Rajan Moolakkaran vs Kerala State Road Transport ...
2021 Latest Caselaw 2141 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      WP(C).No.27434 OF 2020(D)


PETITIONER:

               RAJAN MOOLAKKARAN, AGED 58 YEARS
               S/O.GOVINDAN
               NEAR MADATHUMPADY TEMPLE
               KANDAMKULANGARA
               KUNHIMANGALAM POST
               KANNUR DISTRICT

               BY ADVS.
               SRI.KALEESWARAM RAJ
               SRI.VARUN C.VIJAY
               KUM.A.ARUNA

RESPONDENTS:

      1        KERALA STATE ROAD TRANSPORT CORPORATION
               REPRESENTED BY CHAIRMAN AND MANAGING DIRECTOR
               KSRTC, TRANSPORT BHAVAN, FORTE,
               THIRUVANANTHAPURAM 695001

      2        CHAIRMAN & MANADING DIRECTOR
               KSRTC, TRANSPORT BHAVAN, FORTE
               THIRUVANANTHAPURAM 695001
      3        DISTRICT TRANSPORT OFFICER
               KSRTC, KANNUR - 670001

OTHER PRESENT:

               SC SRI.DEEPU THANKAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).27434/2020
                                      2




                                JUDGMENT

Learned counsel for the petitioner proposes to withdraw the Writ

Petition in the light of Ext.P10.

This is recorded.

Accordingly, Writ Petition is dismissed as withdrawn.

Sd/-

                                                SUNIL THOMAS

Sbna                                                JUDGE