The State Farming Corporation Of ... vs State Of Kerala
2021 Latest Caselaw 1999 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

    TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      WP(C).No.33840 OF 2017(D)


PETITIONER:

               THE STATE FARMING CORPORATION OF KERALA LTD
               FARM HOUSE, P.B.NO.13, VETTITHITTA P.O., ALIMUKKU,
               PUNALUR, KOLLAM - 689 696, REPRESENTED BY ITS
               MANAGING DIRECTOR.

               BY ADV. SRI.DENIZEN KOMATH

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY ITS SECRETARY, AGRICULTURE (PU)
               DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM.

      2        CHIEF INSPECTOR OF PLANTATIONS
               KOTTAYAM.

      3        THE INSPECTOR OF PLANTATION
               PATHANAPURAM.

      4        DIRECTOR OF HEALTH SERVICES
               THIRUVANANTHPURAM.

      5        M.Y. RAJAN
               MARANGATTU HOUSE, MANJAKKALA P.O.,PARANGIMAMUGAL,
               PATHANAPURAM.



OTHER PRESENT:

               SMT. POOJA SURENDRAN, GOVT. PLEADER

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD           ON
19.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.33840/2017               2


                               JUDGMENT

Dated this the 19th day of January 2021

Learned Standing Counsel appearing for the petitioner, on

instructions, submits that the petitioner does not want to press

the instant writ petition.

This writ petition is accordingly closed.

Sd/-

A.M.BADAR

JUDGE

smp

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1. TRUE PHOTOCOPY OF THE INTIMATION SERVED FROM THE OFFICE OF THE 4TH RESPONDENT DATED 19-01-2015.

EXHIBIT P2. TRUE PHOTOCOPY OF THE INTIMATION ISSUED FROM THE OFFICE OF THE 1ST RESPONDENT DIRECTORATE DATED 13-01-2016.

EXHIBIT P3. TRUE PHOTOCOPY OF THE REQUEST PREFERRED BY THE PETITIONER BEFORE THE 1ST RESPONDENT GOVERNMENT DATED 28-12-2016.

EXHIBIT P4. TRUE PHOTOCOPY OF THE ORDER ISSUED FROM THE OFFICE OF THE 3RD RESPONDENT VIDE REFERENCE NUMBER 37/16 DATED 31-12- 2016.

EXHIBIT P5. TRUE PHOTOCOPY OF THE STATUTORY APPEAL PREFERRED BY THIS PETITIONER DATED 21- 01-2017.

EXHIBIT P6. TRUE PHOTOCOPY OF THE ORDER OF THE 2ND RESPONDENT IN APPEAL FILED BY THIS PETITIONER, DATED 04-08-2017.

EXHIBIT P7. TRUE PHOTOCOPY OF GO(MS) No.886/2020/AGRI.

RESPONDENTS' EXHIBITS: NIL.

True Copy

P.S to Judge

smp