M.S.Satheesan vs Biju Prabhakar
2021 Latest Caselaw 1923 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

     MONDAY, THE 18TH DAY OF JANUARY 2021 / 28TH POUSHA, 1942

         Con.Case(C).No.2154 OF 2020 IN WP(C). 11587/2020

   AGAINST THE JUDGMENT IN WP(C) 11587/2020(W) OF HIGH COURT OF
                              KERALA


PETITIONER/PETITIONER IN WPC:

             M.S.SATHEESAN
             AGED 56 YEARS
             S/O.SIVARAMAN, MUNDUVELIPARAMBIL,
             NEENDOOR.P.O,KOTTAYAM-686601(ASSISTANT
             SERGEANT,KERALA STATE ROAD TRANSPORT CORPORATION,
             RETIRED ON 29.02.202O FROMCHANGANACHERY DEPOT).

             BY ADV. SRI.K.P.JUSTINE (KARIPAT)

RESPONDENT/RESPONDENT NO.2 IN WPC:

             BIJU PRABHAKAR, IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT
             CORPORATION, TRANSPORT BHAVAN, EAST FORT,
             THIRUVANANTHAPURAM-695023.


             SRI TP SAJAN, SC

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 18.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.2154 OF 2020

IN WP(C). 11587/2020                  2




                                JUDGMENT

When this matter was taken up, Sri.Justine K.P, the learned

counsel appearing for the petitioner submits that the judgment has

been complied with and the petitioner has no further grievance. The

said submission is recorded and this Contempt Case is closed.

Sd/-

RAJA VIJAYARAGHAVAN V

JUDGE sru Con.Case(C).No.2154 OF 2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A1 TRUE COPY OF THE JUDGMENT DATED 24.08.2020 IN W.P(C)NO.11587/2020.

ANNEXURE A2 TRUE COPY OF THE REPRESENTATION DATED 15.04.2020.

ANNEXURE A3 TRUE COPY OF THE REMINDER DATED 21.10.2020.

RESPONDENTS EXHIBITS:NIL

//TRUE COPY//

P.A TO JUDGE