Johnson vs Treesa Allesh
2021 Latest Caselaw 1000 Ker

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RFA.No.116 OF 2020

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                     THE HONOURABLE MR.JUSTICE C.S.DIAS

       MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                            RFA.No.116 OF 2020

   AGAINST THE ORDER/JUDGMENT IN OS 680/1995 DATED 14-09-1999 OF I
                   ADDITIONAL SUB COURT,ERNAKULAM

APPELLANT/S:

       1        JOHNSON, AGED 52 YEARS, S/O. XAVIER, KOCHUPARAMBIL
                HOUSE, THYKOODAM, VYTTILA, ERNAKULAM DISTRICT 682 019.

       2        JANCY,AGED 46 YEARS, D/O. XAVIER, KOCHUPARAMBIL HOUSE,
                THYKOODAM, VYTTILA, ERNAKULAM DISTRICT 682 019.

       3        TENCY BIJU,AGED 46 YEARS, KALLANKUDYIYLL HOUSE,
                KUNNAYAKAL P.O. VALAKAM, MUVATTUPUZHA 682 316.

       4        JOSSY,AGED 43 YEARS, S/O. XAVIER, KOCHUPARAMBIL HOUSE,
                THYKOODAM, VYTTILA, ERNAKULAM DISTRICT 682 019.

                BY ADV. SRI.A.L.GEORGE
RESPONDENT/S:

       1        TREESA ALLESH, AGED 72 YEARS
                W/O. ALLESH, KOTTAZHATHU HOUSE, VYTTILA DESOM,
                POONITHURA VILLAGE, KANAYANNUR TALUK, 682 019.

       2        PRINCE,AGED 53 YEARS, S/O. K.X. ALLESH,
                KOTTAZHATHU HOUSE, VYTTILA DESOM, POONITHURA VILLAGE,
                KANAYANNUR TALUK, 682 019.

       3        PRASAD ANTONY,AGED 51 YEARS, S/O. XAVIER,
                KOTTAZHATHU HOUSE, VYTTILA DESOM, POONITHURA VILLAGE,
                KANAYANNUR TALUK, 682 019.

       4        SMITHA,AGED 48 YEARS, D/O. ALLESH ,
                KOTTAZHATHU HOUSE, VYTTILA DESOM, POONITHURA VILLAGE,
                KANAYANNUR TALUK, 682 019.

       5        SINDHU,AGED 46 YEARS, D/O. ALLESH,
                KOTTAZHATHU HOUSE, VYTTILA DESOM, POONITHURA VILLAGE,
                KANAYANNUR TALUK, 682 019.

                R1-2 BY ADV. SRI.S.SHYAM

     THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD ON 8.01.2021,
THE COURT ON 11.1.2021 DELIVERED THE FOLLOWING:
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RFA.No.116 OF 2020



                        C.S.DIAS, J.
             ======================
                   RFA No. 116 of 2020
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          Dated this the 11th day of January, 2021.

                        JUDGMENT

In light of the order passed in C.M Appln No.1 of 2020,

the RFA stands dismissed. All the pending C.M Applications

and Interlocutory Applications will also stand dismissed.

Sd/-

                                        C.S.DIAS

Sks/8.1.2021                              JUDGE