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Mathew Mangalath vs Mathew Mangalath
2021 Latest Caselaw 1884 Ker

Citation : 2021 Latest Caselaw 1884 Ker
Judgement Date : 18 January, 2021

Kerala High Court
Mathew Mangalath vs Mathew Mangalath on 18 January, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

          THE HONOURABLE MR.JUSTICE N.ANIL KUMAR

MONDAY, THE 18TH DAY OF JANUARY 2021 / 28TH POUSHA, 1942

                    RFA.No.448 OF 2019

 AGAINST THE ORDER IN OP (PROBATE) 243/2016 DATED 12-03-
   2019 OF ADDITIONAL DISTRICT COURT - II, THALASSERY


APPELLANT/1ST RESPONDENT:

           MATHEW MANGALATH
           AGED 76 YEARS(2016)
           S/O. VARKEY, NO OCCUPATION, MUTHUKADU,
           PERUVANNAMUZHY POST, CHAKKITTAPARA, PERAMBRA,
           KOZHIKODE DISTRICT - 673 528.

           BY ADVS.
           SRI.J.JULIAN XAVIER
           SRI.FIROZ K.ROBIN

RESPONDENTS/PETITIONER AND RESPONDENTS 2 TO 7:

     1     VARKEY MANGALATH
           S/O. VARKEY, AGED 58 YEARS, AGRICULTURIST,
           KUNNATHUR, PAISAKKARI POST, PAYYAVOOR AMSOM,
           DESOM, THALILPARAMBA TALUK, KANNUR DISTRICT -
           670 633.

     2     MARY MANGALATH
           D/O. VARKEY, AGED 72 YEARS, NO OCCUPATION,
           KUNNATHUR, PAISAKKARI POST, PAYYAVOOR AMSOM,
           DESOM, THALILPARAMBA TALUK, KANNUR DISTRICT -
           670 633.

     3     ELCY
           D/O. VARKEY AND W/O. JOSEPH VADAKKEL,
           AGED 68 YEARS NO OCCUPATION, CHERIYA
           AREEKKAMALA, AREEKKAMALA POST, ERUVESSYAMSON
           DESOM, THALIPARAMBA TALUK, KANNUR DISTRICT -
           670 582.

     4     JOSEPH @ SOMAN MANGALATH
 R.F.A.No.448 of 2019
                               ..2..




               S/O. VARKEY, AGED 62 YEARS, AGRICULTURIST,
               KORAMBAKALLU, PADIYOTTUCHAL, CHERUPUZHA P.O.,
               TALIPARAMBA TALUK, KANNUR DISTRICT - 670 511.

       5       ELSAMMA
               W/O. JOSEPH MANGALATH, AGED 59 YEARS,
               NO OCCUPATION, KUNNATHUR, PAISAKKARI POST,
               PAYYAVOOR AMSOM, DESOM, TALIPARAMBA TALUK,
               KANNUR DISTRICT - 670 633.

       6       SINI JOSEPH
               D/O. JOSEPH, AGED 35 YEARS, NO OCCUPATION,
               KUNNATHUR, PAISAKKARI POST, PAYYAVOOR AMSOM,
               DESOM, TALIPARAMBA TALUK, KANNUR DISTRICT -
               670 633.

       7       SILJI JOSEPH
               D/O. JOSEPH, AGED 29 YEARS, NO OCCUPATION,
               KUNNATHUR, PAISAKKARI POST, PAYYAVOOR AMSOM,
               DESOM, TALIPARAMBA TALUK, KANNUR DISTRICT -
               670 633.

               R1 BY ADV. SRI.T.V.JAYAKUMAR NAMBOODIRI
               R1 BY ADV. T.C.SIBI

     THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD
ON 18.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 R.F.A.No.448 of 2019
                               ..3..




                     N. ANIL KUMAR, J.
             -------------------------------------------
                    R.F.A. No.448 of 2019
            ---------------------------------------------
         Dated this the 18th day of January, 2021

                         JUDGMENT

The learned counsel for the appellant submits that

the disputes in this case is settled between the parties out

of Court and the appellant is no longer interested to

proceed with the appeal. Evidencing the same, a memo

has been filed.

Recording the memo, the appeal stands dismissed as

not pressed. There will be no order as to costs.

Sd/-

N. ANIL KUMAR, JUDGE

kkj

 
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