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P. Gopakumar vs Rajani. V.R
2021 Latest Caselaw 1129 Ker

Citation : 2021 Latest Caselaw 1129 Ker
Judgement Date : 12 January, 2021

Kerala High Court
P. Gopakumar vs Rajani. V.R on 12 January, 2021
                                     1
Mat.Appeal.No.785 OF 2020

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                     &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

   TUESDAY, THE 12TH DAY OF JANUARY 2021 / 22TH POUSHA, 1942

                      Mat.Appeal.No.785 OF 2020

      AGAINST THE ORDER/JUDGMENT IN OP 895/2011 OF FAMILY
               COURT,TRIVANDRUM dated 30.11.2013


APPELLANT/S:

                P. GOPAKUMAR
                AGED 52 YEARS
                S/O. MADHAVIKUTTY AMMA, PARAMESWARETH,
                KOTTAKKAKATHU, THEVALLAKARA P.O., KARUNAGAPALLY,
                KOLLAM DISTRICT.

                BY ADVS.
                SRI.JUSTINE JACOB
                SRI.K.S.ARUN KUMAR
                SRI.P.S.VIJU
                RAJEE P MATHEWS
                SMT.AMRUTHA K P
                SMT.AMRUTHA P S

RESPONDENT/S:

                RAJANI. V.R
                AGED 42 YEARS
                D/O. MAHESWARI AMMA, SHREYAS, TC 50/941/9, HSRAD
                28(1), KARAMANA P.O., IRANNIMMUTTAM,
                THIRUVANANTHAPURAM.

                R1 BY ADV. SRI.B.MOHANLAL

     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
12.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                2
Mat.Appeal.No.785 OF 2020




          A.MUHAMED MUSTAQUE & C.S.DIAS, JJ.
             ======================
               Mat.Appeal No.785 of 2020
             ======================
          Dated this the 12th day of January, 2021.

                            JUDGMENT

C.S DIAS, J.

In light of the order passed in C.M Appln No.1 of 2020,

the Mat.Appeal is dismissed. All pending Interlocutory

Applications are also dismissed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS Sks/12.1.2021 JUDGE

Mat.Appeal.No.785 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE 1 CERTIFIED COPY OF THE JUDGMENT AND DECREE DATED 30.11.2013 IN O.P.NO.895/2011 ON THE FILES OF THE FAMILY COURT, THIRUVANANTHAPURAM.

ANNEXURE 2 TRUE COPY OF THE ORIGINAL PETITION NO.895/2011.

ANNEXURE 3 TRUE COPY OF MEDIATION AGREEMENT DATED 20.8.2013 BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM.

ANNEXURE 4 TRUE COPY OF EXECUTION PETITION FILED BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM.

ANNEXURE 5 TRUE COPY OF THE DRAFT SALE PROCLAMATION IN EP NO.32/2019, ON THE FILES OF THE FAMILY COURT, CHAVARA.

 
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