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Bharat Petroleum Corporation ... vs General And Construction Workers ...
2021 Latest Caselaw 2046 Ker

Citation : 2021 Latest Caselaw 2046 Ker
Judgement Date : 19 January, 2021

Kerala High Court
Bharat Petroleum Corporation ... vs General And Construction Workers ... on 19 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

    TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                       WP(C).No.1427 OF 2021(C)


PETITIONER:

               BHARAT PETROLEUM CORPORATION LIMITED,
               KOCHI REFINERY, AMBALAMUGAL, COCHIN-682302,
               REPRESENTED BY ITS CHIEF GENERAL MANAGER IN-CHARGE
               (HR), SHRI.KURIAN P.ALAPATT.

               BY ADVS.
               SRI.P.BENNY THOMAS
               SRI.D.PREM KAMATH
               SRI.TOM THOMAS (KAKKUZHIYIL)
               SHRI.ABEL TOM BENNY
               SHRI.JYOTHISH KRISHNA
               SMT.MEENAKSHY S DEV
               SHRI.AHAMMAD SACHIN K.
               SHRI.KURIAN OOMMEN THERAKATH

RESPONDENTS:

      1        GENERAL AND CONSTRUCTION WORKERS UNION (CITU)
               AMBALAMUGAL, ERNAKULAM DISTRICT, KERALA, PIN-682030,
               REPRESENTED BY ITS GENERAL SECRETARY SRI.N.K.GEORGE.

      2        M/S. S AND C MILL COMMERCIAL SERVICES,
               C/O BPCL KOCHI REFINERY, AMALAMUGAL, ERNAKULAM-
               682302.

      3        M/S.HOME MASTER SERVICES,
               C/O.BPCL KOCHI REFINERY, AMBALAMUGAL REFINERY,
               AMBALAMUGAL, ERNAKULAM-682302, REP. BY SECRETARY.

      4        M/S.ROYAL ENGINEERING,
               C/O.BPCL KOCHI REFINERY, AMBALAMUGAL, ERNAKULAM-
               682302, REP. BY SECRETARY.

      5        REGIONAL CONTRACTORS ASSOCIATION,
               MUKKADACKAL COMPLEX, CHITRAPUZHA, IRIMPANAM,
               ERNAKULAM DISTRICT, KERALA, PIN-682302, REPRESENTED
               BY ITS GENERAL SECRETARY SRI.SHAIJU JOSEPH.

      6        BPCL-KOCHI REFINERY CONTRACTORS ASSOCIATION,
               AMBALAMUGAL, ERNAKULAM DISTRICT, KERALA, PIN-682302,
               REPRESENTED BY ITS GENERAL SECRETARY SRI.T.P.RAJU.
 WP(C).No.1427 OF 2021(C)

                               2


      7      DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL),
             OLIMUGAL, KAKKANAD, ERNAKULAM DISTRICT, PIN-682030.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.1427 OF 2021(C)

                                   3

                              JUDGMENT

Dated this the 19th day of January 2021

Learned counsel for the petitioner submits that after filing of the

petition, there was a meeting between the petitioner and the Union

before the Labour Officer and in that meeting, the Union has called off

the proposed strike.

With this, the learned counsel for the petitioner, on instructions

submits that the petitioner is not prosecuting the instant petition. The

petition is accordingly closed.

SD/-

A.M.BADAR Nsd //TRUE COPY// JUDGE PA TO JUDGE WP(C).No.1427 OF 2021(C)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTIFICATION DATED 26.08.2020.

EXHIBIT P2 TRUE COPY OF THE STRIKE NOTICE DATED 05.01.2021 SUBMITTED BY THE 1ST RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE NOTICE OF CONCILIATION DATED 13.01.2021.

EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED 24.11.2020 IN W.P.(C)NO.25721/2020.

EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER DATED 26.08.2020 IN W.P.(C)NO.17862/2020.

EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 04.09.2020 IN W.P.(C)NO.18225/2020.

EXHIBIT P7 TRUE COPY OF THE INTERIM ORDER DATED 29.09.2020 IN W.P.(C)NO.19162/2020.

 
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