Tony K.J vs The Secretary
2021 Latest Caselaw 6786 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

   THURSDAY, THE 25TH DAY OF FEBRUARY 2021 / 6TH PHALGUNA, 1942

                       WP(C).No.22594 OF 2016(Y)


PETITIONER/S:

                TONY K.J.,
                KANJIRATHINGAL HOUSE,
                ENAMAKKAL P.O.,
                THRISSUR.

                BY ADV. SRI.G.PRABHAKARAN

RESPONDENT/S:

                THE SECRETARY,
                VENKITANGU GRAMA PANCHAYATH,
                VENKITANGU P.O.,
                THRISSUR-680510.

     *ADDL.R2 SAJU K.V.,
              S/O.VAREED,
              KOOTHOORU VELLATTUKARA HOUSE,
              EANAMACKAL P.O.
              VENKITANGU,
              THRISSUR DISTRICT,
              PIN-68051.

                ADDL.R2 IMPLEADED AS PER ORDER DATED 14/07/2016 IN IA
                10905/2016

                R1 BY ADV. SMT.K.V.BHADRA KUMARI

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD          ON
25.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.22594 OF 2016
                                              2




                              W.P.(C)No.22594 of 2016
                    ------------------------------------------------------


                                       JUDGMENT

The learned counsel for the petitioner submits that the writ

petition has become infructuous. In the light of the submission made

by the learned counsel for the petitioner, this writ petition is dismissed

as infructuous.

Sd/-

P.B.SURESH KUMAR JUDGE rkj