Dr.M.R.Vikraman vs Gayatri A.V
2021 Latest Caselaw 1178 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

          THE HONOURABLE MR. JUSTICE B.SUDHEENDRA KUMAR

    TUESDAY, THE 12TH DAY OF JANUARY 2021 / 22TH POUSHA, 1942

                    Crl.MC.No.8895 OF 2019(B)

 AGAINST THE ORDER/JUDGMENT IN CC 836/2018 OF JUDICIAL MAGISTRATE
                   OF FIRST CLASS -II,PALAKKAD

PETITIONER/1ST ACCUSED:

             DR.M.R.VIKRAMAN,
             AGED 64 YEARS,S/O.M.RAGHAVAN PILLAI,
             NANJAPPA NAGAR, OLAVAKKODE,
             PALAKKAD, PIN - 678 002.

             BY ADV. SRI.RAJESH SIVARAMANKUTTY

RESPONDENTS/COMPLAINANT AND ACCUSED 2,3 AND STATE:

      1      GAYATRI A.V.,
             D/O.GOPINATHAN K.A., AGED 31 YEARS,
             RESIDING AT "ANASWARA", NEAR DPO,
             MALAPPURAM, PIN - 676 505.

      2      ARYANET TRUST, REPRESENTED BY CHAIRMAN,
             ARYANET TRUST, VADAKKANTEKADU, VELIKKADU P.O.,
             MUNDUR (VIA), PALAKKAD, PIN - 678 592.

      3      DR.PRAHLAD VADAKKEPAT,
             S/O.LATE BHASKARA GUPTAN, AGED ABOUT 60 YEARS,
             CHAIRMAN, ARYANET TRUST, VADAKKANTEKADU,
             VELIKKADU P.O., MUNDUR (VIA),
             PALAKKAD, PIN - 678 592.

      4      STATE OF KERALA,
             REPRESENTED BY PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA, ERNAKULAM - 682 031.

             SMT. M. K. PUSHPALATHA, SR.PUBLIC PROSECUTOR

        THIS CRIMINAL MISC. CASE HAVING BEEN FINALLY HEARD ON
   12.01.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.M.C.No.8895 OF 2019

                                  -2-




                              ORDER

The learned counsel for the petitioner has

requested for granting permission to withdraw this

Crl.M.C. on the reason that the petitioner would propose

to approach the revisional court as held by the Hon'ble

Supreme Court in Urmila Devi v. Yudhvir Singh [2013

(15) SCC 624]. Permission stands granted.

Accordingly, this Crl.M.C. stands dismissed as

withdrawn.

Sd/-

B.SUDHEENDRA KUMAR

JUDGE Nkr/12.01.2021/STK