Kerala High Court
Thomas Daniel vs State Of Kerala on 13 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942
Crl.MC.No.4964 OF 2020(A)
CRIME NO.1740/2020 OF Konni Police Station , Pathanamthitta
PETITIONERS/ACCUSED:
1 THOMAS DANIEL
AGED 66 YEARS
S/O. THE LATE DANIEL, INDIKKATTIL HOUSE, VAKAYAR P.O.
KONNI, PATHANAMTHITTA, 689 698 (NOW IN JUDICIAL
CUSTODY IN CONNECTION WITH CRIME NO. 1740 OF 2020 OF
KONNI POLICE STATION AND CONNECTED CASES).
2 PRABHA THOMAS,
AGED 61 YEARS
W/O. DANIEL THOMAS,PERMANENTLY RESIDING AT
INDIKKATTIL HOUSE, VAKAYAR P.O. KONNI,
PATHANAMTHITTA, 686 698 (NOW IN JUDICIAL CUSTODY IN
CONNECTION WITH CRIME NO. 1740 OF 2020 OF KONNI
POLICE STATION AND CONNECTED CASES).
3 DR. RINU MARIAM THOMAS,
AGED 35 YEARS
D/O. THOMAS DANIEL,
PERMANENTLY RESIDING AT
INDIKKATTIL HOUSE, VAKAYAR P.O. KONNI,
PATHANAMTHITTA, 686 698 (NOW IN JUDICIAL CUSTODY IN
CONNECTION WITH CRIME NO. 1740 OF 2020 OF KONNI
POLICE STATION AND CONNECTED CASES).
4 REBA MARY THOMAS,
AGED 26 YEARS
D/O. THOMAS DANIEL, PERMANENTALY RESIDING AT
INDIKKATTIL HOUSE, VAKAYAR P.O. KONNI,
PATHANAMTHITTA, 686 698 (NOW IN JUDICIAL CUSTODY IN
CONNECTION WITH CRIME NO. 1740 OF 2020 OF KONNI
POLICE STATION AND CONNECTED CASES).
5 RIA ANN THOMAS,
AGED 31 YEARS
D/O. THOMAS DANIEL, PERMANENTLY RESIDING AT
INDIKKATTIL HOUSE, VAKAYAR P.O. KONNI,
PATHANAMTHITTA, 686 698 (NOW IN JUDICIAL CUSTODY IN
CONNECTION WITH CRIME NO. 1740 OF 2020 OF KONNI
POLICE STATION AND CONNECTED CASES).
Crl.MC.No.4964 OF 2020(A)
2
BY ADVS.
SRI.C.S.MANU
SHRI.S.K.PREMRAJ
SRI.T.B.SIVAPRASAD
SRI.C.A.ANUPAMAN
SRI.C.Y.VIJAY KUMAR
SMT.MANJU E.R.
SHRI.ANANDHU SATHEESH
RESPONDENTS/COMPLAINANT AND THE INVESTIGATING OFFICER:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT OF
KERALA, DEPARTMENT OF HOME, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 STATE POLICE CHIEF,
POLICE HEAD QUARTERS, VAZHUTHACAUD,
THIRUVANANTHAPURAM 695 010.
3 SUPERINTENDENT OF POLICE
PATHANAMTHITTA,PIN- 689 645.
4 INSPECTOR OF POLICE
KONNI POLICE STATION, PATHANAMTHITTA DISTRICT,
PIN- 689 647.
5 INSPECTOR OF POLICE,
PATHANAMTHITTA POLICE STATION,
PATHANAMTHITTA DISTRICT, PIN- 689 645.
6 INSPECTOR OF POLICE,
ELAVUMTHITTA POLICE STATION,
PATHANAMTHITTA DISTRICT, PIN- 689 641.
7 OFFICER IN CHARGE OF POLICE STATION,
PUTHOOR POLICE STATION, KOLLAM DISTRICT,
PIN- 691 507.
8 OFFICER IN CHARGE OF POLICE STATION,
EZHUKONE POLICE STATION,
KOLLAM DISTRICT, PIN- 691 505.
9 OFFICER IN CHARGE OF POLICE STATION,
PUNALUR POLICE STATION,
KOLLAM DSITIRCT, PIN- 691 305.
10 OFFICER IN CHARGE OF POLICE STATION,
PATHANAPURAM POLICE STATION,
Crl.MC.No.4964 OF 2020(A)
3
KOLLAM DISTRICT, PIN- 691 305.
11 OFFICER IN CHARGE OF POLICE STATION,
CHADAYAMANGALAM POLICE STATION,
KOLLAM DISTRICT, PIN- 691 534.
12 OFFICER IN CHARGE OF POLICE STATION,
KANNANALLUR POLICE STATION,
KOLLAM DISTRICT, PIN- 691 576.
13 OFFICER IN CHARGE OF POLICE STATION,
SREEKARYAM POLICE STATION,
THIRUVANANTHAPURAM DISTRICT, PIN- 695 017.
14 OFFICER IN CHARGE OF POLICE STATION,
VENJARAMOODU POLICE STATION,
THIRUVANANTHAPURAM DISTRICT, PIN- 695 607.
15 OFFICER IN CHARGE OF POLICE STATION,
MANNAR POLICE STATION,
ALAPPUZHA DISTRICT, PIN- 689 622.
16 OFFICER IN CHARGE OF POLICE STATION,
CHANGANACHERY POLICE STATION,
KOTTAYAM DISTRICT, PIN- 686 546.
17 OFFICER IN CHARGE OF POLICE STATION,
KOTHAMANGALAM POLICE STATION,
ERNAKULAM DISTRICT, PIN- 686 681.
18 OFFICER IN CHARGE OF POLICE STATION,
THRISSUR WEST POLICE STATION,
THRISSUR DISTRICT, PIN- 680 562.
19 OFFICER IN CHARGE OF POLICE STATION,
PALAKKAD TOWN NORTH POLICE STATION,
PALAKKAD DISTRICT, PIN- 678 001.
20 OFFICER IN CHARGE OF POLICE STATION,
PALAKKAD TOWN NORTH POLICE STATION,
PALAKKAD DISTRICT, PIN- 678 008.
BY ADV.SRI. RAMESH CHAND, PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING BEEN FINALLY HEARD ON
13.01.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Crl.MC.No.4964 OF 2020(A)
4
ORDER
The learned counsel for the petitioners
fairly submitted that the matter has become
infructuous. Submission recorded. The Crl.M.C.
is dismissed as infructuous.
Sd/-
P.SOMARAJAN
JUDGE
SPV
Crl.MC.No.4964 OF 2020(A)
APPENDIX OF Crl.MC 4964/2020
PETITIONER'S/S EXHIBITS:
ANNEXURE A1 TRUE COPY OF THE FIR IN CRIME NO.
1740 OF 2020 OF KONNI POLICE STATION,
PATHANAMTHITTA DISTRICT.
ANNEXURE A2 TRUE COPY OF THE DEMAND APPLICATION
IN CRIME NO. 1740 OF 2020 OF KONNI
POLICE STATION IN RESPECT OF THE
ACCUSED NOS 1 TO 4 FILED BEFORE THE
JUDICIAL FIRST CLASS MAGISTRATE COURT
NO. II PATHANAMTHITTA.
ANNEXURE A3 TRUE COPY OF THE SAID ZONAL CIRCULAR
NO. 03/2020/SZ DATED 28.8.2020 ISSUED
BY THE 2ND RESPONDENT.
ANNEXURE A4 TRUE COPY OF THE CUSTODY APPLICATION
SUBMITTED BY THE 4TH RESPONDENT IN
CRIME NO. 1740 OF 2020 OF KONNI
POLICE STATION, FILED BEFORE THE JFCM
II, PATHANAMTHITTA .
ANNEXURE A5 TRUE COPY OF THE FIR IN CRIME NO.
1888 OF 2020 OF KONNI POLICE STATION.
ANNEXURE A6 TRUE COPY OF THE SRO NO. 587 OF 2019
PUBLISHED AS PER NOTIFICATION DATED
27.8.2019 PUBLISHED IN THE KERALA
GAZETTE EXTRAORDINARY DATED
31.8.2019.
ANNEXURE A7 TRUE COPY OF THE JUDGMENT PASSED BY
THE HONBLE SUPREME COURT IN SATINDER
SINGH BHASIN VS. GOVERNMENT OF NCT OF
DELHI, REPORTED IN (2019) 10 SCC 800.
RESPONDENTS'S EXHIBITS: NIL
//TRUE COPY//
PA TO JUDGE
