Dhanyasree Nair vs State Of Kerala
2021 Latest Caselaw 1712 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

            THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     FRIDAY, THE 15TH DAY OF JANUARY 2021 / 25TH POUSHA, 1942

                     WP(C).No.886 OF 2021(I)

PETITIONERS:
       1     DHANYASREE NAIR
             AGED 28 YEARS
             D/O.M.P BALAN, NOW RESIDING AT VNRA 100, VALLIKATTIL,
             MEKKAD P.O, ANGAMALY, PIN - 683589.

      2      ANCY ALEXANDER
             AGED 29 YEARS
             W/O. ROBIN THOMAS, VALIYAVEETTIL, VETTICODE P.O,
             KATTANAM, ALAPPUZHA, PIN - 690503.

      3      NEETHU JOSE
             AGED 29 YEARS
             W/O. SAJAN C.C., KANJIRATHINGAL HOUSE, KOTTAPADY P.O,
             THRISSUR, PIN - 680505.

      4      ROSHNI ANN JOSEPH,
             AGED 31 YEARS
             D/O. JOSEPH K.A, KUNNILETHU RO-JOS, ETTICHUVADU PO,
             RANNY, PIN - 689675.

      5      HUSNA AMEENA P.K.
             AGED 29 YEARS
             D/O. ABDUL JABBAR P.K, KOITHOTT HOUSE, VATTOLI BAZAR
             P.O, KOZHIKODE, PIN - 673612.

             BY ADV. SRI.S.RENJITH

RESPONDENTS:
       1     STATE OF KERALA
             DEPARTMENT OF HEALTH AND FAMILY WELFARE, SECRETARIAT,
             THIRUVANANTHAPURAM - 695001, REPRESENTED BY ITS
             PRINCIPLE SECRETARY.

      2      PRINCIPLE SECRETARY
             DEPARTMENT OF HIGHER EDUCATION,
             THIRUVANANTHAPURAM - 695001.

      3      KERALA UNIVERSITY OF HEALTH SCIENCES,
             MEDICAL COLLEGE P.O, THRISSUR, PIN - 680596,
             REPRESENTED BY ITS REGISTRAR.
 WP(C).No.886 OF 2021(I)

                              2

      4     KERALA PUBLIC SERVICE COMMISSION
            THULASI HILLS, PATTOM, PALACE P.O,
            THIRUVANANTHAPURAM, PIN - 695004,
            REPRESENTED BY ITS CHAIRMAN.

      5     INDIRA GANDHI NATIONAL OPEN UNIVERSITY,
            KALOOR, KOCHI, ERNAKULAM, PIN - 682017,
            REPRESENTED BY VICE CHANCELLOR.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 15.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.886 OF 2021(I)

                               3

                          JUDGMENT

The learned counsel for the petitioner seeks leave to

withdraw the writ petition with liberty to approach the KAT.

Permission is granted. The writ petition is dismissed as

withdrawn without prejudice to the contentions of the parties.

Sd/-

ANU SIVARAMAN

JUDGE Bng/16.01.2021