(DIS)-695033
3 DEPARTMENT OF PANCHAYATH
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF PANCHAYATH, PANCHAYATH DIRECTORATE,
PUBLIC OFFICE P.O. PALAYAM, THIRUVANANTHAPURAM-33
4 K.S. SREEKUMAR
MEMBER -WARD NO. 12, PANGARAPPILLY,
OFFICE OF CHELAKKARA GRAMAPANCHAYATH,
CHELAKKARA P.O-680586, (AGED 55 YEARS, KADEPADIKKAL
HOUSE, PANGARAPPILLY, CHELAKKARA-680586)
WP(C).No.32331 OF 2018(N)
2
5 R. UNNIKRISHNAN
MEMBER, WARD NO. 6 MEPPADAM, PRESIDENT,
CHELAKKARA GRAMAPANCHAYATH, OFFICE OF
CHELAKKARA GRAMAPANCHAYATH, CHELAKKARA P.O-
680586
(AGED 68 YEARS, LEKSHMI NILAYAM, MEPPADAM,
CHELAKKARA-680586)
6 SUJITHA SANTHOSH
MEMBER, WARD NO.-3 METHUKU, OFFICE OF
CHELAKKARA GRAMAPANCHAYATH, CHELAKKARA P.O-
680586, (AGED 32 YEARS, PADINJARETHIL HOUSE,
METHUKU, CHELAKKARA-680586)
7 BALAKRISHNAN P.B
MEMBER-WARD NO. 15 VATTULLY, OFFICE OF
CHELAKKARA GRAMAPANCHAYAT, CHELAKKARA P.O-
680586 (AGED 43 YEARS, PULIKKAL HOUSE,
VATTULLY CHELAKKARA -680586)
8 GAYATHRI JAYAN
MEMBER-WARD NO. 16, KURUMALA, OFFICE OF
CHELAKKARA GRAMAPANCHAYATH, CHELAKKARA P.O-
680586, (AGED 36 YEARS, VELUTHEDATH HOUSE,
CHELAKKARA-685086)
9 BALKEESA K A
MEMBER, WARD NO. -11, KALIYAROAD, OFFICE OF
CHELAKKARA GRAMAPANCHAYATH, CHELAKKARA P.O-
680586, (AGED 32 YEARS, KUNNATH PURAYIL
HOUSE, KALIYAROAD, CHELAKKARA-680586)
10 RUKIYA KAREEM
MEMBER, WARD NO-13, ANTHIMAHAKALAN KAVU,
OFFICE OF CHELAKKARA GRAMAPANCHAYATH,
CHELAKKARA P.O-680586, (AGED 40 YEARS,
ANTHROTTIL HOUSE, ANTHRODE, CHELAKKARA-
680586)
11 M. MOHANDAS
MEMBER, WARD NO. 19, THONURKKARA WEST, OFFICE
OF CHELAKKARA GRAMAPANCHAYATH, CHELAKKARA
P.O-680586, AGED 63 YEARS, MANDALY HOUSE,
CHELAKKARA-680586.
WP(C).No.32331 OF 2018(N)
3
12 SAINABA IQBAL
MEMBER-WARD NO. 14, PATHUKUDI, OFFICE OF
CHELAKKARA GRAMAPANCHAYATH, CHELAKKARA P.O-
680586, (AGED 42 YEARS, VARNASALA, PATHUKUDI,
CHELAKARA-680586)
13 T V MOHANDAS
MEMBER, WARD NO. 9 ADAKKODE, OFFICE OF
CHELAKKARA GRAMAPANCHAYATH, CHELAKKARA P.O-
680586, AGED 45 YEARS, THENDANKAVIL HOUSE,
PULAKKODE,
CHELAKKARA-680586
14 N. PRASANNA
MEMBER, WARD NO. 17, THOTTEKODE, OFFICE OF
CHELAKKARA GRAMAPANCHAYATH, CHELAKKARA P.O-
680586, (AGED 55 YEARS, NAMBILLY MELKKALAM,
THONURKKARA, CHELAKKARA-680586)
15 M. SUKUMARAN
MEMBER, WARD NO.18, THONURKKARA, OFFICE OF
CHELAKKARA GRAMAPANCHAYATH, CHELAKKARA P.O-
680586, (AGED 54 YEARS, AKKARAPARAMBIL HOUSE,
THONURKKARA, CHELAKKARA-680586)
16 BINI VINOD
MEMBER, WARD NO. 21, CHELAKKARA ,OFFICE OF
CHELAKKARA GRAMAPANCHAYATH, CHELAKKARA P.O-
680586 (AGED 38 YEARS, MOLLAM KUZHIYIL HOUSE,
CHELAKKARA-680586)
17 PRADEEP NAMBYATH
MEMBER WARD NO-20, PARAPPURAM, OFFICE OF
CHELAKKARA GRAMAPANCHAYATH, CHELAKKARA P.O-
680586, (AGED 36 YEARS, KIZHIYAPPATTU HOUSE,
THONURKKARA POST, CHELAKKARA-680586)
18 ASIYA ISMAIL
MEMBER-WARD NO. 4, NATTIYANCHIRA, OFFICE OF
CHELAKKARA GRAMAPANCHAYATH, CHELAKKARA P.O-
680586, (AGED 34 YEARS, PUTHEN PEEDIKAYIL,
NATTIYANCHIRA, CHELAKKAR-680586)
19 SUPRIYA SURESH
WP(C).No.32331 OF 2018(N)
4
MEMBER, WARD NO. 1, VENGANELLUR,
PADINJATTUMURI, OFFICE OF CHELAKKARA
GRAMAPANCHAYATH, CHELAKKARA P.O-680586 (AGED
40 YEARS, KOZHIKKARA HOUSE, VENGANELLUR P.O,
CHELAKKARA-680586)
20 SARITHA PRABHAKARAN
MEMBER, WARD NO. 22, CHELAKKARA NORTH, OFFICE
OF CHELAKKARA GRAMAPANCHAYATH, CHELAKKARA
P.O-680586, (AGED 39 YEARS, MULLAKKAL HOUSE,
VENGANELLUR, CHELAKKARA-680586)
21 JAYA P U
MEMBER, WARD NO. 7, PULAKKODE VADAKKUMURI,
OFFICE OF CHELAKKARA GRAMAPANCHAYATH,
CHELAKKARA P.O-680586, (AGED 35 YEARS,
PARAKUNNATH HOUSE, PULAKKODE, CHELAKKARA-
680586)
22 SANTHA KUMARI T C
MEMBER, WARD NO.-8 PULAKKODE THEKKUMURI,
OFFICE OF THE CHELAKKARA GRAMAPANCHAYATH,
CHELAKKARA P.O-680586 (AGED 62 YEARS,
NAMBIATH PADI HOUSE,PULAKKODE, CHELAKKARA-
680586)
BY ADVS.
SRI.N.U.HARIKRISHNA
SRI.MURALI PURUSHOTHAMAN, SC,K.S.E.COMM
SRI.PRAVEEN.H.
SRI. K.J. MANURAJ - GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 21.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C).No.32331 OF 2018(N)
5
W.P.(C) No.32331 of 2018
-----------------------------------------------
JUDGMENT
It is seen that the writ petition has become
infructuous. It is, accordingly, dismissed.
Sd/-
P.B.SURESH KUMAR, JUDGE.
ds 21.01.2021 WP(C).No.32331 OF 2018(N)
APPENDIX PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTICE OF NO.
CONFIDENCE MOTION MOVED AGAINST THE PRESIDENT OF CHELAKKARA GRAMAPANCHAYATH.
EXHIBIT P2 TRUE COPY OF THE NOTICE OF NO CONFIDENCE MOTION MOVED AGAINST THE VICE PRESIDENT OF CHELAKKARA GRAMAPANCHAYATH.
EXHIBIT P3 TRUE OCPY OF THE NOTICE DATED 19.09.2018 ISSUED BY THE FIRST RESPONDENT INFORMING THE MEETING FOR CONSIDERATION OF NO CONFIDENCE MOTION AGAINST THE PRESIDENT.
EXHIBIT P4 TRUE OCPY OF THE NOTICE DATED 19.09.2018 ISSUED BY THE FIRST RESPONDENT INFORMING THE MEETING FOR CONSIDERATION OF NO CONFIDENCE MOTION AGAINST THE VICE PRESIDENT.
EXHIBIT P5 TRUE COPY OF THE LETTER NO.
S.E.C/747/201/B5 DATED 25.09.2018 ISSUED BY THE 2ND RESPONDENT TO FIRST RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE MINUTES OF THE MEETING OF NO CONFIDENCE MOTION AGAINST THE PRESIDENT OF GRAMAPANCHAYATH CONVENED ON 28.09.2018 AT CHELAKKARA GRAMA PANCHAYATH.
EXHIBIT P7 TRUE COPY OF THE MINUTES OF THE MEETING OF NO CONFIDENCE MOTION AGAINST THE PRESIDENT OF GRAMAPANCHAYATH CONVENED ON 28.09.2018 AT CHELAKKARA GRAMA PANCHAYATH.
EXHIBIT P8 TRUE COPY OF THE PRESS RELEASE DATED 29.09.2018 PUBLISHED BY THE 2ND RESPONDENT IN THEIR OFFICIAL WEBSITE
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