Amina A. vs Kerala Public Service Commission
2021 Latest Caselaw 1378 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

 WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942

                  WP(C).No.25353 OF 2020(T)


PETITIONER :-

            AMINA A., AGED 29 YEARS
            W/O.SHEMIM, KALLUMPURAM VEEDU, MULLIKKALA,
            THEVALAKARA P. O., KOLLAM - 690 524.

            BY ADVS.
            SRI.JELSON J.EDAMPADAM
            SRI.M.FATHAHUDEEN

RESPONDENTS :-

      1     KERALA PUBLIC SERVICE COMMISSION
            REPRESENTED BY ITS SECRETARY, THULASI HILLS,
            PATTOM P. O., THIRUVANANTHAPURAM - 695 001.

      2     REGIONAL OFFICE OF KERALA PUBLIC SERVICE
            COMMISSION, KOZHIKODE, WAYANAD ROAD,
            CIVIL STATION, ERANHIPPALAM, KOZHIKODE - 673 020,
            REPRESENTED BY THE UNDER SECRETARY.

      3     HANDICRAFTS DEVELOPMENT CORPORATION OF KERALA
            LIMITED REPRESENTED BY IT MANAGING DIRECTOR,
            POST BOX NO.171, REGIONAL OFFICE, PUTHENCHANTHAI,
            THIRUVANANTHAPURAM - 695 001.

            BY SRI.P.C. SASIDHARAN, SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.25353 OF 2020(T)

                                  -: 2 :-


                               JUDGMENT

Dated this the 13th day of January 2021

It is submitted by the learned counsel for the petitioner that this

matter is not pressed. The learned counsel has submitted a memo to

that effect also. The said submission and the memo are recorded.

The writ petition is dismissed as not pressed.

Sd/-

ANU SIVARAMAN JUDGE

//TRUE COPY//

P.A. TO JUDGE

Jvt/14.1.2021