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K.Naseema Yasmin vs K.Naseema Yasmin
2021 Latest Caselaw 1470 Ker

Citation : 2021 Latest Caselaw 1470 Ker
Judgement Date : 14 January, 2021

Kerala High Court
K.Naseema Yasmin vs K.Naseema Yasmin on 14 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

                                   &

                THE HONOURABLE MRS. JUSTICE MARY JOSEPH

    THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942

                  RP.No.710 OF 2020 IN WA. 1055/2018

  AGAINST THE    JUDGMENT IN WA 1055/2018 OF HIGH COURT OF KERALA
                           DATED 22.10.2019


REVIEW PETITIONERS/1ST, 2ND AND 3RD RESPONDENTS:

      1      K.NASEEMA YASMIN, AGED 30 YEARS
             W/O. M. ANEES, LOWER PRIMARY SCHOOL ASSISTANT,
             UAHM LOWER PRIMARY SCHOOL, VALIYAD P.O.,
             KODOOR, MALAPPURAM DISTRICT-676 504.

      2      SHAHEEDA K.,
             LOWER PRIMARY SCHOOL ASSISTANT,
             UAHM LOWER PRIMARY SCHOOL,
             VALIYAD P.O., KODOOR, MALAPPURAM DISTRICT-676504.

      3      SAMEERA K.,
             LOWER PRIMARY SCHOOL ASSISTANT,
             UAHM LOWER PRIMARY SCHOOL,
             VALIYAD P.O., KODOOR,
             MALAPPURAM DISTRICT-676504.

             BY ADVS.
             SRI.V.A.MUHAMMED
             SRI.M.SAJJAD

RESPONDENTS/APPELLANTS AND RESPONDENTS 4 AND 5 :

      1      STATE OF KERALA,
             REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
             GENERAL EDUCATION DEPARTMENT,
             SECRETARIAT ANNEXE-II,
             THIRUVANANTHAPURAM-695 001.

      2      THE DIRECTOR OF PUBLIC INSTRUCTIONS,
             JAGATHY, THIRUVANANTHAPURAM-695 014.

      3      THE DEPUTY DIRECTOR OF EDUCATION,
             DOWN HILL, MALAPPURAM DISTRICT-676 519.
 RP.No.710 OF 2020 IN WA. 1055/2018


                                                2



              4              THE DISTRICT EDUCATIONAL OFFICER,
                             MALAPPURAM DISTRICT-676 519.

              5              THE ASSISTANT EDUCATIONAL OFFICER,
                             MALAPPURAM DISTRICT-676 519.

              6              THE HEADMASTER,
                             UAHM LOWER PRIMARY SCHOOL,
                             VALIYAD P.O., KODOOR,
                             MALAPPURAM DISTRICT-676 504.

              7              THE MANAGER,
                             UAHM LOWER PRIMARY SCHOOL,
                             VALIYAD P.O., KODOOR,
                             MALAPPURAM DISTRICT-676 504.


OTHER PRESENT:

                             SRI. A.J VARGHESE-SR.G.P.

THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON 14.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP.No.710 OF 2020 IN WA. 1055/2018


                                                3




                                            ORDER

Shaffique, J

This review petition has been filed, inter alia , stating

that there is an error apparent on the face of the

record. According to the learned counsel appearing for

the review petitioner, they have already approached the

Director of General Education for appropriate directions

and for sanctioning of the post. We do not want to

express any opinion in that regard. However, as matter

stands now, we have decided the case on the present

factual situation and there is no change in circumstance

warranting review of the judgment. We do not find any

error apparent on the face of the record. Hence, the

review petition is dismissed.

Sd/-

A.M.SHAFFIQUE, JUDGE

sd/-

MARY JOSEPH, JUDGE AMV/14.01.2021 RP.No.710 OF 2020 IN WA. 1055/2018

APPENDIX

PETITIONER'S/S EXHIBITS:

ANNEXURE 1 TRUE COPY OF THE STAFF FIXATION ORDER FOR 2017-18 DATED 15/12/2017.

ANNEXURE 2 TRUE COPY OF THE STAFF FIXATION ORDER FOR 2018-19 DATED 03/07/2018.

ANNEXURE 3 TRUE COPY OF THE STAFF FIXATION ORDER FOR 2019-20 DATED 17/07/2019.

ANNEXURE 4 TRUE COPY OF THE REVISION PETITION SUBMITTED BY THE PETITIONER BEFORE THE GOVERNMENT DATED 09/11/2019.

           RESPONDENTS EXHIBITS :          NIL



                                                  TRUE COPY   P.A.TO JUDGE
 

 
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