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Indira @ Indira Kumari vs The State Of Kerala
2021 Latest Caselaw 1510 Ker

Citation : 2021 Latest Caselaw 1510 Ker
Judgement Date : 14 January, 2021

Kerala High Court
Indira @ Indira Kumari vs The State Of Kerala on 14 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE SMT. JUSTICE P.V.ASHA

    THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942

              RP.No.23 OF 2021 IN WP(C). 24735/2020

   AGAINST THE JUDGMENT IN WP(C) 24735/2020(N) OF HIGH COURT OF
                              KERALA


REVIEW PETITIONER/PETITIONER:

             INDIRA @ INDIRA KUMARI,
             AGED 48 YEARS,
             W/O. SHIVASANKARA KURUP, MULLASSERIL KIZHAKATHIL,
             ALSO KNOWN AS MULAVILATHU HOUSE, KUNNAM P.O.,
             MAVELIKKARA, ALAPPUZHA DISTRICT, PIN-690 108.

             BY ADVS.
             SRI.M.V.THAMBAN
             SMT.THARA THAMBAN
             SRI.B.BIPIN
             SRI.ARUN BOSE
             SRI.R.REJI

RESPONDENTS/RESPONDENTS:

      1      THE STATE OF KERALA,
             REPRESENTED BY THE SECRETARY,
             GROUND WATER DEPARTMENT, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM, PIN-695 001.

      2      THE KERALA GROUND WATER AUTHORITY,
             REPRESENTED BY ITS SECRETARY,
             DIRECTORATE OF GROUND WATER DEPARTMENT,
             JALAVIJNANA BHAVAN, 3RD FLOOR, AMBALAMUKKU,
             KOWDIAR P.O., THIRUVANANTHAPURAM-695 003.

      3      THE DIRECTOR,
             DIRECTORATE OF GROUND WATER DEPARTMENT,
             JALAVIJNANA BHAVAN, 3RD FLOOR, AMBALAMUKKU,
             KOWDIAR P.O., THIRUVANANTHAPURAM-695 003.

      4      THE DISTRICT OFFICER,
             GROUND WATER DEPARTMENT KALLARKODE,
             ALAPPUZHA, PIN-688 003.

      5      THE ENVIRONMENTAL ENGINEER,
             KERALA STATE POLLUTION CONTROL BOARD,
             THATHAMPALLY (P.O.), ALAPPUZHA, PIN-688 013.
 RP.No.23 OF 2021
    IN
WP(C). 24735/2020
                               2


      6      THE SECRETARY,
             THAZHAKARA GRAMA PANCHAYAT, KALLIMEL (P.O.),
             MAVELIKKARA, ALAPPUZHA DISTRICT, PIN-690 509.

      7      THE SECRETARY,
             CHERIYANAD GRAMA PANCHAYAT, CHERIYANAD P.O.,
             ALAPPUZHA-689 511.

      8      POURNAMI PROPERTIES PRIVATE LIMITED,
             NO.3, THEKKEMUKKALIL, VALIYAKULANGARA P.O.,
             KAZHAZHAMA, MAVELIKARA, ALAPPUZHA-690104,
             REPRESENTED BY ITS AUTHORIZED REPRESENTATIVE,
             GOPALAKRISHNAN NAIR, THEKKEMUKKALIL,
             VALIYAKULANGARA, P.O., KAZHAZHAMA, MAVELIKKARA,
             ALAPPUZHA-690104.

             BY ADVS. SMT.PRINCY XAVIER, GOVERNMENT PLEADER
                      SRI.T.NAVEEN, SC

THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.01.2021,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 RP.No.23 OF 2021
    IN
WP(C). 24735/2020
                                  3




                              O R D E R

This Review Petition is filed stating

that this Court has not fixed any time limit for

passing orders.

2. The learned Government Pleader submits

that orders are already passed on 11.01.2021.

Therefore nothing survives in the Review

Petition.

Therefore the Review Petition is closed.

Sd/-

P.V.ASHA JUDGE WW

 
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