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Mohanan vs Sebastian
2021 Latest Caselaw 1172 Ker

Citation : 2021 Latest Caselaw 1172 Ker
Judgement Date : 12 January, 2021

Kerala High Court
Mohanan vs Sebastian on 12 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE SATHISH NINAN

    TUESDAY, THE 12TH DAY OF JANUARY 2021 / 22TH POUSHA, 1942

                      OP(C).No.1690 OF 2020

AGAINST THE ORDER/JUDGMENT IN OS 12/2015 OF ADDITIONAL SUB COURT,
                          IRINJALAKUDA


PETITIONER/ JUDGMENT DEBTOR/ DEFENDANT:

             MOHANAN
             AGED 67 YEARS
             S/O KOCHATHU, KAITHAVALAPPIL HOUSE, KARLAM VILLAGE,
             VELLANI DESOM, MUKUNDAPURAM TALUK, THRISSUR DISTRICT,
             PIN-680 701.

             BY ADV. SRI.RAJESH CHAKYAT

RESPONDENT/DECREE HOLDER/PLAINTIFF:

             SEBASTIAN
             AGED 54 YEARS
             S/O ANTHONY, PONTHEKAN HOUSE, CHIYYARAM VILLAGE AND
             DESOM, THRISSUR TALUK, THRISSUR DISTRICT, PIN-680
             026.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 12.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                  2
OP(C).No.1690 OF 2020




                          JUDGMENT

The learned counsel for the petitioner submits that

the disputes have been settled between the parties and

Ext.P5 compromise petition has been filed incorporating

the terms of settlement. Further orders are required to

be passed by the Execution Court in terms of the

settlement.

In view of the above, the original petition is

dismissed as settled, leaving open the rights of the

petitioner to seek for orders in terms of Ext.P5.

Sd/-

SATHISH NINAN

JUDGE

rsr

OP(C).No.1690 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE SETTLEMENT AGREEMENT IN OS NO 12/2015 ON 8.12.2015 ON THE FILE O0F ADDITIONAL SUB COURT, IRINJALAKUDA

EXHIBIT P2 A TRUE COPY OF THE PLAINT IN OS NO 12/2015 ON THE FILE OF ADDITIONAL SUB COURT, IRINJALAKUDA

EXHIBIT P3 A TRUE COPY OF THE PETITION IN E.P NO 178/2016 IN OS NO 12/2015 ON THE FILE OF ADDITIONAL SUB COURT, IRINJALAKUDA

EXHIBIT P4 A TRUE COPY OF THE RECEIPT DATED 19/11/2020

EXHIBIT P5 A TRUE COPY OF THE SETTLEMENT DATED 19/12/2020 IN E.P.178/2016 IN OS 12/2015 ON THE FILE OF ADDITIONAL SUB COURT, IRINJALAKUDA

 
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