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Sasi vs Indian Bank
2021 Latest Caselaw 1125 Ker

Citation : 2021 Latest Caselaw 1125 Ker
Judgement Date : 12 January, 2021

Kerala High Court
Sasi vs Indian Bank on 12 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

    TUESDAY, THE 12TH DAY OF JANUARY 2021 / 22TH POUSHA, 1942

                        OP(C).No.1994 OF 2020

   IN OS 310/2019 OF II ADDITIONAL MUNSIFF COURT ,NEYYATTINKARA

                             ----------


PETITIONER:

               SASI
               AGED 52 YEARS
               S/O PARAMESWARAN NADAR, "GURUKRIPA",
               POST OFFICE JUNCTION, PARASSALA POST,
               PARASSALA VILLAGE, THIRUVANANTHAPURAM-695 122.

               BY ADVS.
               SRI.PRATHAP. S.R.K.
               SRI.D.ROBINSON

RESPONDENTS:

      1        INDIAN BANK
               PARASSALA BRANCH,
               REPRESENTED BY ITS BRANCH MANAGER,
               PARASSALA VILLAGE, THIRUVANANTHAPURAM-695 122.

      2        H.D.SUBHASH,
               AGED 47 YEARS
               S/O DAVID, ANU BHAVAN, CHOORAKKUZHI, PARASSALA,
               PARASSALA VILLAGE, THIRUVANANTHAPURAM-695 122.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 12.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     SATHISH NINAN, J.
           ==================
                 O. P. (C) No.1994 of 2020
           ==================
          Dated this the 12th day of January, 2021

                          JUDGMENT

All that the petitioner had sought for is an

expeditious consideration of IA 3/2020 in OS 310/2019 pending before the Additional Munsiff's

Court, Neyyattinkara.

2. The report called for through the Registry

indicates that the suit presently stands posted to

29.01.2021. Without expressing anything on the

merits, I dispose of this original petition

directing the trial court to make every endeavour

to have the application disposed of on the said

date.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.1994 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS NO 310/2019 FILED BY THE PETITIONER BEFORE THE 11ND ADDITIONAL MUNSIFF COURT, NEYYATTINKARA

EXHIBIT P2 TRUE COPY OF THE COMMISSION APPLICATION IA NO 3/2020 DATED 10.8.2020 IN OS NO 310/2019 FILED BY THE PETITIONER BEFORE THE 11ND ADDITIONAL MUNSIFF COURT, NEYYATTINKARA

EXHIBIT P3 TRUE COPY OF THE ADVANCE PETITION IA NO 4/2020 DATED 17.8.2020 IN OA NO 310/2019 FILED BY THE PETITIONER BEFORE THE 11ND ADDITIONAL MUNSIFF COURT, NEYYATTINKARA

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