Pathrose vs Mm Sam @ Mathew Sam
2021 Latest Caselaw 2327 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SATHISH NINAN

   WEDNESDAY, THE 20TH DAY OF JANUARY 2021 / 30TH POUSHA, 1942

                         OP(C).No.1955 OF 2020

            OS 152/2010 OF MUNSIFF COURT, PERUMBAVOOR


PETITIONER/S:

                PATHROSE
                AGED 57 YEARS
                S/O. PAILY, CHEMMALA HOUSE, VILANGU KARA,
                KIZHAKKAMBALAM VILLAGE, KUNNATHUNADU TALUK, PIN-
                683562.

                BY ADVS.
                SRI.P.THOMAS GEEVERGHESE
                SRI.TONY THOMAS (INCHIPARAMBIL)
                SRI.E.S.FIROS
                SMT.AMRUTHA K.P.

RESPONDENT/S:

      1         MM SAM @ MATHEW SAM,
                AGED 56 YEARS, S/O. EASHO MATHEW, MAMOTTIL HOUSE,
                VILANGU KARA, KIZHAKKAMBALAM VILLAGE, KUNNATHUNADU
                TALUK-686562.

      2         BEENA GEORGE,
                AGED 51 YEARS, W/O. MM SAM @ MATHEW SAM, MAMOTTIL
                HOUSE, VILANGU KARA, KIZHAKKAMBALAM VILLAGE,
                KUNNATHUNADU TALUK-686562.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 20.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                 2
OP(C).No.1955 OF 2020




                           JUDGMENT

Memo filed by the learned counsel on behalf of the

petitioner dated 06/01/2021 is recorded. The Original

Petition is dismissed as not pressed without prejudice to

his rights.

Sd/-

SATHISH NINAN

JUDGE

rsr